CIT v. 18. Amit Jain

THE ITO, WARD-1,, BARDOLI vs. M/S. RAM CORPORATION,, SURAT

In the result, all the Ten Appeals of various assessee’s as listed above

…ITA No’s: 3175 to 3177, 3186, 3210, 18, 19, 21, 23 and 3225 of 2016 for A.Y. 2012-13 & 2013-14 Page 1 of 11 आयकर अपीलीय अिधकरण,सुरत "यायपीठ, सुरत IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT "ीमती िदवा िसंह, "ाियक सद" तथा "ी ओ.पी.मीना, लेखा सद" के सम" BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER AND SHRI O.P.MEENA, ACCOUNTANT MEMBER S. आ.अ.सं./I.T.A V अपीलाथ" Appellant ""यथ"/Respondent No s No. & िनधा"रण . वष" /A Y: 1 3175/Ahd/2016 Deputy Commissioner of V Shree Sai Developers, Income Tax, Circle – s 270, Baben, B/h Baben lake, A.Y. 2012-13 2(3), Surat- 395 001. . Bardoli, Surat – 394 602. [PAN: ABXFS 3721…

THE DCIT, CIRCLE-2(2),, SURAT vs. M/S. R.L.B. DEVELOPERS,, SURAT

In the result, all the Ten Appeals of various assessee’s as listed above

…ITA No’s: 3175 to 3177, 3186, 3210, 18, 19, 21, 23 and 3225 of 2016 for A.Y. 2012-13 & 2013-14 Page 1 of 11 आयकर अपीलीय अिधकरण,सुरत "यायपीठ, सुरत IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT "ीमती िदवा िसंह, "ाियक सद" तथा "ी ओ.पी.मीना, लेखा सद" के सम" BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER AND SHRI O.P.MEENA, ACCOUNTANT MEMBER S. आ.अ.सं./I.T.A V अपीलाथ" Appellant ""यथ"/Respondent No s No. & िनधा"रण . वष" /A Y: 1 3175/Ahd/2016 Deputy Commissioner of V Shree Sai Developers, Income Tax, Circle – s 270, Baben, B/h Baben lake, A.Y. 2012-13 2(3), Surat- 395 001. . Bardoli, Surat – 394 602. [PAN: ABXFS 3721…

THE ITO, WARD-2(3)(4),, SURAT vs. M/S. SHUBH CORPORATION,, SURAT

In the result, all the Ten Appeals of various assessee’s as listed above

…ITA No’s: 3175 to 3177, 3186, 3210, 18, 19, 21, 23 and 3225 of 2016 for A.Y. 2012-13 & 2013-14 Page 1 of 11 आयकर अपीलीय अिधकरण,सुरत "यायपीठ, सुरत IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT "ीमती िदवा िसंह, "ाियक सद" तथा "ी ओ.पी.मीना, लेखा सद" के सम" BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER AND SHRI O.P.MEENA, ACCOUNTANT MEMBER S. आ.अ.सं./I.T.A V अपीलाथ" Appellant ""यथ"/Respondent No s No. & िनधा"रण . वष" /A Y: 1 3175/Ahd/2016 Deputy Commissioner of V Shree Sai Developers, Income Tax, Circle – s 270, Baben, B/h Baben lake, A.Y. 2012-13 2(3), Surat- 395 001. . Bardoli, Surat – 394 602. [PAN: ABXFS 3721…

THE ITO, WARD-2(3)(5),, SURAT vs. M/S. GANGOTRI CORPORATION,, SURAT

In the result, all the Ten Appeals of various assessee’s as listed above

…ITA No’s: 3175 to 3177, 3186, 3210, 18, 19, 21, 23 and 3225 of 2016 for A.Y. 2012-13 & 2013-14 Page 1 of 11 आयकर अपीलीय अिधकरण,सुरत "यायपीठ, सुरत IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT "ीमती िदवा िसंह, "ाियक सद" तथा "ी ओ.पी.मीना, लेखा सद" के सम" BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER AND SHRI O.P.MEENA, ACCOUNTANT MEMBER S. आ.अ.सं./I.T.A V अपीलाथ" Appellant ""यथ"/Respondent No s No. & िनधा"रण . वष" /A Y: 1 3175/Ahd/2016 Deputy Commissioner of V Shree Sai Developers, Income Tax, Circle – s 270, Baben, B/h Baben lake, A.Y. 2012-13 2(3), Surat- 395 001. . Bardoli, Surat – 394 602. [PAN: ABXFS 3721…

