Assistant Commissioner Of Income-Tax v. Trilok Chand Khetwat

114 Taxmann 124High Court2001#8315 most cited
13

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2018 to 2018.

Judgments citing Assistant Commissioner Of Income-Tax v. Trilok Chand Khetwat

Assistant Commissioner Of Income-Tax v. Trilok Chand Khetwat (114 Taxmann 124) — Cited in 13 Judgments | BharatTax