Garlapati Jagan Mohana Rao, Machilipatnam vs. Deputy Commissioner of Income Tax, Circle-2(1), Vijayawada
In the result, appeal of the assessee is allowed
ITA 235/VIZ/2021[2014-15]Status: DisposedITAT Visakhapatnam26 May 2022AY 2014-15
Bench: Shri Duvvuru Rl Reddy, Hon’Ble & Shri S Balakrishnan, Hon’Bleआयकर अऩीऱ सं./ I.T.A. No.235/Viz/2021 (ननधधारण वषा / Assessment Year :2014-15) Sri Garlapati Jagan Mohana Rao, Vs. Dcit, Machilipatnam-521001. Circle-2(1), Pan:Armpg 1332 L Vijayawada. (अऩीऱधथी/ Appellant) (प्रत्यथी/ Respondent) अऩीऱधथी की ओर से/ Appellant By : Sri Mv Prasad प्रत्यधथी की ओर से / Respondent By : Sri Mn Murthy Naik, Cit-Dr सुनवधई की तधरीख / Date Of Hearing : 10/05/2022 घोषणध की तधरीख/Date Of : 30/05/2022 Pronouncement O R D E R Per S. Balakrishnan:
For Appellant: Sri MV PrasadFor Respondent: Sri MN Murthy Naik, CIT-DR
Section 132(4)Section 143(2)Section 143(3)Section 153ASection 44A
…आयकर अपीऱीयअधिकरण, विशाखापटणम पीठ, विशाखापटणम IN THE INCOME TAX APPELLATE TRIBUNAL, VISAKHAPATNAM BENCH, VISAKHAPATNAM श्री दुव्िूरु आर एऱ रेड्डी, न्याययक सदस्य एिं श्री एस बाऱाकृष्णन, ऱेखा सदस्य के समक्ष BEFORE SHRI DUVVURU RL REDDY, HON’BLE JUDICIAL MEMBER & SHRI S BALAKRISHNAN, HON’BLE ACCOUNTANT MEMBER आयकर अऩीऱ सं./ I.T.A. No.235/Viz/2021 (ननधधारण वषा / Assessment Year :2014-15) Sri Garlapati Jagan Mohana Rao, Vs. DCIT, Machilipatnam-521001. Circle-2(1), PAN:ARMPG 1332 L Vijayawada. (अऩीऱधथी/ Appellant) (प्रत्यथी/ Respondent) अऩीऱधथी की ओर से/ Appellant by : Sri MV Prasad प्रत्यधथी की ओर से / Respondent by…