Bachao Andolan v. UOI

116 Taxmann 249High Court2001#6234 most cited
18

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2023 to 2026.

Sections most often in play

Section 148Section 269SSSection 269TSection 271DSection 271ESection 273B

Issues it is cited on

section 271(l)(b)section 272a(1)section 10(5)section 273section 272azadi bachao andolansection 272asection 272a(1)(d)section 273bsection 271(1)(b)section 271csection 192

Judgments citing Bachao Andolan v. UOI

NEETABEN PATEL,VADODARA vs. ITO, WARD-1(2)(2), VADODARA

In the result, the appeals filed by the Assessee are hereby allowed

ITA 1794/AHD/2025[2011-12]Status: DisposedITAT Ahmedabad17 Feb 2026AY 2011-12
Section 148Section 269SSection 271DSection 271E

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “SMC” BENCH Before: DR. BRR Kumar, Vice President And Shri T. R. Senthil Kumar, Judicial Member ITA No: 1793 & 1794/Ahd/2025 Assessment Year: 2011-12 Neetaben Patel Income Tax Officer 27B, Surajdev Society- Ward-1(2)(2), 2, Manjalpur, Vs Vadodara Vadodara-390011 Gujarat PAN: AOTPP2903A (Appellant) (Respondent) Assessee Represented: Shri Parin S Shah, A.R. Revenue Represented: Ms. Ketaki Desai, Sr.D.R. Date of hearing : 11-02-2026 Date of pronouncement : 17-02-2026 आदेश/ORDER PER: T.R. SENTHIL KUMAR, JUDICIAL MEMBER These two appeals are filed by the Assesse…

NEETABEN PATEL,VADODARA vs. ITO, WARD-1(2)(2), VADODARA

In the result, the appeals filed by the Assessee are hereby allowed

ITA 1793/AHD/2025[2011-12]Status: DisposedITAT Ahmedabad17 Feb 2026AY 2011-12

Bench: DR. BRR Kumar (Vice President), Shri T. R. Senthil Kumar (Judicial Member)

Section 148Section 269SSection 271DSection 271E

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “SMC” BENCH Before: DR. BRR Kumar, Vice President And Shri T. R. Senthil Kumar, Judicial Member ITA No: 1793 & 1794/Ahd/2025 Assessment Year: 2011-12 Neetaben Patel Income Tax Officer 27B, Surajdev Society- Ward-1(2)(2), 2, Manjalpur, Vs Vadodara Vadodara-390011 Gujarat PAN: AOTPP2903A (Appellant) (Respondent) Assessee Represented: Shri Parin S Shah, A.R. Revenue Represented: Ms. Ketaki Desai, Sr.D.R. Date of hearing : 11-02-2026 Date of pronouncement : 17-02-2026 आदेश/ORDER PER: T.R. SENTHIL KUMAR, JUDICIAL MEMBER These two appeals are filed by the Assesse…

BRANCH MANAGER STATE BANK OF INDIA, REGIONAL BUSINESS OFFICE, ADMINISTRETIVE OFFICE,KANPUR vs. ACIT (TDS), KANPUR

In the result, all the appeals of the assessee are dismissed

ITA 491/LKW/2024[2017-18]Status: DisposedITAT Lucknow24 Apr 2025AY 2017-18
Section 10(5)Section 250Section 271CSection 273B

…{ "clean_text": "I.T.A. Nos.487 to 491/Lkw/2024\n\nIN THE INCOME TAX APPELLATE TRIBUNAL\nLUCKNOW BENCH 'A', LUCKNOW\n\nBEFORE SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER\nAND\nSHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER\n\nI.T.A. No.487 & 488/Lkw/2024\n Assessment Year:2015-16 & 2016-17\n\n| State Bank of India,\nOverseas Branch,\nCivil Lines, Kanpur.\nPAN:KNPSO1627D\n(Appellant)\n| Vs. | Addl. CIT (TDS),\nKanpur.\n| (Respondent)\n\nI.T.A. No.489 to 491/Lkw/2024\n Assessment Year:2015-16 to 2017-18\n\n| Branch Manager,\nState Bank of India,\nH. R. Section, Zonal Office,\nThe Mall Road, Kanpur Nagar.\nPAN:KNPSO23…

