CIT v. Dr. P. Sasikumar

73 Taxmann.com 173High Court2016#2404 most cited

What is CIT v. Dr. P. Sasikumar authority for?

Incriminating material found and seized is not mandatory for making additions under Section 153A of the Income-tax Act.

48

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2018 to 2022.

Also referred to as

Dr. P. Sasikumar · CIT v. Dr. P. Sasikumar · Section 153A · incriminating material · search assessment · seized material · additions under 153A · mandatory condition · Kerala High Court · 73 Taxmann.com 173

Read the full judgment

Judgments citing CIT v. Dr. P. Sasikumar

ACIT, CC-2, Jaipur vs. Mahendra Singh Ratnawat, Jaipur

In the result, the appeals of the Revenue are dismissed and

ITA 31/JPR/2022[2016-17]Status: DisposedITAT Jaipur18 Oct 2022AY 2016-17
For Appellant: Shri S.R. Sharma (C.A.) &For Respondent: Shri Sanjay Dhariwal (CIT) fu/kZkfjrh dh vksj ls@
Section 143Section 153ASection 68

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR MkWa- ,l-lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 30 & 31/JP/2022 fu/kZkj.k o"kZ@Assessment Years : 2015-16 & 2016-17 cuke The Asstt. Commissioner of Sh. Mahendra Singh Ratnawat Income-tax, Vs. 53, Golimar Garden, Sahkar Central Circle-2, Marg, Jaipur. Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AFBPR 0768 Q vihykFkhZ@Appellant izR;FkhZ@Respondent vk;dj vihy la-@ITA. No. 322 &…

ACIT, CC-2, Jaipur vs. Mahendra Singh Ratnawat, Jaipur

In the result, the appeals of the Revenue are dismissed and

ITA 30/JPR/2022[2015-16]Status: DisposedITAT Jaipur18 Oct 2022AY 2015-16
For Appellant: Shri S.R. Sharma (C.A.) &For Respondent: Shri Sanjay Dhariwal (CIT) fu/kZkfjrh dh vksj ls@
Section 143Section 153ASection 68

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR MkWa- ,l-lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 30 & 31/JP/2022 fu/kZkj.k o"kZ@Assessment Years : 2015-16 & 2016-17 cuke The Asstt. Commissioner of Sh. Mahendra Singh Ratnawat Income-tax, Vs. 53, Golimar Garden, Sahkar Central Circle-2, Marg, Jaipur. Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AFBPR 0768 Q vihykFkhZ@Appellant izR;FkhZ@Respondent vk;dj vihy la-@ITA. No. 322 &…

ACIT, Jaipur vs. Ratan Kanwar Ratnawat, Jaipur

In the result, the appeals of the Revenue are dismissed and

ITA 323/JPR/2021[2013-14]Status: DisposedITAT Jaipur18 Oct 2022AY 2013-14
For Appellant: Shri S.R. Sharma (C.A.) &For Respondent: Shri Sanjay Dhariwal (CIT) fu/kZkfjrh dh vksj ls@
Section 143Section 153ASection 68

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR MkWa- ,l-lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 30 & 31/JP/2022 fu/kZkj.k o"kZ@Assessment Years : 2015-16 & 2016-17 cuke The Asstt. Commissioner of Sh. Mahendra Singh Ratnawat Income-tax, Vs. 53, Golimar Garden, Sahkar Central Circle-2, Marg, Jaipur. Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AFBPR 0768 Q vihykFkhZ@Appellant izR;FkhZ@Respondent vk;dj vihy la-@ITA. No. 322 &…

ACIT, Jaipur vs. Ratan Kanwar Ratnawat, Jaipur

In the result, the appeals of the Revenue are dismissed and

ITA 322/JPR/2021[2012-13]Status: DisposedITAT Jaipur18 Oct 2022AY 2012-13
For Appellant: Shri S.R. Sharma (C.A.) &For Respondent: Shri Sanjay Dhariwal (CIT) fu/kZkfjrh dh vksj ls@
Section 143Section 153ASection 68

