CIT v. BKK Memorial Trust

213 Taxmann 1High Court2013#19967 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2021 to 2026.

Sections most often in play

Section 12ASection 12ABSection 13(1)(c)Section 2(15)Section 80GSection 10(23C)

Judgments citing CIT v. BKK Memorial Trust

SWAVALAMBAN AVAM SWABHIMAAN FOUNDATION ,DELHI vs. COMMISSIONER OF INCOME TAX (EXEMPTION ), NEW DELHI

In the result, the appeals of the assessee are allowed for statistical purposes

ITA 3331/DEL/2025[2023-24]Status: DisposedITAT Delhi14 Jan 2026AY 2023-24

Bench: Shri C.N. Prasad & Shri Naveen Chandra

Section 11Section 12ASection 12A(1)Section 12A(1)(ac)Section 13(1)(c)Section 80G

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH, ‘E’: NEW DELHI BEFORE SHRI C.N. PRASAD, JUDICIAL MEMBER AND SHRI NAVEEN CHANDRA, ACCOUNTANT MEMBER ITA No.3328 & 3331/Del/2025 Swavalamban Avan Vs. Commissioner of Income (E) Swabhimaan Foundation Delhi RZ-54/5A, Gali No. 4, Raj Nagar-2 Palam Colony, New Delhi- 110077 PAN No.ABETS8469G Appellant Respondent Assessee by Ms. Prem Lata Bansal, Sr. Advocate Sh. Shivang Bansal, Advocate Revenue by Ms. Amisha S. Gupt, CIT (DR) Date of Hearing 20.11.2025 Date of Pronouncement 14.01.2026 ORDER PER C.N. PRASAD, JM, These two appeals are filed by the assessee in rejecting…

SWAVALAMBAN AVAM SWABHIMAAN FOUNDATION,DELHI vs. COMMISSIONER OF INCOME TAX (EXEMPTION), DELHI

In the result, the appeals of the assessee are allowed for statistical purposes

ITA 3328/DEL/2025[2023-24]Status: DisposedITAT Delhi14 Jan 2026AY 2023-24

Bench: Shri C.N. Prasad & Shri Naveen Chandra

Section 11Section 12ASection 12A(1)Section 12A(1)(ac)Section 13(1)(c)Section 80G

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH, ‘E’: NEW DELHI BEFORE SHRI C.N. PRASAD, JUDICIAL MEMBER AND SHRI NAVEEN CHANDRA, ACCOUNTANT MEMBER ITA No.3328 & 3331/Del/2025 Swavalamban Avan Vs. Commissioner of Income (E) Swabhimaan Foundation Delhi RZ-54/5A, Gali No. 4, Raj Nagar-2 Palam Colony, New Delhi- 110077 PAN No.ABETS8469G Appellant Respondent Assessee by Ms. Prem Lata Bansal, Sr. Advocate Sh. Shivang Bansal, Advocate Revenue by Ms. Amisha S. Gupt, CIT (DR) Date of Hearing 20.11.2025 Date of Pronouncement 14.01.2026 ORDER PER C.N. PRASAD, JM, These two appeals are filed by the assessee in rejecting…

GOPSAI AVIANDAN SANGHA,PASCHIM MEDINIPUR vs. C.I.T.(EXEMPTION), KOLKATA

In the result, both the appeals of the assessee are allowed

ITA 233/KOL/2020[2013-14]Status: DisposedITAT Kolkata12 Apr 2021AY 2013-14

Bench: Shri J. Sudhakar Reddy & Shri A.T. Varkey

Section 10Section 12ASection 80G(5)(vi)

…ITA Nos. 232 & 233/KOL/2020 Assessment Year: 2013-2014 Gopsai Avinandan Sangha IN THE INCOME TAX APPELLATE TRIBUNAL, ‘B’ BENCH, KOLKATA [Virtual Court Hearing] Before Shri J. Sudhakar Reddy, Accountant Member & Shri A.T. Varkey, Judicial Member I.T.A. Nos. 232 & 233/KOL/2020 Assessment Year: 2013-2014 Gopsai Avinandan Sangha,........................................................ Appellant Gopsai Chandrakona Town, Paschim Medinipur-721201 [PAN:AAATG8930F] -Vs.- Commissioner of Income Tax (Exemption), Kolkata,.............. Respondent 10B, Middleton Street, Kolkata-700071 Appearances by: Shri Soumitra Cho…

GOPSAI AVIANDAN SANGHA,PASCHIM MEDINIPUR vs. C.I.T.(EXEMPTION), KOLKATA

In the result, both the appeals of the assessee are allowed

ITA 232/KOL/2020[2013-14]Status: DisposedITAT Kolkata12 Apr 2021AY 2013-14

Bench: Shri J. Sudhakar Reddy & Shri A.T. Varkey

Section 10Section 12ASection 80G(5)(vi)

…ITA Nos. 232 & 233/KOL/2020 Assessment Year: 2013-2014 Gopsai Avinandan Sangha IN THE INCOME TAX APPELLATE TRIBUNAL, ‘B’ BENCH, KOLKATA [Virtual Court Hearing] Before Shri J. Sudhakar Reddy, Accountant Member & Shri A.T. Varkey, Judicial Member I.T.A. Nos. 232 & 233/KOL/2020 Assessment Year: 2013-2014 Gopsai Avinandan Sangha,........................................................ Appellant Gopsai Chandrakona Town, Paschim Medinipur-721201 [PAN:AAATG8930F] -Vs.- Commissioner of Income Tax (Exemption), Kolkata,.............. Respondent 10B, Middleton Street, Kolkata-700071 Appearances by: Shri Soumitra Cho…

CIT v. BKK Memorial Trust (213 Taxmann 1) — Cited in 4 Judgments | BharatTax