B.K. Jagan & Co. v. CIT

136 Taxmann 343High Court2004#15263 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2019 to 2025.

Sections most often in play

Section 131 Section 133A Section 142(1)Section 147 Section 148 Section 154 Section 189(3)Section 2(31)

Issues it is cited on

section 148(1)section 147(a)section 42 section 292bb section 65 section 282 section 18 legal representative section 149(1)(b)section 149(1)section 234c section 292b

Judgments citing B.K. Jagan & Co. v. CIT

KANAK KUMAR JAIN L/H OF PARTNER OF M/S. KESARIYAJI FILLING STATION,UDAIPUR vs. DCIT, CIRCLE-1, UDAIPUR

ITA 67/JODH/2020[2015-16]Status: DisposedITAT Jodhpur01 May 2025AY 2015-16

For Appellant: Shri Rakesh Lodha (CA)For Respondent: Shri Karni Dan, Addl. CIT

Section 133ASection 148Section 154Section 189(3)Section 234ASection 234CSection 250Section 292BSection 42

…IN THE INCOME TAX APPELLATE TRIBUNAL, JODHPUR BENCH ‘SMC, JODHPUR BEFORE: DR. MITHA LAL MEENA, AM & DR. S. SEETHALAKSHMI, JM ITA No. 63 to 67/JODH/2020 Assessment Years : 2011-12 to 2015-16. Kanak Kumar Jain Vs. The DCIT, L/H of Partner of M/s. Keshariyaji Circle-1, Filling Station, Udaipur. NH-8, Rishabdev, Uaipur. PAN/GIR No. AABFK2499L Appellant Respondent Assessee by: Shri Rakesh Lodha (CA) Revenue by: Shri Karni Dan, Addl. CIT Date of Hearing: 06/02/2025 Date of Pronouncement: 01/05/2025 ORDER PER DR. S. SEETHALAKSHMI, J.M. These are five appeals filed by the assessee against a consolidated order of ld. CIT…

KANAK KUMAR JAIN L/H OF PARTNER OF M/S. KESARIYAJI FILLING STATION,UDAIPUR vs. DCIT, CIRCLE-1, UDAIPUR

ITA 66/JODH/2020[2014-15]Status: DisposedITAT Jodhpur01 May 2025AY 2014-15

For Appellant: Shri Rakesh Lodha (CA)For Respondent: Shri Karni Dan, Addl. CIT

Section 133ASection 148Section 154Section 189(3)Section 234ASection 234CSection 250Section 292BSection 42

…IN THE INCOME TAX APPELLATE TRIBUNAL, JODHPUR BENCH ‘SMC, JODHPUR BEFORE: DR. MITHA LAL MEENA, AM & DR. S. SEETHALAKSHMI, JM ITA No. 63 to 67/JODH/2020 Assessment Years: 2011-12 to 2015-16. Kanak Kumar Jain Vs. The DCIT, Circle-1, Udaipur. L/H of Partner of M/s. Keshariyaji Filling Station, NH-8, Rishabdev, Uaipur. PAN/GIR No. AABFK2499L Appellant Respondent Assessee by: Shri Rakesh Lodha (CA) Revenue by: Shri Karni Dan, Addl. CIT Date of Hearing: 06/02/2025 Date of Pronouncement: 01/05/2025 ORDER PER DR. S. SEETHALAKSHMI, J.M. These are five appeals filed by the assessee against a consolidated order of ld. CIT…

KANAK KUMAR JAIN L/H OF PARTNER OF M/S. KESARIYAJI FILLING STATION,UDAIPUR vs. DCIT, CIRCLE-1, UDAIPUR

ITA 65/JODH/2020[2013-14]Status: DisposedITAT Jodhpur01 May 2025AY 2013-14

For Appellant: Shri Rakesh Lodha (CA)For Respondent: Shri Karni Dan, Addl. CIT

Section 133ASection 148Section 154Section 189(3)Section 234ASection 234CSection 250Section 292BSection 42