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR MkWa- ,l-lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 30 & 31/JP/2022 fu/kZkj.k o"kZ@Assessment Years : 2015-16 & 2016-17 cuke The Asstt. Commissioner of Sh. Mahendra Singh Ratnawat Income-tax, Vs. 53, Golimar Garden, Sahkar Central Circle-2, Marg, Jaipur. Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AFBPR 0768 Q vihykFkhZ@Appellant izR;FkhZ@Respondent vk;dj vihy la-@ITA. No. 322 &…

Deputy Commissioner of Income Tax, Central Circle-3, Jaipur vs. M/S N. M. Agrofood Products Pvt. Ltd., Sriganganagar

In the result the appeal of the revenue is dismissed

ITA 53/JPR/2022[2012-13]Status: DisposedITAT Jaipur24 Aug 2022AY 2012-13
For Appellant: Sh. P. C. Parwal (CA)For Respondent: Sh. Sanjay Dhariwal (CIT) a
Section 132Section 143(2)Section 143(3)Section 153ASection 68

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR MkWa- ,l-lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 53/JP/2022 fu/kZkj.k o"kZ@Assessment Years : 2012-13 cuke Deputy Commissioner of Income M/s N. M. Agrofood Products Tax Vs. Pvt. Ltd., 35, 36, 1st Phase Udhyog Vihar, Central Circle-03, Jaipur RIICO, Sri Ganganagar (Raj.) LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AACCN 3552 D vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj…

DCIT Central Circle-15, New Delhi vs. Sudha Nagar, New Delhi

In the result, appeal of Revenue is dismissed

ITA 1832/DEL/2020[2007-08]Status: DisposedITAT Delhi05 Aug 2022AY 2007-08

Bench: Sh. Anil Chaturvedi & Sh. Anubhav Sharmadcit Vs. Sudha Nagar Central Circle – 15, D-3/10, Pashchimi Marg, New Delhi Vasant Vihar, New Delhi-110 057 Pan No. Aabpn 9048 C (Appellant) (Respondent) Assessee By Shri Akshat Jain, Adv. Revenue By Shri H. K. Choudhary, Cit-D.R. Date Of Hearing: 27.07.2022 Date Of Pronouncement: 05.08.2022 Order Per Anil Chaturvedi, Am: This Appeal Filed By The Revenue Is Directed Against The Order Dated 28.02.2020 Passed By The Commissioner Of Income Tax (Appeals)-26, New Delhi Relating To Assessment Year 2007-08. 2. Brief Facts Of The Case As Culled Out From The Material On Record Are As Under:-

Section 153ASection 154Section 254Section 68

…ity on AO. 2. That the Ld CIT(A) has erred in law in ignoring the judgements of the Hon’ble Kerla High Court in the cases of Mr. K. N. Gopa Kumar vs CIT Central (2017) 390 ITR 131, Mr. K. P. Ummer vs. CIT vide order dated 19.02.2019. and CIT vs. P. Sasi Kumar 73 Taxmann.com 173 wherein it is clearly held by the Hon’ble High Court that the condition of incriminating material found and seized is not mandatory for making additions u/s 153A of the I.T. Act. 3 3. That the Ld CIT(A) has erred on facts and in law in quashing the assessment on technical grounds and not deciding on the various issues on merits. 4. (a) Th…

ACIT, New Delhi vs. M/S Ashutosh Developers Pvt. Ltd., New Delhi

In the result, appeal of the Assessee allowed and appeal of the Department dismissed