THE ITO, WARD-2(3)(1),, SURAT vs. M/S. BALAJI ENTERPRISE,, SURAT

In the result, all the Ten Appeals of various assessee’s as listed above

…ITA No’s: 3175 to 3177, 3186, 3210, 18, 19, 21, 23 and 3225 of 2016 for A.Y. 2012-13 & 2013-14 Page 1 of 11 आयकर अपीलीय अिधकरण,सुरत "यायपीठ, सुरत IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT "ीमती िदवा िसंह, "ाियक सद" तथा "ी ओ.पी.मीना, लेखा सद" के सम" BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER AND SHRI O.P.MEENA, ACCOUNTANT MEMBER S. आ.अ.सं./I.T.A V अपीलाथ" Appellant ""यथ"/Respondent No s No. & िनधा"रण . वष" /A Y: 1 3175/Ahd/2016 Deputy Commissioner of V Shree Sai Developers, Income Tax, Circle – s 270, Baben, B/h Baben lake, A.Y. 2012-13 2(3), Surat- 395 001. . Bardoli, Surat – 394 602. [PAN: ABXFS 3721…

THE ITO, WARD-2(2)(4),, SURAT vs. M/S. SAI CORPORATION, SURAT

In the result, all the Ten Appeals of various assessee’s as listed above

…ITA No’s: 3175 to 3177, 3186, 3210, 18, 19, 21, 23 and 3225 of 2016 for A.Y. 2012-13 & 2013-14 Page 1 of 11 आयकर अपीलीय अिधकरण,सुरत "यायपीठ, सुरत IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT "ीमती िदवा िसंह, "ाियक सद" तथा "ी ओ.पी.मीना, लेखा सद" के सम" BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER AND SHRI O.P.MEENA, ACCOUNTANT MEMBER S. आ.अ.सं./I.T.A V अपीलाथ" Appellant ""यथ"/Respondent No s No. & िनधा"रण . वष" /A Y: 1 3175/Ahd/2016 Deputy Commissioner of V Shree Sai Developers, Income Tax, Circle – s 270, Baben, B/h Baben lake, A.Y. 2012-13 2(3), Surat- 395 001. . Bardoli, Surat – 394 602. [PAN: ABXFS 3721…

THE DCIT, CIRCLE-2(3),, SURAT vs. M/S. ANJANI DEVELOPERS,, SURAT

In the result, all the Ten Appeals of various assessee’s as listed above

…ITA No’s: 3175 to 3177, 3186, 3210, 18, 19, 21, 23 and 3225 of 2016 for A.Y. 2012-13 & 2013-14 Page 1 of 11 आयकर अपीलीय अिधकरण,सुरत "यायपीठ, सुरत IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT "ीमती िदवा िसंह, "ाियक सद" तथा "ी ओ.पी.मीना, लेखा सद" के सम" BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER AND SHRI O.P.MEENA, ACCOUNTANT MEMBER S. आ.अ.सं./I.T.A V अपीलाथ" Appellant ""यथ"/Respondent No s No. & िनधा"रण . वष" /A Y: 1 3175/Ahd/2016 Deputy Commissioner of V Shree Sai Developers, Income Tax, Circle – s 270, Baben, B/h Baben lake, A.Y. 2012-13 2(3), Surat- 395 001. . Bardoli, Surat – 394 602. [PAN: ABXFS 3721…

THE DCIT, CIRCLE-2(3),, SURAT vs. M/S. GOKULDHAM ENTERPRISE,, SURAT

In the result, all the Ten Appeals of various assessee’s as listed above

…ITA No’s: 3175 to 3177, 3186, 3210, 18, 19, 21, 23 and 3225 of 2016 for A.Y. 2012-13 & 2013-14 Page 1 of 11 आयकर अपीलीय अिधकरण,सुरत "यायपीठ, सुरत IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT "ीमती िदवा िसंह, "ाियक सद" तथा "ी ओ.पी.मीना, लेखा सद" के सम" BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER AND SHRI O.P.MEENA, ACCOUNTANT MEMBER S. आ.अ.सं./I.T.A V अपीलाथ" Appellant ""यथ"/Respondent No s No. & िनधा"रण . वष" /A Y: 1 3175/Ahd/2016 Deputy Commissioner of V Shree Sai Developers, Income Tax, Circle – s 270, Baben, B/h Baben lake, A.Y. 2012-13 2(3), Surat- 395 001. . Bardoli, Surat – 394 602. [PAN: ABXFS 3721…