BRANCH MANAGER STATE BANK OF INDIA, REGIONAL BUSINESS OFFICE, ADMINISTRETIVE OFFICE,KANPUR vs. ACIT (TDS), KANPUR

In the result, all the appeals of the assessee are dismissed

ITA 490/LKW/2024[2016-17]Status: DisposedITAT Lucknow24 Apr 2025AY 2016-17
Section 10(5)Section 250Section 271CSection 273B

…{ "clean_text": "I.T.A. Nos.487 to 491/Lkw/2024\nIN THE INCOME TAX APPELLATE TRIBUNAL\nLUCKNOW BENCH 'A', LUCKNOW\nBEFORE SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER\nAND\nSHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER\nI.T.A. No.487 & 488/Lkw/2024\n Assessment Year:2015-16 & 2016-17\nState Bank of India,\nOverseas Branch,\nCivil Lines, Kanpur.\nPAN:KNPSO1627D\n(Appellant)\nVs.\nAddl. CIT (TDS),\nKanpur.\n(Respondent)\nI.T.A. No.489 to 491/Lkw/2024\n Assessment Year:2015-16 to 2017-18\nBranch Manager,\nState Bank of India,\nH. R. Section, Zonal Office,\nThe Mall Road, Kanpur Nagar.\nPAN:KNPSO2318B\n(Appellant)\nVs.…

STATE BANK OF INDIA, OVERSEAS BRANCH,KANPUR vs. ACIT(TDS), KANPUR

In the result, all the appeals of the assessee are dismissed

ITA 488/LKW/2024[2016-17]Status: DisposedITAT Lucknow24 Apr 2025AY 2016-17
Section 10(5)Section 250Section 271CSection 273B

…{ "clean_text": "I.T.A. Nos.487 to 491/Lkw/2024\n\nIN THE INCOME TAX APPELLATE TRIBUNAL\nLUCKNOW BENCH 'A', LUCKNOW\nBEFORE SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER\nAND\nSHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER\n\nI.T.A. No.487 & 488/Lkw/2024\n Assessment Year:2015-16 & 2016-17\nState Bank of India,\nOverseas Branch,\nCivil Lines, Kanpur.\nPAN:KNPSO1627D\n(Appellant)\nVs. Addl. CIT (TDS),\nKanpur.\n(Respondent)\n\nI.T.A. No.489 to 491/Lkw/2024\n Assessment Year:2015-16 to 2017-18\nBranch Manager,\nState Bank of India,\nH. R. Section, Zonal Office,\nThe Mall Road, Kanpur Nagar.\nPAN:KNPSO2318B\n(Appellant)…

STATE BANK OF INDIA, OVERSEAS BRANCH,KANPUR vs. ACIT(TDS), KANPUR

In the result, all the appeals of the assessee are dismissed

ITA 487/LKW/2024[2015-16]Status: DisposedITAT Lucknow24 Apr 2025AY 2015-16
Section 10(5)Section 250Section 271CSection 273B

…{ "clean_text": "I.T.A. Nos.487 to 491/Lkw/2024\n\nIN THE INCOME TAX APPELLATE TRIBUNAL\nLUCKNOW BENCH 'A', LUCKNOW\nBEFORE SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER\nAND\nSHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER\n\nI.T.A. No.487 & 488/Lkw/2024\n Assessment Year:2015-16 & 2016-17\n\nState Bank of India,\nOverseas Branch,\nCivil Lines, Kanpur.\nPAN:KNPSO1627D\n(Appellant)\nVs.\nAddl. CIT (TDS),\nKanpur.\n(Respondent)\n\nI.T.A. No.489 to 491/Lkw/2024\n Assessment Year:2015-16 to 2017-18\n\nBranch Manager,\nState Bank of India,\nH. R. Section, Zonal Office,\nThe Mall Road, Kanpur Nagar.\nPAN:KNPSO2318B\n(Appel…

