BP India Services (P.) Ltd. v. ACIT (Mumbai ITAT)

55 Taxmann.com 150Reported decision2015#25393 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2016 to 2020.

Judgments citing BP India Services (P.) Ltd. v. ACIT (Mumbai ITAT)

NTT DATA GLOBAL DELIVERY SERVICES LTD.,NEW DELHI vs. ITO, NEW DELHI

ITA 46/DEL/2013[2008-09]Status: DisposedITAT Delhi06 May 2020AY 2008-09

Bench: Shri R.K. Panda & Ms Suchitra Kambleassessment Year: 2008-09 Ntt Data Global Delivery Services Ltd., Vs. Ito, (Formerly Keane Worldzen India Pvt. Ltd.), Ward-5(2), Unitech Trade Centre, Sector-43, New Delhi. Sushant Lok, New Delhi. Pan: Aaacw3622M (Appellant) (Respondent) Assessee By : Shri S.D. Kapila, Advocate & Shri R.R. Maurya, Advocate Revenue By : Ms Nidhi Sharma, Sr. Dr Date Of Hearing : 18.02.2020 Date Of Pronouncement : 06.05.2020 Order Per R.K. Panda, Am:

For Appellant: Shri S.D. Kapila, Advocate &For Respondent: Ms Nidhi Sharma, Sr. DR

Section 144C(5)Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH : I-2 : NEW DELHI BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND MS SUCHITRA KAMBLE, JUDICIAL MEMBER Assessment Year: 2008-09 NTT DATA Global Delivery Services Ltd., Vs. ITO, (Formerly Keane Worldzen India Pvt. Ltd.), Ward-5(2), Unitech Trade Centre, Sector-43, New Delhi. Sushant Lok, New Delhi. PAN: AAACW3622M (Appellant) (Respondent) Assessee by : Shri S.D. Kapila, Advocate & Shri R.R. Maurya, Advocate Revenue by : Ms Nidhi Sharma, Sr. DR Date of Hearing : 18.02.2020 Date of Pronouncement : 06.05.2020 ORDER PER R.K. PANDA, AM: This appeal filed by the assessee…

EFFECTIVE TELESERVICES PVT. LTD.,,GANDHINAGAR vs. THE DY.CIT, GANDHINAGAR CIRCLE,, GANDHINAGAR

In the result the appeal of the assessee is partly allowed

ITA 3077/AHD/2015[2010-11]Status: DisposedITAT Ahmedabad13 May 2019AY 2010-11

Bench: Shri Waseem Ahmed & M/S. Madhumita Royआयकर अपील सं./I.T.A. No. 3077/Ahd/2015 ("नधा"रण वष" / Assessment Year :2010-11) बनाम/ Effective Teleservices Pvt. Ltd. Dcit, Gandhinagar Circle, 1St Floor, It Tower Iv, Vs. Gandhinagar. Infocity, Nr. Infroda Circle, Gandhinagar – 382009 "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aaa Ce9 318 E (अपीलाथ" /Appellant) (""यथ" / Respondent) .. अपीलाथ" ओर से /Appellant By : Dhinal Shah, Ar ""यथ" क" ओर से / Respondent By: Apporva Bharadwaj, Sr. Dr सुनवाई क" तार"ख / Date Of Hearing 25/02/2019 घोषणा क" तार"ख /Date Of Pronouncement 13/05/2019 आदेश/O R D E R Per Waseem Ahmed - Am:

For Appellant: Dhinal Shah, ARFor Respondent: Apporva Bharadwaj, Sr. DR

Section 234BSection 271Section 27U

…s regard is also placed on the following judicial precedents: -ACIT vs Monster.com (India) Private Limited (Hyderabad ITAT) [2017] (86 Taxmann.com 186) (Refer para 17.1 at page 30 of legal paper book) - BP India Services (P.) Ltd vs ACIT (Mumbai ITAT) [2015] (55 Taxmann.com 150) (Refer para 9 at page no 39 of legal paper book) 10. On the other hand, the Ld. DR vehemently supported the order of authorities below. Page 14 of 21 A.Y.2010-11 11. We have the heard the rival contentions of both the parties and perused the materials available on record. In the instant case we note that none of lower authorities brought…

M/S. VIRAGE LOGIC INTERNATIONAL - INDIA BRANCH OFFICE,,NOIDA vs. JDIT, NEW DELHI

In the result, the appeal of the assessee is partly allowed for

ITA 6918/DEL/2014[2008-09]Status: DisposedITAT Delhi13 Jul 2016AY 2008-09

Bench: Smt Diva Singh & Sh.L.P.Sahu

Section 10ASection 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘I-2’ NEW DELHI BEFORE SMT DIVA SINGH, JUDICIAL MEMBER AND SH.L.P.SAHU, ACCOUNTANT MEMBER I.T.A .No.-6918/Del/2014 (ASSESSMENT YEAR-2008-09) Virage Logic International- India vs Joint Director of Income Tax, Branch Office (Now known as Circle 2(2), Synopsys (India) Private Limited) International Taxation, A-36, Sector-64, New Delhi. Noida, Utter Pradesh-201307. PAN-AABCV8275E (Appellant) (Respondent) Shri Rohit Tiwari, CA Appellant by Respondent by Shri A.M. Govil, CIT(DR) Date of Hearing 19.04.2016 Date of pronouncement 13.07.2016 ORDER PER DIVA SINGH,…