CIT (Exemptions) v. Gokula Education Foundation

77 Taxmann.com 38High Court2017#25769 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2022 to 2024.

Sections most often in play

Section 11(2)Section 143(3)Section 250

Issues it is cited on

accumulation of income section 11(2)section 12a section 12 section 11 nfac

Judgments citing CIT (Exemptions) v. Gokula Education Foundation

SASKEN FOUNDATION ,BANGALORE vs. INCOME TAX OFFICER, WARD-1, EXEMPTIONS, , BANGALORE

In the result, appeal of the assessee is allowed

ITA 1248/BANG/2024[2018-19]Status: DisposedITAT Bangalore13 Aug 2024AY 2018-19

Bench: Shri Chandra Poojari & Shri Keshav Dubeyassessment Year: 2018-19

For Appellant: Sri Padam Chand Khincha, A.RFor Respondent: Shri V. Parithivel, D.R

Section 11Section 11(2)Section 12ASection 142Section 143Section 234ASection 234BSection 250Section 80G

…ITA No.1248/Bang/2024 Sasken Foundation, Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “C’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SHRI KESHAV DUBEY, JUDICIAL MEMBER Assessment Year: 2018-19 Sasken Foundation 139/25, Amarjyothi Layout ITO (Exemptions) Ring Road Ward-1 Vs. Bangalore 560 071 Bangalore PAN NO : AASTS4105L APPELLANT RESPONDENT Appellant by : Sri Padam Chand Khincha, A.R. Respondent by : Shri V. Parithivel, D.R. Date of Hearing : 06.08.2024 Date of Pronouncement : 13.08.2024 O R D E R PER KESHAV DUBEY, JUDICIAL MEMBER: This appeal by assessee is directed against…

SHRI JAIN UDYOG GRUHA,MUMBAI vs. COMMISSIONER OF INCOME-TAX (APPEALS), NATIONAL FACELESS APPEAL CENTRE (NFAC)

In the result, the appeal filed by the appeal is allowed

ITA 2702/MUM/2024[2016-17]Status: DisposedITAT Mumbai23 Jul 2024AY 2016-17

Bench: Shri Pavan Kumar Gadale & Smt Renu Jauhrishri Jain Udyog Gruha Vs. Ito(Exemp). Ward 2(3), 109-117, Piramal Chamber, C.P. Tank Road, Lalbaug, Near Madhavabag, Mumbai-400012. C.P Tank, Mumbai-400004. Pan/Gir No. Aabts9375B (अपीलाथ"/Appellant) (""यथ"/Respondent)

Section 11(2)Section 12ASection 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “H”SMC”BENCH MUMBAI BEFORE SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER & SMT RENU JAUHRI, ACCOUNTANT MEMBER Shri Jain Udyog Gruha Vs. ITO(Exemp). Ward 2(3), 109-117, Piramal Chamber, C.P. Tank Road, Lalbaug, Near Madhavabag, Mumbai-400012. C.P Tank, Mumbai-400004. PAN/GIR No. AABTS9375B (अपीलाथ"/Appellant) (""यथ"/Respondent) Appellant by Mr.Anuj Kisnadwala.AR Respondent by Ms.Jancy Elizabeth Rani. Sr.DR सुनवाई क" तार"ख/Date of Hearing 24.07.2024 घोषणा क" तार"ख/Date of Pronouncement 26.07.2024 ORDER PER PAVAN KUMAR GADALE, JM: “ The appeal is filed by the assesse against the ord…

MINIM CHARITABLE FOUNDATION,BANDRA WEST vs. COMMISSIONER OF INCOME TAX APPEAL, MUMBAI

In the result, the appeal of the assessee is allowed for a statistical purposes

ITA 1840/MUM/2021[2016-17]Status: DisposedITAT Mumbai24 Jun 2022AY 2016-17

Bench: Shri Kuldip Singh & Shri Om Prakash Kantआयकर अपील सं./I.T.A. No. 1840/Mum/2021 ("नधा"रण वष" / Assessment Years : 2016-17

For Appellant: Mr. Sambhav ShahFor Respondent: Shri. Kiran P. Unavekar

Section 11(2)Section 12ASection 139(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “SMC” BENCH, MUMBAI BEFORE SHRI KULDIP SINGH, JUDICIAL MEMBER & SHRI OM PRAKASH KANT, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. No. 1840/Mum/2021 ("नधा"रण वष" / Assessment Years : 2016-17 Minim Charitable NFAC, Delhi बनाम/ Foundation Vs. Galaxy Bunglow, 111 BJ Road, Bandra (W) – 400050. "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAICM4172G .. (अपीलाथ" /Appellant) (""यथ" / Respondent) अपीलाथ" ओर से / Appellant by : Mr. Sambhav Shah ""यथ" क" ओर से/Respondent by : Shri. Kiran P. Unavekar 02.06.2022 सुनवाई क" तार"ख / Date of Hearing घोषणा क" तार"ख /Date of Pronouncement 27.06.2022…