VIRAJ SHIRISHKUMAR MODI,SURAT vs. DY. COMMISSIONER OF INCOME TAX, CC-1, SURAT, SURAT

In the result, appeals filed by assessee (in ITA Nos

ITA 637/SRT/2023[2018-19]Status: HeardITAT Surat21 Nov 2023AY 2018-19

Bench: Shri Pawan Singh, Jm & Dr. A. L. Saini, Am आयकर अपील सं./Ita Nos.631 To 637/Srt/2023 Assessment Years: (2012-13 To 2018-19) (Physical Hearing) Viraj Shirishkumar Modi, Vs. The Dcit, 5, Dwarkadhish Society, Palanpur Patia, Central Circle – 1, Rander Road, Surat – 395009. Surat "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Bdbpm7942L (Appellant) (Respondent) Shri Bipin Jariwala, Advocate Appellant By Respondent By Shri Vinod Kumar, Sr. Dr Date Of Hearing 21/11/2023 Date Of Pronouncement 21/11/2023

Section 142Section 142(1)Section 143(3)Section 144Section 271(1)Section 271(1)(b)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JM & DR. A. L. SAINI, AM आयकर अपील सं./ITA Nos.631 to 637/SRT/2023 Assessment Years: (2012-13 to 2018-19) (Physical Hearing) Viraj Shirishkumar Modi, Vs. The DCIT, 5, Dwarkadhish Society, Palanpur Patia, Central Circle – 1, Rander Road, Surat – 395009. Surat "थायीलेखासं./जीआइआरसं./PAN/GIR No.: BDBPM7942L (Appellant) (Respondent) Shri Bipin Jariwala, Advocate Appellant by Respondent by Shri Vinod Kumar, Sr. DR Date of Hearing 21/11/2023 Date of Pronouncement 21/11/2023 आदेश / O R D E R PER BENCH: These are the seven appeals, filed b…

VIRAJ SHIRISHKUMAR MODI,SURAT vs. DY. COMMISSIONER OF INCOME TAX, CC-1, SURAT, SURAT

In the result, appeals filed by assessee (in ITA Nos

ITA 636/SRT/2023[2017-18]Status: HeardITAT Surat21 Nov 2023AY 2017-18

Bench: Shri Pawan Singh, Jm & Dr. A. L. Saini, Am आयकर अपील सं./Ita Nos.631 To 637/Srt/2023 Assessment Years: (2012-13 To 2018-19) (Physical Hearing) Viraj Shirishkumar Modi, Vs. The Dcit, 5, Dwarkadhish Society, Palanpur Patia, Central Circle – 1, Rander Road, Surat – 395009. Surat "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Bdbpm7942L (Appellant) (Respondent) Shri Bipin Jariwala, Advocate Appellant By Respondent By Shri Vinod Kumar, Sr. Dr Date Of Hearing 21/11/2023 Date Of Pronouncement 21/11/2023

Section 142Section 142(1)Section 143(3)Section 144Section 271(1)Section 271(1)(b)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JM & DR. A. L. SAINI, AM आयकर अपील सं./ITA Nos.631 to 637/SRT/2023 Assessment Years: (2012-13 to 2018-19) (Physical Hearing) Viraj Shirishkumar Modi, Vs. The DCIT, 5, Dwarkadhish Society, Palanpur Patia, Central Circle – 1, Rander Road, Surat – 395009. Surat "थायीलेखासं./जीआइआरसं./PAN/GIR No.: BDBPM7942L (Appellant) (Respondent) Shri Bipin Jariwala, Advocate Appellant by Respondent by Shri Vinod Kumar, Sr. DR Date of Hearing 21/11/2023 Date of Pronouncement 21/11/2023 आदेश / O R D E R PER BENCH: These are the seven appeals, filed b…

VIRAJ SHIRISHKUMAR MODI,SURAT vs. DY. COMMISSIONER OF INCOME TAX, CC-1, SURAT, SURAT

In the result, appeals filed by assessee (in ITA Nos

ITA 635/SRT/2023[2016-17]Status: HeardITAT Surat21 Nov 2023AY 2016-17

Bench: Shri Pawan Singh, Jm & Dr. A. L. Saini, Am आयकर अपील सं./Ita Nos.631 To 637/Srt/2023 Assessment Years: (2012-13 To 2018-19) (Physical Hearing) Viraj Shirishkumar Modi, Vs. The Dcit, 5, Dwarkadhish Society, Palanpur Patia, Central Circle – 1, Rander Road, Surat – 395009. Surat "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Bdbpm7942L (Appellant) (Respondent) Shri Bipin Jariwala, Advocate Appellant By Respondent By Shri Vinod Kumar, Sr. Dr Date Of Hearing 21/11/2023 Date Of Pronouncement 21/11/2023

