WESTERN DIGITAL TECHNOLOGIES INC,USA vs. DEPUTY COMMISSIONER OF INCOMER TAX, INTERNATIONAL TAXATION, CIRCLE-2(1) , BENGALURU
In the result, the appeal of the assessee is partly allowed for statistical purposes
ITA 344/BANG/2024[2017-18]Status: DisposedITAT Bangalore10 Dec 2024AY 2017-18
Bench: Shri Waseem Ahmed & Shri Soundararajan K
For Appellant: Shri Ajay Rotti, CAFor Respondent: Shri Sridhar E, CIT (DR)
Section 234ASection 270A
…IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH, BANGALORE BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER AND SHRI SOUNDARARAJAN K, JUDICIAL MEMBER IT(IT)A No.344/Bang/2024 Assessment Years : 2017-18 Western Digital Technologies Inc, Vs. The Dy. Commissioner of 5061, Great Oaks, Parkway, Income Tax, (International Taxation), San Jose, CA - 95119 Circle – 2(1), 3355, Michelson Drive, Suite 100 Irvine, Bengaluru. California 92612, United States of America. 56/1, First Floor, Kanakapura Road, Bangalore – 560 004. PAN – AACCW 9270 F APPELLANT RESPONDENT Assessee by : Shri Ajay Rotti, CA Revenue by : Shri Sridhar E,…