THE DCIT, CIRCLE-2(3),,, SURAT vs. M/S. ASTHA DEVELOPERS,, SURAT

In the result, all the Ten Appeals of various assessee’s as listed above

…ITA No’s: 3175 to 3177, 3186, 3210, 18, 19, 21, 23 and 3225 of 2016 for A.Y. 2012-13 & 2013-14 Page 1 of 11 आयकर अपीलीय अिधकरण,सुरत "यायपीठ, सुरत IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT "ीमती िदवा िसंह, "ाियक सद" तथा "ी ओ.पी.मीना, लेखा सद" के सम" BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER AND SHRI O.P.MEENA, ACCOUNTANT MEMBER S. आ.अ.सं./I.T.A V अपीलाथ" Appellant ""यथ"/Respondent No s No. & िनधा"रण . वष" /A Y: 1 3175/Ahd/2016 Deputy Commissioner of V Shree Sai Developers, Income Tax, Circle – s 270, Baben, B/h Baben lake, A.Y. 2012-13 2(3), Surat- 395 001. . Bardoli, Surat – 394 602. [PAN: ABXFS 3721…

THE DCIT, CIRCLE-2(3),, SURAT vs. M/S. SHREE SAI DEVELOPERS,, SURAT

In the result, all the Ten Appeals of various assessee’s as listed above

…ITA No’s: 3175 to 3177, 3186, 3210, 18, 19, 21, 23 and 3225 of 2016 for A.Y. 2012-13 & 2013-14 Page 1 of 11 आयकर अपीलीय अिधकरण,सुरत "यायपीठ, सुरत IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT "ीमती िदवा िसंह, "ाियक सद" तथा "ी ओ.पी.मीना, लेखा सद" के सम" BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER AND SHRI O.P.MEENA, ACCOUNTANT MEMBER S. आ.अ.सं./I.T.A V अपीलाथ" Appellant ""यथ"/Respondent No s No. & िनधा"रण . वष" /A Y: 1 3175/Ahd/2016 Deputy Commissioner of V Shree Sai Developers, Income Tax, Circle – s 270, Baben, B/h Baben lake, A.Y. 2012-13 2(3), Surat- 395 001. . Bardoli, Surat – 394 602. [PAN: ABXFS 3721…

THE DCIT, CIRCLE-2(3),, SURAT vs. M/S. VIP CORPORATION,, SURAT

In the result, all the Nine Appeals of various assessee’s as listed above table at page 1 & 2 filed by the Revenue are dismissed

…Milestone Developers & Others in ITA No’s: 2961 to 65, 70, 71, 3024, 25 & 3047 of 2016 / A.Y. 2013-14 Page 1 of 13 आयकर अपीलीय अिधकरण,सुरत "यायपीठ, सुरत IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT "ीमती िदवा िसंह, "ाियक सद" तथा "ी ओ.पी.मीना, लेखा सद" के सम" BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER AND SHRI O.P.MEENA, ACCOUNTANT MEMBER S. Vs आ.अ.सं./I.T.A अपीलाथ" Appellant ""यथ"/Respondent No . No. & िनधा"रण वष" /A Y: 1 2961/Ahd/2016 Deputy Commissioner Vs Milestone Developers, of Income Tax, . T.P.No.80, Survey No.O.P.11, A.Y. 2013-14 Central F.P.11, Sultanabad, Surat. Circle-3, Surat – 395 [PAN: AAS…

THE DCIT, CENTRAL CIRCLE-3,, SURAT vs. M/S. SHANTINATH DEVELOPERS,, SURAT

In the result, all the Nine Appeals of various assessee’s as listed above table at page 1 & 2 filed by the Revenue are dismissed

…Milestone Developers & Others in ITA No’s: 2961 to 65, 70, 71, 3024, 25 & 3047 of 2016 / A.Y. 2013-14 Page 1 of 13 आयकर अपीलीय अिधकरण,सुरत "यायपीठ, सुरत IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT "ीमती िदवा िसंह, "ाियक सद" तथा "ी ओ.पी.मीना, लेखा सद" के सम" BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER AND SHRI O.P.MEENA, ACCOUNTANT MEMBER S. Vs आ.अ.सं./I.T.A अपीलाथ" Appellant ""यथ"/Respondent No . No. & िनधा"रण वष" /A Y: 1 2961/Ahd/2016 Deputy Commissioner Vs Milestone Developers, of Income Tax, . T.P.No.80, Survey No.O.P.11, A.Y. 2013-14 Central F.P.11, Sultanabad, Surat. Circle-3, Surat – 395 [PAN: AAS…

THE DCIT, CENTRAL CIRCLE-3,, SURAT vs. M/S. SHAH & DESAI CONSTRUCTION,, SURAT

In the result, all the Nine Appeals of various assessee’s as listed above table at page 1 & 2 filed by the Revenue are dismissed