ITA 675/DEL/2017[2006-07]Status: DisposedITAT Delhi27 Apr 2020AY 2006-07

Bench: Shri Bhavnesh Saini & Shri O.P. Kant

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “F” : DELHI BEFORE SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND SHRI O.P. KANT, ACCOUNTANT MEMBER ITA.No.2277/Del./2016 - Assessment Year 2003-2004 ITA.No.2278/Del./2016 - Assessment Year 2004-2005 ITA.No.2279/Del./2016 - Assessment Year 2005-2006 M/s. Alankar Saphire Developers, Flat No.4, R.R. The DCIT, Central Circle-15 Apartment, 3-4, vs. (Old), Central Circle-14 (New) Mangalapuri, Mehrauli, New Delhi. New Delhi – 110 030. PAN AABCA3448C (Appellant) (Respondent) ITA.No.2606/Del./2016 - Assessment Year 2003-2004 ITA.No.2607/Del./2016 - Assessment Year 2004-2005 I…

ACIT, New Delhi vs. M/S. Ashutosh Developers P. Ltd., New Delhi

In the result, appeal of the Assessee allowed and appeal of the Department dismissed

ITA 122/DEL/2017[2004-05]Status: DisposedITAT Delhi27 Apr 2020AY 2004-05

Bench: Shri Bhavnesh Saini & Shri O.P. Kant

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “F” : DELHI BEFORE SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND SHRI O.P. KANT, ACCOUNTANT MEMBER ITA.No.2277/Del./2016 - Assessment Year 2003-2004 ITA.No.2278/Del./2016 - Assessment Year 2004-2005 ITA.No.2279/Del./2016 - Assessment Year 2005-2006 M/s. Alankar Saphire Developers, Flat No.4, R.R. The DCIT, Central Circle-15 Apartment, 3-4, vs. (Old), Central Circle-14 (New) Mangalapuri, Mehrauli, New Delhi. New Delhi – 110 030. PAN AABCA3448C (Appellant) (Respondent) ITA.No.2606/Del./2016 - Assessment Year 2003-2004 ITA.No.2607/Del./2016 - Assessment Year 2004-2005 I…

ACIT, New Delhi vs. M/S. Lkg Builders P. Ltd., New Delhi

In the result, appeal of the Assessee allowed and appeal of the Department dismissed

ITA 121/DEL/2017[2006-07]Status: DisposedITAT Delhi27 Apr 2020AY 2006-07

Bench: Shri Bhavnesh Saini & Shri O.P. Kant

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “F” : DELHI BEFORE SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND SHRI O.P. KANT, ACCOUNTANT MEMBER ITA.No.2277/Del./2016 - Assessment Year 2003-2004 ITA.No.2278/Del./2016 - Assessment Year 2004-2005 ITA.No.2279/Del./2016 - Assessment Year 2005-2006 M/s. Alankar Saphire Developers, Flat No.4, R.R. The DCIT, Central Circle-15 Apartment, 3-4, vs. (Old), Central Circle-14 (New) Mangalapuri, Mehrauli, New Delhi. New Delhi – 110 030. PAN AABCA3448C (Appellant) (Respondent) ITA.No.2606/Del./2016 - Assessment Year 2003-2004 ITA.No.2607/Del./2016 - Assessment Year 2004-2005 I…

ACIT, New Delhi vs. M/S. Lkg Builders P. Ltd., New Delhi

In the result, appeal of the Assessee allowed and appeal of the Department dismissed

ITA 119/DEL/2017[2004-05]Status: DisposedITAT Delhi27 Apr 2020AY 2004-05

Bench: Shri Bhavnesh Saini & Shri O.P. Kant

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “F” : DELHI BEFORE SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND SHRI O.P. KANT, ACCOUNTANT MEMBER ITA.No.2277/Del./2016 - Assessment Year 2003-2004 ITA.No.2278/Del./2016 - Assessment Year 2004-2005 ITA.No.2279/Del./2016 - Assessment Year 2005-2006 M/s. Alankar Saphire Developers, Flat No.4, R.R. The DCIT, Central Circle-15 Apartment, 3-4, vs. (Old), Central Circle-14 (New) Mangalapuri, Mehrauli, New Delhi. New Delhi – 110 030. PAN AABCA3448C (Appellant) (Respondent) ITA.No.2606/Del./2016 - Assessment Year 2003-2004 ITA.No.2607/Del./2016 - Assessment Year 2004-2005 I…