Section 142Section 142(1)Section 143(3)Section 144Section 271(1)Section 271(1)(b)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JM & DR. A. L. SAINI, AM आयकर अपील सं./ITA Nos.631 to 637/SRT/2023 Assessment Years: (2012-13 to 2018-19) (Physical Hearing) Viraj Shirishkumar Modi, Vs. The DCIT, 5, Dwarkadhish Society, Palanpur Patia, Central Circle – 1, Rander Road, Surat – 395009. Surat "थायीलेखासं./जीआइआरसं./PAN/GIR No.: BDBPM7942L (Appellant) (Respondent) Shri Bipin Jariwala, Advocate Appellant by Respondent by Shri Vinod Kumar, Sr. DR Date of Hearing 21/11/2023 Date of Pronouncement 21/11/2023 आदेश / O R D E R PER BENCH: These are the seven appeals, filed b…

VIRAJ SHIRISHKUMAR MODI,SURAT vs. DY. COMMISSIONER OF INCOME TAX, CC-1, SURAT, SURAT

In the result, appeals filed by assessee (in ITA Nos

ITA 634/SRT/2023[2015-16]Status: HeardITAT Surat21 Nov 2023AY 2015-16

Bench: Shri Pawan Singh, Jm & Dr. A. L. Saini, Am आयकर अपील सं./Ita Nos.631 To 637/Srt/2023 Assessment Years: (2012-13 To 2018-19) (Physical Hearing) Viraj Shirishkumar Modi, Vs. The Dcit, 5, Dwarkadhish Society, Palanpur Patia, Central Circle – 1, Rander Road, Surat – 395009. Surat "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Bdbpm7942L (Appellant) (Respondent) Shri Bipin Jariwala, Advocate Appellant By Respondent By Shri Vinod Kumar, Sr. Dr Date Of Hearing 21/11/2023 Date Of Pronouncement 21/11/2023

Section 142Section 142(1)Section 143(3)Section 144Section 271(1)Section 271(1)(b)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JM & DR. A. L. SAINI, AM आयकर अपील सं./ITA Nos.631 to 637/SRT/2023 Assessment Years: (2012-13 to 2018-19) (Physical Hearing) Viraj Shirishkumar Modi, Vs. The DCIT, 5, Dwarkadhish Society, Palanpur Patia, Central Circle – 1, Rander Road, Surat – 395009. Surat "थायीलेखासं./जीआइआरसं./PAN/GIR No.: BDBPM7942L (Appellant) (Respondent) Shri Bipin Jariwala, Advocate Appellant by Respondent by Shri Vinod Kumar, Sr. DR Date of Hearing 21/11/2023 Date of Pronouncement 21/11/2023 आदेश / O R D E R PER BENCH: These are the seven appeals, filed b…

VIRAJ SHIRISHKUMAR MODI,SURAT vs. DY. COMMISSIONER OF INCOME TAX, CC-1, SURAT, SURAT

In the result, appeals filed by assessee (in ITA Nos

ITA 633/SRT/2023[2014-15]Status: HeardITAT Surat21 Nov 2023AY 2014-15

Bench: Shri Pawan Singh, Jm & Dr. A. L. Saini, Am आयकर अपील सं./Ita Nos.631 To 637/Srt/2023 Assessment Years: (2012-13 To 2018-19) (Physical Hearing) Viraj Shirishkumar Modi, Vs. The Dcit, 5, Dwarkadhish Society, Palanpur Patia, Central Circle – 1, Rander Road, Surat – 395009. Surat "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Bdbpm7942L (Appellant) (Respondent) Shri Bipin Jariwala, Advocate Appellant By Respondent By Shri Vinod Kumar, Sr. Dr Date Of Hearing 21/11/2023 Date Of Pronouncement 21/11/2023

