ACIT(It), Circle - 1(2), Kolkata vs. M/S. Ixia Technologies International Limited, Kolkata
In the result, the appeal of the assessee is allowed”
ITA 6/KOL/2020[2014-15]Status: DisposedITAT Kolkata06 Jan 2023AY 2014-15
Bench: Shri Rajpal Yadav, Vice-(Kz) & Shri Rajesh Kumari.T.A. No. 6/Kol/2020 Assessment Year: 2014-2015 Assistant Commissioner Of Income Tax(It)...Appellant Circle-1(2), Kolkata, Aayakar Bhawanpoorva, 110, Shantipally, Kolkata-700107 -Vs.- Ixia Technologies International Limited,..Respondent Plot No. Y-14, Block-Ep, Sector-V, Salt Lake Electronics Complex, Bidhan Nagar, Kolkata-700091 [Pan: Aacci3401L] Appearances By: Shri Amal Kamat, Cit, Appeared On Behalf Of The Revenue Shri Rahul Saha, A.R., Appeared On Behalf Of The Assessee
Section 250Section 9(1)(vi)
…ITA No. 6/KOL/2020 Assessment Year: 2014-2015 Ixia Technologies International Limited IN THE INCOME TAX APPELLATE TRIBUNAL, ‘C’ BENCH, KOLKATA Before Shri Rajpal Yadav, Vice-President (KZ) & Shri Rajesh Kumar,Accountant Member I.T.A. No. 6/KOL/2020 Assessment Year: 2014-2015 Assistant Commissioner of Income Tax(IT)...Appellant Circle-1(2), Kolkata, Aayakar BhawanPoorva, 110, Shantipally, Kolkata-700107 -Vs.- Ixia Technologies International Limited,..Respondent Plot No. Y-14, Block-EP, Sector-V, Salt Lake Electronics Complex, Bidhan Nagar, Kolkata-700091 [PAN: AACCI3401L] Appearances by: Shri Amal Kamat, CIT,…