Bright Enterprises Pvt. Ltd. v. DCIT

90 ITR (Trib) 394Income Tax Appellate Tribunal2021#9946 most cited
11

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2023 to 2023.

Issues it is cited on

section 13(2)(c)section 144(b)advancement of general public utilitysection 12a(a)section 13(2)section 11(4a)section 13(3)section 13(1)(c)section 11(1)(a)section 13(1)section 40a(2)section 11(1)

Judgments citing Bright Enterprises Pvt. Ltd. v. DCIT

DEPUTY COMMISSIONER OF INCOME TAX, JALANDHAR vs. M/S. SADHU SINGH HAMDARD TRUST,, JALANDHAR

ITA 344/ASR/2010[2007-08]Status: DisposedITAT Amritsar07 Dec 2023AY 2007-08

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

For Appellant: Sh. Gunjeet Singh Syal, AdvFor Respondent: Sh. S. M. Surendranath, Sr. D. R
Section 11Section 11(1)(a)Section 13Section 13(1)Section 13(3)Section 13(3)(c)Section 2(15)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. Nos. 184 to 186/Asr/2001 Assessment Years: 1993-94 to 1995-96 M/s Sadhu Singh Hamdard Vs. Asstt. Commissioner of Income Trust, Nehru Garden Road, Tax, Circle-(1), Jalandhar Jalandhar [PAN:AAATS 3278A] (Appellant (Respondent) I.T.A. Nos. 272, 261 & 177/Asr/2004 & 2006 Assessment Years: 1997-98, 1999-2000 & 2001-02 Asstt. Commissioner of Income Vs. M/s Sadhu Singh Hamdard Tax, Range-III, Jalandhar Trust, Nehru Garden Road, Jalandhar [PAN: AAATS 3278A] (Responde…

THE ASSISTANT COMMISSIONER OF INCOME TAX, JALANDHAR vs. M/S. SADHU SINGH HAMDARD TRUST, JALANDHAR

ITA 421/ASR/2009[2006-07]Status: DisposedITAT Amritsar07 Dec 2023AY 2006-07

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

For Appellant: Sh. Gunjeet Singh Syal, AdvFor Respondent: Sh. S. M. Surendranath, Sr. D. R
Section 11Section 11(1)(a)Section 13Section 13(1)Section 13(3)Section 13(3)(c)Section 2(15)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. Nos. 184 to 186/Asr/2001 Assessment Years: 1993-94 to 1995-96 M/s Sadhu Singh Hamdard Vs. Asstt. Commissioner of Income Trust, Nehru Garden Road, Tax, Circle-(1), Jalandhar Jalandhar [PAN:AAATS 3278A] (Appellant (Respondent) I.T.A. Nos. 272, 261 & 177/Asr/2004 & 2006 Assessment Years: 1997-98, 1999-2000 & 2001-02 Asstt. Commissioner of Income Vs. M/s Sadhu Singh Hamdard Tax, Range-III, Jalandhar Trust, Nehru Garden Road, Jalandhar [PAN: AAATS 3278A] (Responde…

THE DCIT, JALANDHAR vs. M/S. SADHU SINGH HAMDARD TRUST, JALANDHAR

ITA 39/ASR/2007[2003-04]Status: DisposedITAT Amritsar07 Dec 2023AY 2003-04

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

For Appellant: Sh. Gunjeet Singh Syal, AdvFor Respondent: Sh. S. M. Surendranath, Sr. D. R
Section 11Section 11(1)(a)Section 13Section 13(1)Section 13(3)Section 13(3)(c)Section 2(15)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. Nos. 184 to 186/Asr/2001 Assessment Years: 1993-94 to 1995-96 M/s Sadhu Singh Hamdard Vs. Asstt. Commissioner of Income Trust, Nehru Garden Road, Tax, Circle-(1), Jalandhar Jalandhar [PAN:AAATS 3278A] (Appellant (Respondent) I.T.A. Nos. 272, 261 & 177/Asr/2004 & 2006 Assessment Years: 1997-98, 1999-2000 & 2001-02 Asstt. Commissioner of Income Vs. M/s Sadhu Singh Hamdard Tax, Range-III, Jalandhar Trust, Nehru Garden Road, Jalandhar [PAN: AAATS 3278A] (Responde…