Section 142Section 142(1)Section 143(3)Section 144Section 271(1)Section 271(1)(b)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JM & DR. A. L. SAINI, AM आयकर अपील सं./ITA Nos.631 to 637/SRT/2023 Assessment Years: (2012-13 to 2018-19) (Physical Hearing) Viraj Shirishkumar Modi, Vs. The DCIT, 5, Dwarkadhish Society, Palanpur Patia, Central Circle – 1, Rander Road, Surat – 395009. Surat "थायीलेखासं./जीआइआरसं./PAN/GIR No.: BDBPM7942L (Appellant) (Respondent) Shri Bipin Jariwala, Advocate Appellant by Respondent by Shri Vinod Kumar, Sr. DR Date of Hearing 21/11/2023 Date of Pronouncement 21/11/2023 आदेश / O R D E R PER BENCH: These are the seven appeals, filed b…

VIRAJ SHIRISHKUMAR MODI,SURAT vs. DY. COMMISSIONER OF INCOME TAX, CC-1, SURAT, SURAT

In the result, appeals filed by assessee (in ITA Nos

ITA 632/SRT/2023[2013-14]Status: HeardITAT Surat21 Nov 2023AY 2013-14

Bench: Shri Pawan Singh, Jm & Dr. A. L. Saini, Am आयकर अपील सं./Ita Nos.631 To 637/Srt/2023 Assessment Years: (2012-13 To 2018-19) (Physical Hearing) Viraj Shirishkumar Modi, Vs. The Dcit, 5, Dwarkadhish Society, Palanpur Patia, Central Circle – 1, Rander Road, Surat – 395009. Surat "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Bdbpm7942L (Appellant) (Respondent) Shri Bipin Jariwala, Advocate Appellant By Respondent By Shri Vinod Kumar, Sr. Dr Date Of Hearing 21/11/2023 Date Of Pronouncement 21/11/2023

Section 142Section 142(1)Section 143(3)Section 144Section 271(1)Section 271(1)(b)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JM & DR. A. L. SAINI, AM आयकर अपील सं./ITA Nos.631 to 637/SRT/2023 Assessment Years: (2012-13 to 2018-19) (Physical Hearing) Viraj Shirishkumar Modi, Vs. The DCIT, 5, Dwarkadhish Society, Palanpur Patia, Central Circle – 1, Rander Road, Surat – 395009. Surat "थायीलेखासं./जीआइआरसं./PAN/GIR No.: BDBPM7942L (Appellant) (Respondent) Shri Bipin Jariwala, Advocate Appellant by Respondent by Shri Vinod Kumar, Sr. DR Date of Hearing 21/11/2023 Date of Pronouncement 21/11/2023 आदेश / O R D E R PER BENCH: These are the seven appeals, filed b…

VIRAJ SHIRISHKUMAR MODI,SURAT vs. DY. COMMISSIONER OF INCOME TAX, CC-1, SURAT, SURAT

In the result, appeals filed by assessee (in ITA Nos

ITA 631/SRT/2023[2012-13]Status: HeardITAT Surat21 Nov 2023AY 2012-13

Bench: Shri Pawan Singh, Jm & Dr. A. L. Saini, Am आयकर अपील सं./Ita Nos.631 To 637/Srt/2023 Assessment Years: (2012-13 To 2018-19) (Physical Hearing) Viraj Shirishkumar Modi, Vs. The Dcit, 5, Dwarkadhish Society, Palanpur Patia, Central Circle – 1, Rander Road, Surat – 395009. Surat "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Bdbpm7942L (Appellant) (Respondent) Shri Bipin Jariwala, Advocate Appellant By Respondent By Shri Vinod Kumar, Sr. Dr Date Of Hearing 21/11/2023 Date Of Pronouncement 21/11/2023

Section 142Section 142(1)Section 143(3)Section 144Section 271(1)Section 271(1)(b)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JM & DR. A. L. SAINI, AM आयकर अपील सं./ITA Nos.631 to 637/SRT/2023 Assessment Years: (2012-13 to 2018-19) (Physical Hearing) Viraj Shirishkumar Modi, Vs. The DCIT, 5, Dwarkadhish Society, Palanpur Patia, Central Circle – 1, Rander Road, Surat – 395009. Surat "थायीलेखासं./जीआइआरसं./PAN/GIR No.: BDBPM7942L (Appellant) (Respondent) Shri Bipin Jariwala, Advocate Appellant by Respondent by Shri Vinod Kumar, Sr. DR Date of Hearing 21/11/2023 Date of Pronouncement 21/11/2023 आदेश / O R D E R PER BENCH: These are the seven appeals, filed b…

