CIT v. Dr. V.P. Gopinathan

116 Taxmann 489Supreme Court of India2001#12079 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2016 to 2022.

Issues it is cited on

section 142(2)house property incomesection 57(iii)revision u/s 263transfer of capital assetsection 57malabar industrialsection 54fsection 54principal commissioner of income-taxsection 253capital expenditure

Judgments citing CIT v. Dr. V.P. Gopinathan

VARUN KHANDELWAL,MUMBAI vs. PCIT, MUMBAI-2, MUMBAI

In the result, the appeal filed by the assessee is allowed

ITA 1963/MUM/2021[2015-16]Status: DisposedITAT Mumbai30 Jun 2022AY 2015-16
Section 143(3)Section 263

…THE INCOME TAX APPELLATE TRIBUNAL “F” Bench, Mumbai Shri B.R. Baskaran (AM) & Shri Rahul Chaudhary (JM) I.T.A. No. 1963/Mum/2021 (A.Y. 2015-16) Vs. PCIT Varun Khandelwal Arunodaya, 23 New India Room No. 344 Society, 11th Road 3rd Floor Juhu Scheme Aayakar Bhavan Mumbai-400 049. M.K. Road Mumbai-400 020. PAN : ADAPK8317M (Appellant) (Respondent) Assessee by Dr. K Shivram, Shri Shashi Bekal Department by Shri Achal Sharma Date of Hearing 27.06.2022 Date of Pronouncement 30.06.2022 O R D E R Per B.R.Baskaran (AM) :- The assessee has filed this appeal challenging the revision order dated 31.3.2021 passed by l…

SRI. VENKATESWARA DEVELOPERS,BANGALORE vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 7(2)(1), BENGALURU

In the result, both the appeals filed by the assessee are partly allowed for statistical purposes

ITA 2474/BANG/2019[2014-15]Status: DisposedITAT Bangalore16 Jun 2022AY 2014-15

Bench: Shri Chandra Poojari & Shri George George K.

For Appellant: Shri S.V. Ravishankar, A.RFor Respondent: Shri Narayana K.R., DR
Section 143(3)Section 24Section 251(2)Section 271(1)(C)Section 271(1)(c)

…ITA No.1910 & 2474/Bang/2019 Sri Venkateswara Developers, Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “B’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SHRI GEORGE GEORGE K., JUDICIAL MEMBER ITA No.1910 & 2474/Bang/2019 Assessment Year: 2014-15 Sri Venkateswara Developers No.51, Le Parc Richmonde Richmond Road ACIT Circle 7(2)(1) & CIT(A)-7 Vs. Bangalore 560 025 Bangalore PAN NO : AAFFS1671N APPELLANT RESPONDENT Appellant by : Shri S.V. Ravishankar, A.R. Respondent by : Shri Narayana K.R., DR Date of Hearing : 16.06.2022 Date of Pronouncement : 16.06.2022 O R D E R PER CHANDR…

SRI VENKATESWARA DEVELOPERS,BANGALORE vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 7(2)(1), BANGALORE

In the result, both the appeals filed by the assessee are partly allowed for statistical purposes

ITA 1910/BANG/2019[2014-15]Status: DisposedITAT Bangalore16 Jun 2022AY 2014-15

Bench: Shri Chandra Poojari & Shri George George K.

For Appellant: Shri S.V. Ravishankar, A.RFor Respondent: Shri Narayana K.R., DR
Section 143(3)Section 24Section 251(2)Section 271(1)(C)Section 271(1)(c)

…ITA No.1910 & 2474/Bang/2019 Sri Venkateswara Developers, Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “B’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SHRI GEORGE GEORGE K., JUDICIAL MEMBER ITA No.1910 & 2474/Bang/2019 Assessment Year: 2014-15 Sri Venkateswara Developers No.51, Le Parc Richmonde Richmond Road ACIT Circle 7(2)(1) & CIT(A)-7 Vs. Bangalore 560 025 Bangalore PAN NO : AAFFS1671N APPELLANT RESPONDENT Appellant by : Shri S.V. Ravishankar, A.R. Respondent by : Shri Narayana K.R., DR Date of Hearing : 16.06.2022 Date of Pronouncement : 16.06.2022 O R D E R PER CHANDR…

ARJUN M RANGA,MYSURU vs. PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), BENGALURU

In the result, the appeal of the assessee is dismissed

ITA 692/BANG/2021[2016-17]Status: DisposedITAT Bangalore14 Feb 2022AY 2016-17

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Respondent: Shri Sumer Singh Meena, CIT(DR)(ITAT), Bengaluru
Section 143Section 263Section 54FSection 57

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos. 692/Bang/2021 Assessment year: 2016-17 Arjun Murthy Ranga The Principal Commissioner Post Box No.52, of Income Tax (Central), # 1553, Vani Vilas Road, Vs. Bengaluru. K.R. Mohalla, Mysuru – 570 004. PAN : AENPR 3774F APPELLANT RESPONDENT Appellants by : Shri V. Srinivasan, Advocate Respondent by : Shri Sumer Singh Meena, CIT(DR)(ITAT), Bengaluru. Date of hearing : 02.02.2022 Date of Pronouncement : 14.02.2022 O R D E R Per Chandra Poojari, Accountant Member…