…Milestone Developers & Others in ITA No’s: 2961 to 65, 70, 71, 3024, 25 & 3047 of 2016 / A.Y. 2013-14 Page 1 of 13 आयकर अपीलीय अिधकरण,सुरत "यायपीठ, सुरत IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT "ीमती िदवा िसंह, "ाियक सद" तथा "ी ओ.पी.मीना, लेखा सद" के सम" BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER AND SHRI O.P.MEENA, ACCOUNTANT MEMBER S. Vs आ.अ.सं./I.T.A अपीलाथ" Appellant ""यथ"/Respondent No . No. & िनधा"रण वष" /A Y: 1 2961/Ahd/2016 Deputy Commissioner Vs Milestone Developers, of Income Tax, . T.P.No.80, Survey No.O.P.11, A.Y. 2013-14 Central F.P.11, Sultanabad, Surat. Circle-3, Surat – 395 [PAN: AAS…

THE DCIT, CIRCLE-2(3),, SURAT vs. M/S. SHREE INFRA, SURAT

In the result, all the Seven Appeals of various assessee’s as listed

Bench: Smt. Diva Singh & Shri O.P.Meena

…Shree Gokul Developers & Others in ITA No’s: 2335 to 2338, 2972, 2613 to 2615 of 2016 /A.Y.2013-14 Page 1 of 13 आयकर अपीलीय अिधकरण,सुरत "यायपीठ, सुरत IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT "ीमती िदवा िसंह, "ाियक सद" तथा "ी ओ.पी.मीना, लेखा सद" के सम" BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER AND SHRI O.P.MEENA, ACCOUNTANT MEMBER S. Vs आ.अ.सं./I.T.A अपीलाथ" Appellant ""यथ"/Respondent No . No. & िनधा"रण वष" /A Y: 1 2335/Ahd/2016 The Income Tax Vs Giriraj Developers, Officer, . R.S.No.377, 378/1, Block A.Y. 2013-14 Ward-1, Bardoli – 394 No.565, 566, Moje-Bagumbra, 601. Tal. Palsana, Dist.Surat – 394…

THE DCIT, CIRCLE-2(3),, SURAT vs. M/S. PRIME DEVELOPERS,, SURAT

In the result, all the Nine Appeals of various assessee’s as listed above table at page 1 & 2 filed by the Revenue are dismissed

…Milestone Developers & Others in ITA No’s: 2961 to 65, 70, 71, 3024, 25 & 3047 of 2016 / A.Y. 2013-14 Page 1 of 13 आयकर अपीलीय अिधकरण,सुरत "यायपीठ, सुरत IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT "ीमती िदवा िसंह, "ाियक सद" तथा "ी ओ.पी.मीना, लेखा सद" के सम" BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER AND SHRI O.P.MEENA, ACCOUNTANT MEMBER S. Vs आ.अ.सं./I.T.A अपीलाथ" Appellant ""यथ"/Respondent No . No. & िनधा"रण वष" /A Y: 1 2961/Ahd/2016 Deputy Commissioner Vs Milestone Developers, of Income Tax, . T.P.No.80, Survey No.O.P.11, A.Y. 2013-14 Central F.P.11, Sultanabad, Surat. Circle-3, Surat – 395 [PAN: AAS…

THE ITO, WARD-2(3)(1),, SURAT vs. M/S. AVANTIS ENTERPRISE,, SURAT

In the result, all the Nine Appeals of various assessee’s as listed above table at page 1 & 2 filed by the Revenue are dismissed

…Milestone Developers & Others in ITA No’s: 2961 to 65, 70, 71, 3024, 25 & 3047 of 2016 / A.Y. 2013-14 Page 1 of 13 आयकर अपीलीय अिधकरण,सुरत "यायपीठ, सुरत IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT "ीमती िदवा िसंह, "ाियक सद" तथा "ी ओ.पी.मीना, लेखा सद" के सम" BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER AND SHRI O.P.MEENA, ACCOUNTANT MEMBER S. Vs आ.अ.सं./I.T.A अपीलाथ" Appellant ""यथ"/Respondent No . No. & िनधा"रण वष" /A Y: 1 2961/Ahd/2016 Deputy Commissioner Vs Milestone Developers, of Income Tax, . T.P.No.80, Survey No.O.P.11, A.Y. 2013-14 Central F.P.11, Sultanabad, Surat. Circle-3, Surat – 395 [PAN: AAS…