DCIT, JALANDHAR vs. M/S. SADHU SINGH HAMDARD TRUST, JALANDHAR

ITA 328/ASR/2007[2004-05]Status: DisposedITAT Amritsar07 Dec 2023AY 2004-05

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

For Appellant: Sh. Gunjeet Singh Syal, AdvFor Respondent: Sh. S. M. Surendranath, Sr. D. R
Section 11Section 11(1)(a)Section 13Section 13(1)Section 13(3)Section 13(3)(c)Section 2(15)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. Nos. 184 to 186/Asr/2001 Assessment Years: 1993-94 to 1995-96 M/s Sadhu Singh Hamdard Vs. Asstt. Commissioner of Income Trust, Nehru Garden Road, Tax, Circle-(1), Jalandhar Jalandhar [PAN:AAATS 3278A] (Appellant (Respondent) I.T.A. Nos. 272, 261 & 177/Asr/2004 & 2006 Assessment Years: 1997-98, 1999-2000 & 2001-02 Asstt. Commissioner of Income Vs. M/s Sadhu Singh Hamdard Tax, Range-III, Jalandhar Trust, Nehru Garden Road, Jalandhar [PAN: AAATS 3278A] (Responde…

THE ASSISTANT COMMISSIONER OF INCOME TAX, JALANDHAR vs. M/S. SADHU SINGH HAMDARD TRUST, JALANDHAR

ITA 177/ASR/2006[2001-02]Status: DisposedITAT Amritsar07 Dec 2023AY 2001-02

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

For Appellant: Sh. Gunjeet Singh Syal, AdvFor Respondent: Sh. S. M. Surendranath, Sr. D. R
Section 11Section 11(1)(a)Section 13Section 13(1)Section 13(3)Section 13(3)(c)Section 2(15)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. Nos. 184 to 186/Asr/2001 Assessment Years: 1993-94 to 1995-96 M/s Sadhu Singh Hamdard Vs. Asstt. Commissioner of Income Trust, Nehru Garden Road, Tax, Circle-(1), Jalandhar Jalandhar [PAN:AAATS 3278A] (Appellant (Respondent) I.T.A. Nos. 272, 261 & 177/Asr/2004 & 2006 Assessment Years: 1997-98, 1999-2000 & 2001-02 Asstt. Commissioner of Income Vs. M/s Sadhu Singh Hamdard Tax, Range-III, Jalandhar Trust, Nehru Garden Road, Jalandhar [PAN: AAATS 3278A] (Responde…

THE ASSISTANT COMMISSIONER OF INCOME TAX,JALANDHAR vs. M/S. SADHU SINGH HAMDARD TRUST, JALANDHAR

ITA 272/ASR/2004[1997-98]Status: DisposedITAT Amritsar07 Dec 2023AY 1997-98

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

For Appellant: Sh. Gunjeet Singh Syal, AdvFor Respondent: Sh. S. M. Surendranath, Sr. D. R
Section 11Section 11(1)(a)Section 13Section 13(1)Section 13(3)Section 13(3)(c)Section 2(15)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. Nos. 184 to 186/Asr/2001 Assessment Years: 1993-94 to 1995-96 M/s Sadhu Singh Hamdard Vs. Asstt. Commissioner of Income Trust, Nehru Garden Road, Tax, Circle-(1), Jalandhar Jalandhar [PAN:AAATS 3278A] (Appellant (Respondent) I.T.A. Nos. 272, 261 & 177/Asr/2004 & 2006 Assessment Years: 1997-98, 1999-2000 & 2001-02 Asstt. Commissioner of Income Vs. M/s Sadhu Singh Hamdard Tax, Range-III, Jalandhar Trust, Nehru Garden Road, Jalandhar [PAN: AAATS 3278A] (Responde…

THE ASSISTANT COMMISSIONER OF INCOME TAX,JALANDHAR vs. M/S. SADHU SINGH HAMDARD TRUST, JALANDHAR

ITA 261/ASR/2004[1999-2000]Status: DisposedITAT Amritsar07 Dec 2023AY 1999-2000

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

For Appellant: Sh. Gunjeet Singh Syal, AdvFor Respondent: Sh. S. M. Surendranath, Sr. D. R
Section 11Section 11(1)(a)Section 13Section 13(1)Section 13(3)Section 13(3)(c)Section 2(15)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. Nos. 184 to 186/Asr/2001 Assessment Years: 1993-94 to 1995-96 M/s Sadhu Singh Hamdard Vs. Asstt. Commissioner of Income Trust, Nehru Garden Road, Tax, Circle-(1), Jalandhar Jalandhar [PAN:AAATS 3278A] (Appellant (Respondent) I.T.A. Nos. 272, 261 & 177/Asr/2004 & 2006 Assessment Years: 1997-98, 1999-2000 & 2001-02 Asstt. Commissioner of Income Vs. M/s Sadhu Singh Hamdard Tax, Range-III, Jalandhar Trust, Nehru Garden Road, Jalandhar [PAN: AAATS 3278A] (Responde…

