CIT(E) v. Slum Rehabilitation Authority

107 Taxmann.com 18High Court2019#22035 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2021 to 2025.

Sections most often in play

Section 143(3)Section 147 Section 263 Section 263(1)Section 68

Judgments citing CIT(E) v. Slum Rehabilitation Authority

M/S. BLUERAY TRADING PVT LTD.,MAHARASTRA vs. THE PR. CIT (CENTRAL), AHMEDABAD

In the result, the appeal of the assessee is allowed

ITA 219/AHD/2021[2010-11]Status: DisposedITAT Ahmedabad22 May 2025AY 2010-11

Bench: Smt. Annapurna Gupta & Shri Siddhartha Nautiyal

For Appellant: Shri K C Thaker, A.RFor Respondent: Shri V. Nandakumar, CIT DR

Section 143(3)Section 263Section 263(1)Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, AHMEDABAD BEFORE SMT. ANNAPURNA GUPTA, ACCOUNTANT MEMBER & SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER I.T.A. No.219/Ahd/2021 (Assessment Year: 2010-11) Blueray Trading Pvt. Ltd., Vs. Principal Commissioner of 306, Snehadisha, Nr. Dnyansadhana Income Tax (Central), College, Parab Wadi, Thane-400604 Ahmedabad [PAN No.AAFCM8859D] (Appellant) .. (Respondent) Appellant by : Shri K C Thaker, A.R. Respondent by: Shri V. Nandakumar, CIT DR Date of Hearing 25.02.2025 22.05.2025 Date of Pronouncement O R D E R PER SIDDHARTHA NAUTIYAL - JUDICIAL MEMBER: This appeal has been f…

DASRATHSINH GHANSHYAMSINH CHUDASAMA,BHAVNAGAR vs. THE PR. COMMISSIONER OF INCOME-TAX-6, AHMEDABAD, AHMEDABAD

In the result, appeal of the assessee is allowed

ITA 223/AHD/2021[2015-16]Status: DisposedITAT Ahmedabad08 Aug 2024AY 2015-16

Bench: Ms. Suchitra Kamble & Shri Narendra Prasad Sinhaassessment Year: 2015-16

Section 115BSection 143(1)Section 143(2)Section 263Section 68

…ITA No.223/Ahd/2021 Assessment Year: 2015-16 Page 1 of 5 IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “A” BENCH, AHMEDABAD BEFORE Ms. SUCHITRA KAMBLE, JUDICIAL MEMBER AND SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER Assessment Year: 2015-16 Dasrathsinh Ghanshyamsinh The Principal Commissioner of Chudasama, Income Tax-6, A-56, Marketing Yard, Ahmedabad. Chhatra, Vs. Bhavnagar, Gujarat – 364 004. [PAN – AGBPC 3921 H] (Appellant) (Respondent) Assessee by Shri Dhrunal Bhatt, AR Revenue by Shri Durga Dutt, CIT-DR Date of Hearing 30.05.2024 Date of Pronouncement 08.08.2024 O R D E R PER SUCHITRA KAMBLE, JUDICI…

AALIDHARA TEXTOOL ENGINEERS PVT. LTD,SURAT vs. PCIT-1, SURAT

In the result, the appeal of the assessee is allowed

ITA 94/SRT/2020[2014-15]Status: DisposedITAT Surat28 May 2021AY 2014-15

Bench: Shri Pawan Singh, Jm & Dr. A. L. Saini, Am आयकरअपीलसं./Ita No.94/Srt/2020 ("नधा"रणवष" / Assessment Years: (2014-15) (Virtual Court Hearing) Alidhara Textool Engineers Pvt. Ltd., Vs. The Pcit-1, Surat. Plot No.168, Udhyog Nagar Road, Udhna, Surat -394210. "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaacd8469M (Assessee) (Respondent)

For Appellant: Shri Mehul Shah, CAFor Respondent: Shri Ritesh Mishra, CIT(DR)

Section 10Section 10(38)Section 115JSection 143(3)Section 14ASection 263

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JM & DR. A. L. SAINI, AM आयकरअपीलसं./ITA No.94/SRT/2020 ("नधा"रणवष" / Assessment Years: (2014-15) (Virtual Court Hearing) Alidhara Textool Engineers Pvt. Ltd., Vs. The PCIT-1, Surat. Plot No.168, Udhyog Nagar Road, Udhna, Surat -394210. "थायीलेखासं./जीआइआरसं./PAN/GIR No.: AAACD8469M (Assessee) (Respondent) Assessee by : Shri Mehul Shah, CA Revenue by : Shri Ritesh Mishra, CIT(DR) सुनवाईक"तार"ख/ Date of Hearing : 08/04/2021 घोषणाक"तार"ख/Date of Pronouncement : 28/05/2021 आदेश / O R D E R PER DR. A. L. SAINI, ACCOUNTANT MEMBER: By…