THE DCIT, CENTRAL CIRCLE-3,, SURAT vs. M/S. CHHAYA ASSOCIATES,, SURAT

In the result, all the Nine Appeals of various assessee’s as listed above table at page 1 & 2 filed by the Revenue are dismissed

…Milestone Developers & Others in ITA No’s: 2961 to 65, 70, 71, 3024, 25 & 3047 of 2016 / A.Y. 2013-14 Page 1 of 13 आयकर अपीलीय अिधकरण,सुरत "यायपीठ, सुरत IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT "ीमती िदवा िसंह, "ाियक सद" तथा "ी ओ.पी.मीना, लेखा सद" के सम" BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER AND SHRI O.P.MEENA, ACCOUNTANT MEMBER S. Vs आ.अ.सं./I.T.A अपीलाथ" Appellant ""यथ"/Respondent No . No. & िनधा"रण वष" /A Y: 1 2961/Ahd/2016 Deputy Commissioner Vs Milestone Developers, of Income Tax, . T.P.No.80, Survey No.O.P.11, A.Y. 2013-14 Central F.P.11, Sultanabad, Surat. Circle-3, Surat – 395 [PAN: AAS…

THE DCIT, CIRCLE-3,, SURAT vs. M/S. MILESTONE BUILDERS,, SURAT

In the result, all the Nine Appeals of various assessee’s as listed above table at page 1 & 2 filed by the Revenue are dismissed

…Milestone Developers & Others in ITA No’s: 2961 to 65, 70, 71, 3024, 25 & 3047 of 2016 / A.Y. 2013-14 Page 1 of 13 आयकर अपीलीय अिधकरण,सुरत "यायपीठ, सुरत IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT "ीमती िदवा िसंह, "ाियक सद" तथा "ी ओ.पी.मीना, लेखा सद" के सम" BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER AND SHRI O.P.MEENA, ACCOUNTANT MEMBER S. Vs आ.अ.सं./I.T.A अपीलाथ" Appellant ""यथ"/Respondent No . No. & िनधा"रण वष" /A Y: 1 2961/Ahd/2016 Deputy Commissioner Vs Milestone Developers, of Income Tax, . T.P.No.80, Survey No.O.P.11, A.Y. 2013-14 Central F.P.11, Sultanabad, Surat. Circle-3, Surat – 395 [PAN: AAS…

THE DCIT, CENTRAL CIRCLE-3,, SURAT vs. M/S. MILESTONE CONSTRUCTION,, SURAT

In the result, all the Nine Appeals of various assessee’s as listed above table at page 1 & 2 filed by the Revenue are dismissed

…Milestone Developers & Others in ITA No’s: 2961 to 65, 70, 71, 3024, 25 & 3047 of 2016 / A.Y. 2013-14 Page 1 of 13 आयकर अपीलीय अिधकरण,सुरत "यायपीठ, सुरत IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT "ीमती िदवा िसंह, "ाियक सद" तथा "ी ओ.पी.मीना, लेखा सद" के सम" BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER AND SHRI O.P.MEENA, ACCOUNTANT MEMBER S. Vs आ.अ.सं./I.T.A अपीलाथ" Appellant ""यथ"/Respondent No . No. & िनधा"रण वष" /A Y: 1 2961/Ahd/2016 Deputy Commissioner Vs Milestone Developers, of Income Tax, . T.P.No.80, Survey No.O.P.11, A.Y. 2013-14 Central F.P.11, Sultanabad, Surat. Circle-3, Surat – 395 [PAN: AAS…

THE DCIT, CENTRAL CIRCLE-3,, SURAT vs. M/S. MILESTONE DEVELOPERS,, SURAT

In the result, all the Nine Appeals of various assessee’s as listed above table at page 1 & 2 filed by the Revenue are dismissed

…Milestone Developers & Others in ITA No’s: 2961 to 65, 70, 71, 3024, 25 & 3047 of 2016 / A.Y. 2013-14 Page 1 of 13 आयकर अपीलीय अिधकरण,सुरत "यायपीठ, सुरत IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT "ीमती िदवा िसंह, "ाियक सद" तथा "ी ओ.पी.मीना, लेखा सद" के सम" BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER AND SHRI O.P.MEENA, ACCOUNTANT MEMBER S. Vs आ.अ.सं./I.T.A अपीलाथ" Appellant ""यथ"/Respondent No . No. & िनधा"रण वष" /A Y: 1 2961/Ahd/2016 Deputy Commissioner Vs Milestone Developers, of Income Tax, . T.P.No.80, Survey No.O.P.11, A.Y. 2013-14 Central F.P.11, Sultanabad, Surat. Circle-3, Surat – 395 [PAN: AAS…