ACIT, New Delhi vs. M/S. Lkg Builders P. Ltd., New Delhi

In the result, appeal of the Assessee allowed and appeal of the Department dismissed

ITA 118/DEL/2017[2003-04]Status: DisposedITAT Delhi27 Apr 2020AY 2003-04

Bench: Shri Bhavnesh Saini & Shri O.P. Kant

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “F” : DELHI BEFORE SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND SHRI O.P. KANT, ACCOUNTANT MEMBER ITA.No.2277/Del./2016 - Assessment Year 2003-2004 ITA.No.2278/Del./2016 - Assessment Year 2004-2005 ITA.No.2279/Del./2016 - Assessment Year 2005-2006 M/s. Alankar Saphire Developers, Flat No.4, R.R. The DCIT, Central Circle-15 Apartment, 3-4, vs. (Old), Central Circle-14 (New) Mangalapuri, Mehrauli, New Delhi. New Delhi – 110 030. PAN AABCA3448C (Appellant) (Respondent) ITA.No.2606/Del./2016 - Assessment Year 2003-2004 ITA.No.2607/Del./2016 - Assessment Year 2004-2005 I…

ACIT, New Delhi vs. M/S Lakshya Consultants Pvt. Ltd., Gurgaon

In the result, appeal of the Assessee allowed and appeal of the Department dismissed

ITA 6433/DEL/2016[2006-07]Status: DisposedITAT Delhi27 Apr 2020AY 2006-07

Bench: Shri Bhavnesh Saini & Shri O.P. Kant

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “F” : DELHI BEFORE SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND SHRI O.P. KANT, ACCOUNTANT MEMBER ITA.No.2277/Del./2016 - Assessment Year 2003-2004 ITA.No.2278/Del./2016 - Assessment Year 2004-2005 ITA.No.2279/Del./2016 - Assessment Year 2005-2006 M/s. Alankar Saphire Developers, Flat No.4, R.R. The DCIT, Central Circle-15 Apartment, 3-4, vs. (Old), Central Circle-14 (New) Mangalapuri, Mehrauli, New Delhi. New Delhi – 110 030. PAN AABCA3448C (Appellant) (Respondent) ITA.No.2606/Del./2016 - Assessment Year 2003-2004 ITA.No.2607/Del./2016 - Assessment Year 2004-2005 I…

ACIT, New Delhi vs. M/S Lakshya Consultants Pvt. Ltd., Gurgaon

In the result, appeal of the Assessee allowed and appeal of the Department dismissed

ITA 6432/DEL/2016[2004-05]Status: DisposedITAT Delhi27 Apr 2020AY 2004-05

Bench: Shri Bhavnesh Saini & Shri O.P. Kant

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “F” : DELHI BEFORE SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND SHRI O.P. KANT, ACCOUNTANT MEMBER ITA.No.2277/Del./2016 - Assessment Year 2003-2004 ITA.No.2278/Del./2016 - Assessment Year 2004-2005 ITA.No.2279/Del./2016 - Assessment Year 2005-2006 M/s. Alankar Saphire Developers, Flat No.4, R.R. The DCIT, Central Circle-15 Apartment, 3-4, vs. (Old), Central Circle-14 (New) Mangalapuri, Mehrauli, New Delhi. New Delhi – 110 030. PAN AABCA3448C (Appellant) (Respondent) ITA.No.2606/Del./2016 - Assessment Year 2003-2004 ITA.No.2607/Del./2016 - Assessment Year 2004-2005 I…

ACIT, New Delhi vs. M/S Lakshya Consultants Pvt. Ltd., Gurgaon

In the result, appeal of the Assessee allowed and appeal of the Department dismissed