GURU PAVAN RANGA,MYSURU vs. PRINCIPAL COMMISSIONER OF INCOME TAX, (CENTRAL), BANGALORE

In the result, both the appeals of the assessees are dismissed

ITA 677/BANG/2021[2016-17]Status: DisposedITAT Bangalore14 Feb 2022AY 2016-17

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Respondent: Shri Sumer Singh Meena, CIT(DR)(ITAT), Bengaluru
Section 143Section 263Section 54FSection 57

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos. 676 & 677/Bang/2021 Assessment year: 2016-17 1. Anirudh Murthy Ranga PAN: AFHPR 7516J Vs. The Principal Commissioner 2. Guru Pavan Ranga of Income Tax (Central), PAN: ABOPR 2108K Bengaluru. Both r/at Post Box No.52, # 1553, Vani Vilas Road, K.R. Mohalla, Mysuru – 570 004. APPELLANT RESPONDENT Appellants by : Shri V. Srinivasan, Advocate Respondent by : Shri Sumer Singh Meena, CIT(DR)(ITAT), Bengaluru. Date of hearing : 01.02.2022 Date of Pronouncement : 14…

ANIRUDH MURTHY RANGA,MYSURU vs. PRINCIPAL COMMISSIONER OF INCOME TAX, (CENTRAL), BENGALURU

In the result, both the appeals of the assessees are dismissed

ITA 676/BANG/2021[2016-17]Status: DisposedITAT Bangalore14 Feb 2022AY 2016-17

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Respondent: Shri Sumer Singh Meena, CIT(DR)(ITAT), Bengaluru
Section 143Section 263Section 54FSection 57

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos. 676 & 677/Bang/2021 Assessment year: 2016-17 1. Anirudh Murthy Ranga PAN: AFHPR 7516J Vs. The Principal Commissioner 2. Guru Pavan Ranga of Income Tax (Central), PAN: ABOPR 2108K Bengaluru. Both r/at Post Box No.52, # 1553, Vani Vilas Road, K.R. Mohalla, Mysuru – 570 004. APPELLANT RESPONDENT Appellants by : Shri V. Srinivasan, Advocate Respondent by : Shri Sumer Singh Meena, CIT(DR)(ITAT), Bengaluru. Date of hearing : 01.02.2022 Date of Pronouncement : 14…

QUADRO INFO TECHNOLOGIES PVT. LTD.,KOLKATA vs. I.T.O.,WARD-1(4), KOLKATA

In the result, appeal of the assessee is treated as partly allowed

ITA 2617/KOL/2019[2011-12]Status: DisposedITAT Kolkata27 Aug 2021AY 2011-12
Section 115JSection 143Section 143(3)Section 250Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA ‘B’ BENCH, KOLKATA {VIRTUAL COURT HEARING} (Before Shri P.M. Jagtap, Hon’ble Vice-President, KZ & Ms. Madhumita Roy, Hon’ble Judicial Member) Assessment Year: 2011-12 Quadro Info Technologies Pvt. Ltd...........................................................………………….............Appellant C/o. M/s. Salarpuria Jajodia & Co. 7, C.R. Avenue 3rd Floor Kolkata – 700 072 [PAN : AAACQ 1163 F] Vs. Income Tax Officer, Ward-1(4), Kolkata...........................................................………..…......Respondent Appearances by: Shri S. Jhajharia, A/R, appeared on behalf…

JITEN P. MATHURIA,MUMBAI vs. ACIT 25(3), MUMBAI

In the result appeal of the assessee is allowed

ITA 327/MUM/2014[2009-10]Status: DisposedITAT Mumbai06 Jan 2016AY 2009-10

Bench: Shri Amit Shukla & Shri Rajesh Kumarassessment Year: - 2009-10 Shri Jiten P. Mathuria Vs.` Acit – 25(3), Mumbai, 1702-4, Panchaseel Heights, C-11, 3Rd Floor, Mahavir Nagar, Bandra Kurla Complex, Kandivali (W) Bandra (East) Mumbai – 400 067. Mumbai – 400 051. Pan/Gir No. Aobps7066K Appellant Respondent

Section 143(3)Section 57

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH ‘J’ MUMBAI. BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI RAJESH KUMAR, ACCOUNTANT MEMBER Assessment year: - 2009-10 Shri Jiten P. Mathuria Vs.` ACIT – 25(3), Mumbai, 1702-4, Panchaseel Heights, C-11, 3rd Floor, Mahavir Nagar, Bandra Kurla Complex, Kandivali (W) Bandra (East) Mumbai – 400 067. Mumbai – 400 051. PAN/GIR No. AOBPS7066K Appellant Respondent Assessed By Shri Biren Gabhawala Revenue By Shri Naveen Gupta Date of hearing 01.09.2015 Date of pronouncement 06.01.2016 ORDER Per Rajesh Kumar, AM This appeal by the assessee is directed against the o…

CIT v. Dr. V.P. Gopinathan (116 Taxmann 489) — Cited in 8 Judgments | BharatTax