RAMABHAI KANJIBHAI PATEL,SURAT vs. DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2, SURAT

In the result, appeals filed by assessee (in ITA Nos

ITA 110/SRT/2023[2017-18]Status: DisposedITAT Surat11 May 2023AY 2017-18

Bench: Shri Pawan Singh, Jm & Dr. A. L. Saini, Am आयकर अपील सं./Ita No.106 To 110/Srt/2023 Assessment Years: (2013-14 To 2017-18) (Physical Hearing) Ramabhai Kanjibhai Patel, Vs. The Dcit, At-Surajpuja, Po-Surajpura, Ta-Palanpur, Central Circle-2, Palanpur-385001. Surat. "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Aefpp4997J (Assessee) (Respondent)

Section 142(1)Section 143(3)Section 144Section 271Section 271(1)(b)Section 274

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JM & DR. A. L. SAINI, AM आयकर अपील सं./ITA No.106 to 110/SRT/2023 Assessment Years: (2013-14 to 2017-18) (Physical Hearing) Ramabhai Kanjibhai Patel, Vs. The DCIT, At-Surajpuja, PO-Surajpura, TA-Palanpur, Central Circle-2, Palanpur-385001. Surat. "थायीलेखासं./जीआइआरसं./PAN/GIR No.: AEFPP4997J (Assessee) (Respondent) Shri P. M. Jagasheth, CA Assessee by Respondent by Shri Vinod Kumar, Sr. DR Date of Hearing 10/05/2023 Date of Pronouncement 11/05/2023 आदेश / O R D E R PER DR. A. L. SAINI, AM: There are the five appeals, filed by the…

RAMABHAI KANJIBHAI PATEL,SURAT vs. DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2, SURAT

In the result, appeals filed by assessee (in ITA Nos

ITA 109/SRT/2023[2016-17]Status: DisposedITAT Surat11 May 2023AY 2016-17

Bench: Shri Pawan Singh, Jm & Dr. A. L. Saini, Am आयकर अपील सं./Ita No.106 To 110/Srt/2023 Assessment Years: (2013-14 To 2017-18) (Physical Hearing) Ramabhai Kanjibhai Patel, Vs. The Dcit, At-Surajpuja, Po-Surajpura, Ta-Palanpur, Central Circle-2, Palanpur-385001. Surat. "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Aefpp4997J (Assessee) (Respondent)

Section 142(1)Section 143(3)Section 144Section 271Section 271(1)(b)Section 274

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JM & DR. A. L. SAINI, AM आयकर अपील सं./ITA No.106 to 110/SRT/2023 Assessment Years: (2013-14 to 2017-18) (Physical Hearing) Ramabhai Kanjibhai Patel, Vs. The DCIT, At-Surajpuja, PO-Surajpura, TA-Palanpur, Central Circle-2, Palanpur-385001. Surat. "थायीलेखासं./जीआइआरसं./PAN/GIR No.: AEFPP4997J (Assessee) (Respondent) Shri P. M. Jagasheth, CA Assessee by Respondent by Shri Vinod Kumar, Sr. DR Date of Hearing 10/05/2023 Date of Pronouncement 11/05/2023 आदेश / O R D E R PER DR. A. L. SAINI, AM: There are the five appeals, filed by the…

RAMABHAI KANJIBHAI PATEL,SURAT vs. DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2, SURAT

In the result, appeals filed by assessee (in ITA Nos

ITA 108/SRT/2023[2015-16]Status: DisposedITAT Surat11 May 2023AY 2015-16

Bench: Shri Pawan Singh, Jm & Dr. A. L. Saini, Am आयकर अपील सं./Ita No.106 To 110/Srt/2023 Assessment Years: (2013-14 To 2017-18) (Physical Hearing) Ramabhai Kanjibhai Patel, Vs. The Dcit, At-Surajpuja, Po-Surajpura, Ta-Palanpur, Central Circle-2, Palanpur-385001. Surat. "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Aefpp4997J (Assessee) (Respondent)