KANAK KUMAR JAIN L/H OF PARTNER OF M/S. KESARIYAJI FILLING STATION,UDAIPUR vs. DCIT, CIRCLE-1, UDAIPUR

ITA 64/JODH/2020[2012-13]Status: DisposedITAT Jodhpur01 May 2025AY 2012-13

For Appellant: Shri Rakesh Lodha (CA)For Respondent: Shri Karni Dan, Addl. CIT

Section 133ASection 148Section 154Section 189(3)Section 234ASection 234CSection 250Section 292BSection 42

…IN THE INCOME TAX APPELLATE TRIBUNAL, JODHPUR BENCH ‘SMC, JODHPUR BEFORE: DR. MITHA LAL MEENA, AM & DR. S. SEETHALAKSHMI, JM ITA No. 63 to 67/JODH/2020 Assessment Years : 2011-12 to 2015-16. Kanak Kumar Jain L/H of Partner of M/s. Keshariyaji Filling Station, NH-8, Rishabdev, Uaipur. PAN/GIR No. AABFK2499L Appellant Vs. The DCIT, Circle-1, Udaipur. Respondent Assessee by: Shri Rakesh Lodha (CA) Revenue by: Shri Karni Dan, Addl. CIT Date of Hearing: 06/02/2025 Date of Pronouncement: 01/05/2025 ORDER PER DR. S. SEETHALAKSHMI, J.M. These are five appeals filed by the assessee against a consolidated order of ld. CIT…

KANAK KUMAR JAIN L/H OF PARTNER OF M/S. KESARIYAJI FILLING STATION,UDAIPUR vs. DCIT, CIRCLE-1, UDAIPUR

ITA 63/JODH/2020[2011-12]Status: DisposedITAT Jodhpur01 May 2025AY 2011-12

For Appellant: Shri Rakesh Lodha (CA)For Respondent: Shri Karni Dan, Addl. CIT

Section 133ASection 148Section 154Section 189(3)Section 234ASection 234CSection 250Section 292BSection 42

…IN THE INCOME TAX APPELLATE TRIBUNAL, JODHPUR BENCH ‘SMC, JODHPUR BEFORE: DR. MITHA LAL MEENA, AM & DR. S. SEETHALAKSHMI, JM ITA No. 63 to 67/JODH/2020 Assessment Years : 2011-12 to 2015-16. Kanak Kumar Jain L/H of Partner of M/s. Keshariyaji Filling Station, NH-8, Rishabdev, Uaipur. PAN/GIR No. AABFK2499L Appellant Vs. The DCIT, Circle-1, Udaipur. Respondent Assessee by: Shri Rakesh Lodha (CA) Revenue by: Shri Karni Dan, Addl. CIT Date of Hearing: 06/02/2025 Date of Pronouncement: 01/05/2025 ORDER PER DR. S. SEETHALAKSHMI, J.M. These are five appeals filed by the assessee against a consolidated order of ld. CIT…

SMT. NIRMAL KAUR,AMRITSAR vs. INCOME TAX OFFICER, WARD 1(2), AMRITSAR

In the result, the assessee’s appeal is dismissed

ITA 700/ASR/2017[2009-10]Status: DisposedITAT Amritsar14 Jun 2019AY 2009-10

Bench: Sh. Sanjay Arorai.T.A. No. 700/Asr/2017 Assessment Year: 2009-10

For Appellant: Sh. K. R. Jain (Adv.)For Respondent: Sh. Charan Dass (D.R.)

Section 133(6)Section 142(1)Section 143(3)Section 147Section 148Section 2Section 69

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR (SMC) BEFORE SH. SANJAY ARORA, ACCOUNTANT MEMBER I.T.A. No. 700/Asr/2017 Assessment Year: 2009-10 Nirmal Kaur, Vs. Income Tax Officer, H. No. 1966, Ward-1(2), Amritsar Gali Arorian, Hall Bazar, Amritsar [PAN: AAWPK 8504D] (Appellant) (Respondent) Appellant by : Sh. K. R. Jain (Adv.) Respondent by: Sh. Charan Dass (D.R.) Date of Hearing: 19.03.2019 Date of Pronouncement: 14.06.2019 ORDER Per Sanjay Arora, AM: This is an Appeal by the Assessee directed against the Order by the Commissioner of Income Tax (Appeals)-1, Amritsar ('CIT(A)' for shor…