M/S SADHU SINGH HAMDARD TRUST,JALANDHAR vs. THE ADDL. COMMISSIONER OF INCOME TAX, JALANDHAR

ITA 129/ASR/2002[1998-99]Status: DisposedITAT Amritsar07 Dec 2023AY 1998-99

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

For Appellant: Sh. Gunjeet Singh Syal, AdvFor Respondent: Sh. S. M. Surendranath, Sr. D. R
Section 11Section 11(1)(a)Section 13Section 13(1)Section 13(3)Section 13(3)(c)Section 2(15)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. Nos. 184 to 186/Asr/2001 Assessment Years: 1993-94 to 1995-96 M/s Sadhu Singh Hamdard Vs. Asstt. Commissioner of Income Trust, Nehru Garden Road, Tax, Circle-(1), Jalandhar Jalandhar [PAN:AAATS 3278A] (Appellant (Respondent) I.T.A. Nos. 272, 261 & 177/Asr/2004 & 2006 Assessment Years: 1997-98, 1999-2000 & 2001-02 Asstt. Commissioner of Income Vs. M/s Sadhu Singh Hamdard Tax, Range-III, Jalandhar Trust, Nehru Garden Road, Jalandhar [PAN: AAATS 3278A] (Responde…

M/S. SADHU SINGH HAMDARD TRUST,JALANDHAR vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, JALANDHAR

ITA 186/ASR/2001[1994-95]Status: DisposedITAT Amritsar07 Dec 2023AY 1994-95

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

For Appellant: Sh. Gunjeet Singh Syal, AdvFor Respondent: Sh. S. M. Surendranath, Sr. D. R
Section 11Section 11(1)(a)Section 13Section 13(1)Section 13(3)Section 13(3)(c)Section 2(15)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. Nos. 184 to 186/Asr/2001 Assessment Years: 1993-94 to 1995-96 M/s Sadhu Singh Hamdard Vs. Asstt. Commissioner of Income Trust, Nehru Garden Road, Tax, Circle-(1), Jalandhar Jalandhar [PAN:AAATS 3278A] (Appellant (Respondent) I.T.A. Nos. 272, 261 & 177/Asr/2004 & 2006 Assessment Years: 1997-98, 1999-2000 & 2001-02 Asstt. Commissioner of Income Vs. M/s Sadhu Singh Hamdard Tax, Range-III, Jalandhar Trust, Nehru Garden Road, Jalandhar [PAN: AAATS 3278A] (Responde…

M/S. SADHU SINGH HAMDARD TRUST,JALANDHAR vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, JALANDHAR

ITA 185/ASR/2001[1994-95]Status: DisposedITAT Amritsar07 Dec 2023AY 1994-95

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

For Appellant: Sh. Gunjeet Singh Syal, AdvFor Respondent: Sh. S. M. Surendranath, Sr. D. R
Section 11Section 11(1)(a)Section 13Section 13(1)Section 13(3)Section 13(3)(c)Section 2(15)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. Nos. 184 to 186/Asr/2001 Assessment Years: 1993-94 to 1995-96 M/s Sadhu Singh Hamdard Vs. Asstt. Commissioner of Income Trust, Nehru Garden Road, Tax, Circle-(1), Jalandhar Jalandhar [PAN:AAATS 3278A] (Appellant (Respondent) I.T.A. Nos. 272, 261 & 177/Asr/2004 & 2006 Assessment Years: 1997-98, 1999-2000 & 2001-02 Asstt. Commissioner of Income Vs. M/s Sadhu Singh Hamdard Tax, Range-III, Jalandhar Trust, Nehru Garden Road, Jalandhar [PAN: AAATS 3278A] (Responde…

M/S. SADHU SINGH HAMDARD TRUST,JALANDHAR vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, JALANDHAR

ITA 184/ASR/2001[1993-94]Status: DisposedITAT Amritsar07 Dec 2023AY 1993-94

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

For Appellant: Sh. Gunjeet Singh Syal, AdvFor Respondent: Sh. S. M. Surendranath, Sr. D. R
Section 11Section 11(1)(a)Section 13Section 13(1)Section 13(3)Section 13(3)(c)Section 2(15)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. Nos. 184 to 186/Asr/2001 Assessment Years: 1993-94 to 1995-96 M/s Sadhu Singh Hamdard Vs. Asstt. Commissioner of Income Trust, Nehru Garden Road, Tax, Circle-(1), Jalandhar Jalandhar [PAN:AAATS 3278A] (Appellant (Respondent) I.T.A. Nos. 272, 261 & 177/Asr/2004 & 2006 Assessment Years: 1997-98, 1999-2000 & 2001-02 Asstt. Commissioner of Income Vs. M/s Sadhu Singh Hamdard Tax, Range-III, Jalandhar Trust, Nehru Garden Road, Jalandhar [PAN: AAATS 3278A] (Responde…

Bright Enterprises Pvt. Ltd. v. DCIT (90 ITR (Trib) 394) — Cited in 11 Judgments | BharatTax