Section 142(1)Section 143(3)Section 144Section 271Section 271(1)(b)Section 274

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JM & DR. A. L. SAINI, AM आयकर अपील सं./ITA No.106 to 110/SRT/2023 Assessment Years: (2013-14 to 2017-18) (Physical Hearing) Ramabhai Kanjibhai Patel, Vs. The DCIT, At-Surajpuja, PO-Surajpura, TA-Palanpur, Central Circle-2, Palanpur-385001. Surat. "थायीलेखासं./जीआइआरसं./PAN/GIR No.: AEFPP4997J (Assessee) (Respondent) Shri P. M. Jagasheth, CA Assessee by Respondent by Shri Vinod Kumar, Sr. DR Date of Hearing 10/05/2023 Date of Pronouncement 11/05/2023 आदेश / O R D E R PER DR. A. L. SAINI, AM: There are the five appeals, filed by the…

RAMABHAI KANJIBHAI PATEL,SURAT vs. DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2, SURAT

In the result, appeals filed by assessee (in ITA Nos

ITA 107/SRT/2023[2014-15]Status: DisposedITAT Surat11 May 2023AY 2014-15

Bench: Shri Pawan Singh, Jm & Dr. A. L. Saini, Am आयकर अपील सं./Ita No.106 To 110/Srt/2023 Assessment Years: (2013-14 To 2017-18) (Physical Hearing) Ramabhai Kanjibhai Patel, Vs. The Dcit, At-Surajpuja, Po-Surajpura, Ta-Palanpur, Central Circle-2, Palanpur-385001. Surat. "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Aefpp4997J (Assessee) (Respondent)

Section 142(1)Section 143(3)Section 144Section 271Section 271(1)(b)Section 274

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JM & DR. A. L. SAINI, AM आयकर अपील सं./ITA No.106 to 110/SRT/2023 Assessment Years: (2013-14 to 2017-18) (Physical Hearing) Ramabhai Kanjibhai Patel, Vs. The DCIT, At-Surajpuja, PO-Surajpura, TA-Palanpur, Central Circle-2, Palanpur-385001. Surat. "थायीलेखासं./जीआइआरसं./PAN/GIR No.: AEFPP4997J (Assessee) (Respondent) Shri P. M. Jagasheth, CA Assessee by Respondent by Shri Vinod Kumar, Sr. DR Date of Hearing 10/05/2023 Date of Pronouncement 11/05/2023 आदेश / O R D E R PER DR. A. L. SAINI, AM: There are the five appeals, filed by the…

RAMABHAI KANJIBHAI PATEL,SURAT vs. DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2, SURAT

In the result, appeals filed by assessee (in ITA Nos

ITA 106/SRT/2023[2013-14]Status: DisposedITAT Surat11 May 2023AY 2013-14

Bench: Shri Pawan Singh, Jm & Dr. A. L. Saini, Am आयकर अपील सं./Ita No.106 To 110/Srt/2023 Assessment Years: (2013-14 To 2017-18) (Physical Hearing) Ramabhai Kanjibhai Patel, Vs. The Dcit, At-Surajpuja, Po-Surajpura, Ta-Palanpur, Central Circle-2, Palanpur-385001. Surat. "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Aefpp4997J (Assessee) (Respondent)

Section 142(1)Section 143(3)Section 144Section 271Section 271(1)(b)Section 274

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JM & DR. A. L. SAINI, AM आयकर अपील सं./ITA No.106 to 110/SRT/2023 Assessment Years: (2013-14 to 2017-18) (Physical Hearing) Ramabhai Kanjibhai Patel, Vs. The DCIT, At-Surajpuja, PO-Surajpura, TA-Palanpur, Central Circle-2, Palanpur-385001. Surat. "थायीलेखासं./जीआइआरसं./PAN/GIR No.: AEFPP4997J (Assessee) (Respondent) Shri P. M. Jagasheth, CA Assessee by Respondent by Shri Vinod Kumar, Sr. DR Date of Hearing 10/05/2023 Date of Pronouncement 11/05/2023 आदेश / O R D E R PER DR. A. L. SAINI, AM: There are the five appeals, filed by the…

Bachao Andolan v. UOI (116 Taxmann 249) — Cited in 18 Judgments | BharatTax