Bharti Airtel Ltd. and Another v. Union of India and Another

2016 SCC OnLine DEL 6338Reported decision2016#23613 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2024 to 2024.

Judgments citing Bharti Airtel Ltd. and Another v. Union of India and Another

THE COMMISSIONER OF INCOME TAX vs. M/S MPHASIS LTD

Appeal is dismissed

ITA/443/2022HC Karnataka01 Apr 2024

Bench: S.G.PANDIT,C.M. POONACHA

Section 201Section 201(1)Section 260

…- 1 - NC: 2024:KHC:13117-DB ITA No. 443 of 2022 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 1ST DAY OF APRIL, 2024 PRESENT THE HON'BLE MR JUSTICE S.G.PANDIT AND THE HON'BLE MR JUSTICE C.M. POONACHA INCOME TAX APPEAL NO.443 OF 2022 BETWEEN: 1. THE COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION, 4TH FLOOR BMTC BUILDING, 80 FEET ROAD KORAMANGALA BENGALURU - 560 095 2. THE DEPUTY DIRECTOR OF INCOME-TAX CIRCLE-1(1), PRESENT ADDRESS DCIT, INTERNATIONAL TAXATION, CIRCLE-1(1) 4TH FLOOR, BMTC BUILDING 80 FEET ROAD, KORAMANGALA BENGALURU 560 095 …APPELLANTS…

THE COMMISSIONER OF INCOME TAX vs. M/S MPHASIS LTD

Appeal is dismissed

ITA/444/2022HC Karnataka01 Apr 2024

Bench: S.G.PANDIT,C.M. POONACHA

Section 201Section 201(1)Section 260

…- 1 - NC: 2024:KHC:13117-DB ITA No. 444 of 2022 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 1ST DAY OF APRIL, 2024 PRESENT THE HON'BLE MR JUSTICE S.G.PANDIT AND THE HON'BLE MR JUSTICE C.M. POONACHA INCOME TAX APPEAL NO. 444 OF 2022 BETWEEN: 1. THE COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION, 4TH FLOOR BMTC BUILDING, 80 FEET ROAD KORAMANGALA BENGALURU - 560 095 2. THE DEPUTY DIRECTOR OF INCOME TAX CIRCLE 1(1) PRESENT ADDRESS DCIT, INTERNATIONAL TAXATION, CIRCLE 1(1) 4TH FLOOR, BMTC BUILDING 80 FEET ROAD, KORAMANGALA BENGALURU 560 095 …APPELLANTS…

THE COMMISSIONER OF INCOME TAX vs. M/S MPHASIS LTD

Appeal is dismissed

ITA/442/2022HC Karnataka01 Apr 2024

Bench: S.G.PANDIT,C.M. POONACHA

Section 201Section 201(1)Section 260

…- 1 - NC: 2024:KHC:13117-DB ITA No. 442 of 2022 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 1ST DAY OF APRIL, 2024 PRESENT THE HON'BLE MR JUSTICE S.G.PANDIT AND THE HON'BLE MR JUSTICE C.M. POONACHA INCOME TAX APPEAL NO.442 OF 2022 BETWEEN: 1. THE COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION, 4TH FLOOR BMTC BUILDING, 80 FEET ROAD KORAMANGALA BENGALURU - 560 095 2. THE DEPUTY DIRECTOR OF INCOME TAX CIRCLE-1(1), PRESENT ADDRESS DCIT, INTERNATIONAL TAXATION, CIRCLE 1(1) 4TH FLOOR, BMTC BUILDING 80 FEET ROAD, KORAMANGALA BENGALURU 560 095 …APPELLAN…