Baljit Singh v. Income Tax Officer, Ward-3(2), Ludhiana

108 Taxmann.com 123Income Tax Appellate Tribunal2019#22052 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2022 to 2025.

Sections most often in play

Section 143(3)Section 158BCSection 68Section 69A

Judgments citing Baljit Singh v. Income Tax Officer, Ward-3(2), Ludhiana

PRATHIBA EDUCATIONAL SOCIETY,HYDERABAD vs. INCOME TAX OFFICER, WARD-6(4), HYDERABAD

In the result, appeal of the Assessee is allowed

ITA 1424/HYD/2025[2017-18]Status: DisposedITAT Hyderabad31 Oct 2025AY 2017-18

Bench: Shri Vijay Pal Rao & Shri Manjunatha Gआ.अपी.सं /Ita No.1424/Hyd./2025 िनधा"रण वष"/Assessment Years 2017-2018 Prathiba Educational The Income Tax Officer, Society, Hyderabad. Ward-6(4), Pin – 500 038 Vs. Hyderabad. Pan Aaatp4036B. Pin – 500 001 (Appellant) (Respondent) िनधा""रती "ारा/Assessee By : Ca Sanket Milind Joshi राज" व "ारा/Revenue By : Sri Krishna Moorthy K. Sr. Ar सुनवाई की तारीख/Date Of Hearing: 28.10.2025 घोषणा की तारीख/Pronouncement: 31.10.2025 आदेश/Order Per Vijay Pal Rao:

For Appellant: CA Sanket Milind JoshiFor Respondent: Sri Krishna Moorthy K. Sr. AR
Section 115Section 142(1)Section 143(2)Section 69Section 69A

…आयकर अपील"य अ"धकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘B’ Bench, Hyderabad BEFORE SHRI VIJAY PAL RAO, VICE PRESIDENT AND SHRI MANJUNATHA G, ACCOUNTANT MEMBER आ.अपी.सं /ITA No.1424/Hyd./2025 िनधा"रण वष"/Assessment Years 2017-2018 Prathiba Educational The Income Tax Officer, Society, HYDERABAD. Ward-6(4), PIN – 500 038 vs. Hyderabad. PAN AAATP4036B. PIN – 500 001 (Appellant) (Respondent) िनधा""रती "ारा/Assessee by : CA Sanket Milind Joshi राज" व "ारा/Revenue by : Sri Krishna Moorthy K. Sr. AR सुनवाई की तारीख/Date of hearing: 28.10.2025 घोषणा की तारीख/Pronouncement: 31.10.2025 आदेश/ORDER…

ARVIND WALIA,DELHI vs. ACIT CENTRAL CIRCLE 30 , DELHI

In the result, the appeal of the assessee is allowed for statistical purpose

ITA 440/DEL/2022[2017-18]Status: DisposedITAT Delhi09 Jan 2024AY 2017-18

Bench: Dr. B. R. R. Kumarshri Yogesh Kumar Us

For Appellant: Sh. Gaurav Jain, AdvFor Respondent: Sh. Amit Katoch, Sr. DR
Section 143(3)Section 69A

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘H’, NEW DELHI Before Dr. B. R. R. Kumar, Accountant Member Shri Yogesh Kumar US, Judicial Member ITA No. 440/Del/2022 : Asstt. Year: 2017-18 Arvind Walia, Vs The ACIT, Central Circle-30, Delhi A-10/5, Ground Floor, Vasant Vihar, New Delhi 110057 (APPELLANT) (RESPONDENT) PAN No. AAAPW 5761 G Assessee by : Sh. Gaurav Jain, Adv. Ms. Shweta Bansal, CA Revenue by : Sh. Amit Katoch, Sr. DR Date of Hearing: 31.10.2023 Date of Pronouncement: 09.01.2024 ORDER Per Dr. B. R. R. Kumar:- The present appeal has been filed by the assessee against the order of Ld.CIT(A)-30, New…

SMT. SANDEEP KAUR W/O SH SUKHPAL SINGH,MALOUT vs. INCOME TAX OFFICER WARD-2 (5), MUKTSAR

In the result, the appeal bearing ITA No

ITA 157/ASR/2022[2017-18]Status: DisposedITAT Amritsar12 Oct 2022AY 2017-18

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 115BSection 144oSection 250Section 69A

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No.157/Asr/2022 Assessment Year: 2017-18 Smt. Sandeep Kaur W/o Sh. Vs. ITO, Ward-2(5), Sukhpal Singh, Virk Khera, Muktsar. Tehsil, Malout. [PAN: EKSPK8078N] (Respondent) (Appellant) Appellant by Sh. Sudhir Sehgal, Adv. Respondent by Ms. Amanpreet Kaur, Sr.DR Date of Hearing 28.09.2022 Date of Pronouncement 12.10.2022 ORDER Per:Anikesh Banerjee, JM: The instant appeal of the assessee is directed against the order of the ld. Commissioner of Income Tax(Ap…

Baljit Singh v. Income Tax Officer, Ward-3(2), Ludhiana (108 Taxmann.com 123) — Cited in 3 Judgments | BharatTax