Bengal & Assam Investors Ltd. v. CIT

M/S HINDUSTAN LIVER LTD. vs. THE ADDLCIR 1(1),

In the result, Revenue’s appeal is dismissed

Bench: Shri Mahavir Singh & Shri S. Rifaur Rahman

…ps (supra) and the decisions of the Hon’ble Allahabad High Court in Raza Bulund Sugar v/s CIT, 122 ITR 817 (All.) and Raza Bulund Sugar v/s CIT, 123 ITR 24 (All.) and the decisions of the Hon’ble Calcutta High Court in Bengal and Assam Investors Ltd. v/s CIT, 142 ITR 156 (Cal.) and Sincle India Tea Co. v/s CIT, 68 Taxman 302 (Cal.), the learned Commissioner (Appeals) sustained the addition made by the A.O. Aggrieved, the assessee is in appeal before the Tribunal. 15 Hindustan Unilever Ltd. 31. At the time of hearing before us, the learned Counsel for the assessee brought to our notice Page–17 of the statement o…

HIRANANDANI AKRUTI JV,MUMBAI vs. DCIT CEN CIR 5(1), MUMBAI

The appeal of the assessee is partly allowed

Bench: Shri Joginder Singh & Shri Ramit Kocharassessment Year: 2012-13 Hiranandani Akruti Jv, Dcit, 6Th Floor, Akruti Trade Centre, Central Circle-5(1), बनाम/ Road No.7, Marol, M.I.D.C. Mumbai Vs. Andheri (East), Mumbai-400093 ("नधा"रती /Assessee) (राज"व /Revenue) Pan. No.Aaaa1443H

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ, एच,मुंबई। IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “H”, MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी र"मत कोचर, लेखा सद"य, के सम" Before Shri Joginder Singh, Judicial Member, and Shri Ramit Kochar, Accountant Member Assessment Year: 2012-13 Hiranandani Akruti JV, DCIT, 6th Floor, Akruti Trade Centre, Central Circle-5(1), बनाम/ Road No.7, Marol, M.I.D.C. Mumbai Vs. Andheri (East), Mumbai-400093 ("नधा"रती /Assessee) (राज"व /Revenue) PAN. No.AAAA1443H "नधा"रती क" ओर से / Assessee by Shri Viral Doshi Shri M.C. Omi Ningshen-DR राज"व क" ओर से / Revenue by सुनवाई क" तार"ख /…

DCIT 19(3), MUMBAI vs. WADHWA CONSTRUCTIONS, MUMBAI

The appeal of the Revenue is dismissed

…आयकर अपीऱीय अधिकरण, म ुंबई न्यायपीठ,‘ जी’’,म ुंबई। IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES, ‘G’ MUMBAI श्री जोगगन्दय स िंह, न्मायमक दस्म एवुं श्री मनोज कुमार अग्रवाल, रेखा दस्म, के भक्ष Before Shri Joginder Singh, Judicial Member, and Shri Manoj Kumar Aggarwal, Accountant Member Assessment Year: 2008-09 DCIT-19(3) M/s. Wadhwa Constructions बनाम/ Room No.305, 3rd Floor, 425/A, Vasukamal, Piramal Chambers, 14th Road, Bandra (West) Vs. Lalbaug, Parel, Mumbai – 400 050 Mumbai – 400 012 ( याजस्व /Revenue) (यनधाारयती /Assessee) PAN. No.AAAFW6792M याजस्व की ओर से / Revenue by Ms. Anupama Singla – DR यनधाारय…

NAVINCHANDRA N . MAJITHIA,MUMBAI vs. ITO 9(2)(1), MUMBAI

The appeal of the assessee is partly allowed

Bench: Shri Joginder Singh & Shri N.K. Pradhanassessment Year: 1999-2000 Shri Navinchandra N. Income Tax Officer-9(2)(1) Majithia, Aayakar Bhavan, बनाम/ 304, Kedia Chambers, M.K. Road, Vs. Near New Era Cinema, Mumbai-400020 S.V. Road, Malad (W), Mumbai-400064 ("नधा"रती /Assessee) (राज"व /Revenue) P.A. No. Aaepm6435F "नधा"रती क" ओर से / Assessee By M/S. Keyuri Desai Shri Sushil Kumar Poddar,Dr राज"व क" ओर से / Revenue By 16/11/2016 सुनवाई क" तार"ख / Date Of Hearing : 18/11/2016 आदेश क" तार"ख /Date Of Order:

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ, बी, मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “B”, MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी एन. के. "धान, लेखा सद"य, के सम" Before Shri Joginder Singh, Judicial Member, and Shri N.K. Pradhan, Accountant Member Assessment Year: 1999-2000 Shri Navinchandra N. Income Tax Officer-9(2)(1) Majithia, Aayakar Bhavan, बनाम/ 304, Kedia Chambers, M.K. Road, Vs. Near New Era Cinema, Mumbai-400020 S.V. Road, Malad (W), Mumbai-400064 ("नधा"रती /Assessee) (राज"व /Revenue) P.A. No. AAEPM6435F "नधा"रती क" ओर से / Assessee by M/s. Keyuri Desai Shri Sushil Kumar Poddar,DR राज"…