ITA 6431/DEL/2016[2003-04]Status: DisposedITAT Delhi27 Apr 2020AY 2003-04

Bench: Shri Bhavnesh Saini & Shri O.P. Kant

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “F” : DELHI BEFORE SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND SHRI O.P. KANT, ACCOUNTANT MEMBER ITA.No.2277/Del./2016 - Assessment Year 2003-2004 ITA.No.2278/Del./2016 - Assessment Year 2004-2005 ITA.No.2279/Del./2016 - Assessment Year 2005-2006 M/s. Alankar Saphire Developers, Flat No.4, R.R. The DCIT, Central Circle-15 Apartment, 3-4, vs. (Old), Central Circle-14 (New) Mangalapuri, Mehrauli, New Delhi. New Delhi – 110 030. PAN AABCA3448C (Appellant) (Respondent) ITA.No.2606/Del./2016 - Assessment Year 2003-2004 ITA.No.2607/Del./2016 - Assessment Year 2004-2005 I…

M/S Ashutosh Developers (P) Ltd., New Delhi vs. DCIT, New Delhi

In the result, appeal of the Assessee allowed and appeal of the Department dismissed

ITA 6358/DEL/2016[2004-05]Status: DisposedITAT Delhi27 Apr 2020AY 2004-05

Bench: Shri Bhavnesh Saini & Shri O.P. Kant

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “F” : DELHI BEFORE SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND SHRI O.P. KANT, ACCOUNTANT MEMBER ITA.No.2277/Del./2016 - Assessment Year 2003-2004 ITA.No.2278/Del./2016 - Assessment Year 2004-2005 ITA.No.2279/Del./2016 - Assessment Year 2005-2006 M/s. Alankar Saphire Developers, Flat No.4, R.R. The DCIT, Central Circle-15 Apartment, 3-4, vs. (Old), Central Circle-14 (New) Mangalapuri, Mehrauli, New Delhi. New Delhi – 110 030. PAN AABCA3448C (Appellant) (Respondent) ITA.No.2606/Del./2016 - Assessment Year 2003-2004 ITA.No.2607/Del./2016 - Assessment Year 2004-2005 I…

M/S Lkg Builders (P) Ltd., New Delhi vs. DCIT, New Delhi

In the result, appeal of the Assessee allowed and appeal of the Department dismissed

ITA 6356/DEL/2016[2006-07]Status: DisposedITAT Delhi27 Apr 2020AY 2006-07

Bench: Shri Bhavnesh Saini & Shri O.P. Kant

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “F” : DELHI BEFORE SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND SHRI O.P. KANT, ACCOUNTANT MEMBER ITA.No.2277/Del./2016 - Assessment Year 2003-2004 ITA.No.2278/Del./2016 - Assessment Year 2004-2005 ITA.No.2279/Del./2016 - Assessment Year 2005-2006 M/s. Alankar Saphire Developers, Flat No.4, R.R. The DCIT, Central Circle-15 Apartment, 3-4, vs. (Old), Central Circle-14 (New) Mangalapuri, Mehrauli, New Delhi. New Delhi – 110 030. PAN AABCA3448C (Appellant) (Respondent) ITA.No.2606/Del./2016 - Assessment Year 2003-2004 ITA.No.2607/Del./2016 - Assessment Year 2004-2005 I…

M/S Lkg Builders (P) Ltd., New Delhi vs. DCIT, New Delhi

In the result, appeal of the Assessee allowed and appeal of the Department dismissed

ITA 6354/DEL/2016[2004-05]Status: DisposedITAT Delhi27 Apr 2020AY 2004-05

Bench: Shri Bhavnesh Saini & Shri O.P. Kant

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “F” : DELHI BEFORE SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND SHRI O.P. KANT, ACCOUNTANT MEMBER ITA.No.2277/Del./2016 - Assessment Year 2003-2004 ITA.No.2278/Del./2016 - Assessment Year 2004-2005 ITA.No.2279/Del./2016 - Assessment Year 2005-2006 M/s. Alankar Saphire Developers, Flat No.4, R.R. The DCIT, Central Circle-15 Apartment, 3-4, vs. (Old), Central Circle-14 (New) Mangalapuri, Mehrauli, New Delhi. New Delhi – 110 030. PAN AABCA3448C (Appellant) (Respondent) ITA.No.2606/Del./2016 - Assessment Year 2003-2004 ITA.No.2607/Del./2016 - Assessment Year 2004-2005 I…

M/S Lkg Builders (P) Ltd., New Delhi vs. DCIT, New Delhi

In the result, appeal of the Assessee allowed and appeal of the Department dismissed

ITA 6353/DEL/2016[2003-04]Status: DisposedITAT Delhi27 Apr 2020AY 2003-04

Bench: Shri Bhavnesh Saini & Shri O.P. Kant

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “F” : DELHI BEFORE SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND SHRI O.P. KANT, ACCOUNTANT MEMBER ITA.No.2277/Del./2016 - Assessment Year 2003-2004 ITA.No.2278/Del./2016 - Assessment Year 2004-2005 ITA.No.2279/Del./2016 - Assessment Year 2005-2006 M/s. Alankar Saphire Developers, Flat No.4, R.R. The DCIT, Central Circle-15 Apartment, 3-4, vs. (Old), Central Circle-14 (New) Mangalapuri, Mehrauli, New Delhi. New Delhi – 110 030. PAN AABCA3448C (Appellant) (Respondent) ITA.No.2606/Del./2016 - Assessment Year 2003-2004 ITA.No.2607/Del./2016 - Assessment Year 2004-2005 I…

ACIT, New Delhi vs. M/S. King Buildcon Pvt. Ltd., New Delhi

In the result, appeal of the Assessee allowed and appeal of the Department dismissed

ITA 3501/DEL/2016[2005-06]Status: DisposedITAT Delhi27 Apr 2020AY 2005-06

Bench: Shri Bhavnesh Saini & Shri O.P. Kant

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “F” : DELHI BEFORE SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND SHRI O.P. KANT, ACCOUNTANT MEMBER ITA.No.2277/Del./2016 - Assessment Year 2003-2004 ITA.No.2278/Del./2016 - Assessment Year 2004-2005 ITA.No.2279/Del./2016 - Assessment Year 2005-2006 M/s. Alankar Saphire Developers, Flat No.4, R.R. The DCIT, Central Circle-15 Apartment, 3-4, vs. (Old), Central Circle-14 (New) Mangalapuri, Mehrauli, New Delhi. New Delhi – 110 030. PAN AABCA3448C (Appellant) (Respondent) ITA.No.2606/Del./2016 - Assessment Year 2003-2004 ITA.No.2607/Del./2016 - Assessment Year 2004-2005 I…

ACIT, New Delhi vs. M/S King Buildcon Pvt. Ltd., New Delhi

In the result, appeal of the Assessee allowed and appeal of the Department dismissed

ITA 3460/DEL/2016[2006-07]Status: DisposedITAT Delhi27 Apr 2020AY 2006-07

Bench: Shri Bhavnesh Saini & Shri O.P. Kant

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “F” : DELHI BEFORE SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND SHRI O.P. KANT, ACCOUNTANT MEMBER ITA.No.2277/Del./2016 - Assessment Year 2003-2004 ITA.No.2278/Del./2016 - Assessment Year 2004-2005 ITA.No.2279/Del./2016 - Assessment Year 2005-2006 M/s. Alankar Saphire Developers, Flat No.4, R.R. The DCIT, Central Circle-15 Apartment, 3-4, vs. (Old), Central Circle-14 (New) Mangalapuri, Mehrauli, New Delhi. New Delhi – 110 030. PAN AABCA3448C (Appellant) (Respondent) ITA.No.2606/Del./2016 - Assessment Year 2003-2004 ITA.No.2607/Del./2016 - Assessment Year 2004-2005 I…

CIT v. Dr. P. Sasikumar (73 Taxmann.com 173) — Cited in 48 Judgments | BharatTax