Ashok Mahendru & Sons (HUF) v. CIT

DCIT, CIRCLE-21(2), NEW DELHI vs. RITISHA OILS P.LTD, GHAZIABAD

In the result, the appeal filed by the Revenue is dismissed

Bench: SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘F’: NEW DELHI BEFORE, SHRI S.RIFAUR RAHMAN, ACCOUNTANT MEMBER AND SHRI VIMAL KUMAR, JUDICIAL MEMBER Dy. CIT M/s Ritisha Oils (P) Ltd. Circle-21(2) 39, First Floor New Delhi Vs. Mohalla Ramanuj Dayal Nai Basti Ghaziabad-201002 PAN-AAECR 3737L (Appellant) (Respondent) Assessee by Sh. C.S. Anand, Adv. Respondent by Mr. Vivek Vardhan, Sr. DR Date of Hearing 16/04/2024 Date of Pronouncement 26/04/2024 ORDER PER S.RIFAUR RAHMAN, AM: This appeal has been filed by the Revenue against the order of Learned Commissioner of Income Tax (Appeals)-7, New Delhi [“Ld. CI…

VINOD KUMAR GUPTA ,UTTARPRADESH vs. CIRCLE-1(1)(1) , MEERUT

In the result, the appeal of the assessee is allowed

Bench: Dr. B. R. R. Kumarsh. Anubhav Sharma

…THE INCOME TAX APPELLATE TRIBUNAL DELHIBENCH ‘H’, NEW DELHI Before Dr. B. R. R. Kumar, Accountant Member Sh. Anubhav Sharma, Judicial Member ITA No. 664/Del/2022 : Asstt. Year : 2014-15 Vinod Kumar Gupta, Vs Pr. CIT, A-11, Jawala Nagar Meerut, Ghaziabad Meerut, Uttar Pradesh-250002 (APPELLANT) (RESPONDENT) PAN No. AAQPG8113L Assessee by: Sh. Salil Kapoor, Adv. & Sh. Sumit Lal Chandani, Adv. Revenue by: Sh. Surender Pal, CIT DR Date of Hearing: 20.07.2022 Date of Pronouncement: 30.08.2022 ORDER Per Dr. B. R. R. Kumar, Accountant Member: The present appeal has been filed by the assessee against the order of ld.…

BHARAT JHA-HUF,DELHI vs. ACIT, CIRCLE-37(1), NEW DELHI

The appeal is allowed

Bench: Shri Kul Bharat[Assessment Year: 2013-14

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “SMC-2” BENCH: NEW DELHI BEFORE SHRI KUL BHARAT, JUDICIAL MEMBER [Assessment Year: 2013-14 Bharat Jha – HUF Vs Asstt. Commissioner of B-96, Karari Extn. Prem Nagar, Income-tax, Circle 37(1), Mithla Vihar, Nangloi, Delhi-110086 New Delhi. PAN- AAAHB2601L APPELLANT RESPONDENT Appellant by None Respondent by Sh. Om Prakash, Sr. DR Date of hearing 11.01.2022 Date of pronouncement 31.01.2022 O R D E R PER KUL BHARAT, JM: This appeal, by the assessee, is directed against the order of the learned Commissioner of Income-tax (Appeals)-13, New Delhi, dated 24-01-2019,…

KRISHNA DEVI,NEW DELHI vs. ITO, WARD- 38(3), NEW DELHI

Bench: Sh. Amit Shukladr. B. R. R. Kumarita No. 6356/Del/2019 : Asstt. Year : 2014-15 Krishna Devi, Vs Income Tax Officer, F-26/124, Sector-7, Rohini, Ward-38(3), New Delhi-110085 New Delhi-110002 (Appellant) (Respondent) Pan No. Abrpd0875E Assessee By : Sh. Kapil Goel, Adv. Revenue By : Sh. Umesh Takyar, Sr. Dr Date Of Hearing: 08.10.2021 Date Of Pronouncement: 04.01.2022

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘D’, NEW DELHI Before Sh. Amit Shukla, Judicial Member Dr. B. R. R. Kumar, Accountant Member ITA No. 6356/Del/2019 : Asstt. Year : 2014-15 Krishna Devi, Vs Income Tax Officer, F-26/124, Sector-7, Rohini, Ward-38(3), New Delhi-110085 New Delhi-110002 (APPELLANT) (RESPONDENT) PAN No. ABRPD0875E Assessee by : Sh. Kapil Goel, Adv. Revenue by : Sh. Umesh Takyar, Sr. DR Date of Hearing: 08.10.2021 Date of Pronouncement: 04.01.2022 ORDER Per Dr. B. R. R. Kumar, Accountant Member: This appeal has been filed by the assessee against the order of ld. CIT(A)-13, New Delh…

RAMESH CHAND INVESTMENT & LEASING PVT. LTD.,NEW DELHI vs. ACIT, CIRCLE- 21(2), NEW DELHI

Bench: Smt. Diva Singh & Shri R.K. Pandaassessment Year: 2004-05 Ramesh Chand Investment & Vs. Acit, Leasing Pvt. Ltd., Circle-21(2), 69/2A, Najafgarh Road Industrial New Delhi. Area, New Delhi. Pan:Aaccr3585Q (Appellant) (Respondent) Assessee By : None Revenue By : Shri Anilgandhi, Sr. Dr Date Of Hearing : 06.12.2021 Date Of Pronouncement : 07.12.2021 Order Per R.K. Panda, Am: This Appeal Filed By The Assessee Is Directed Against The Order Dated 1St March,2013 Of The Cit(A)-18, New Delhi, Relating To Assessment Year 2004-05. 2. None Appeared On Behalf Of The Assessee At The Time Of Hearing. No Application For Adjournment Of Hearing Has Been Filed. A Perusal Of The Order Sheet Entries Shows That No One Was Appearing On The Previous Occasions. Although Notices Have Been Sent By The Registry Through Rpad, Every Time The Same Was Returned By The Postal Authorities With The Remark ‘No Such Person In The Address.’ The Assessee Has Also Not Taken Any Step To Intimate The Change Of Address, If Any. Under These Circumstances, We Deem It Proper To Decide The Appeal On The Basis Of The Material Available On Record & After Hearing The Ld. Dr.

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH : F : NEW DELHI (Through Virtual Hearing) BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER AND SHRI R.K. PANDA, ACCOUNTANT MEMBER Assessment Year: 2004-05 Ramesh Chand Investment & Vs. ACIT, Leasing Pvt. Ltd., Circle-21(2), 69/2A, Najafgarh Road Industrial New Delhi. Area, New Delhi. PAN:AACCR3585Q (Appellant) (Respondent) Assessee by : None Revenue by : Shri AnilGandhi, Sr. DR Date of Hearing : 06.12.2021 Date of Pronouncement : 07.12.2021 ORDER PER R.K. PANDA, AM: This appeal filed by the assessee is directed against the order dated 1st March,2013 of the CIT(A)-18, New…

PRAMOD KUMAR SETH,NEW DELHI vs. ITO, NEW DELHI

In the result, the appeal is dismissed

Bench: : Shri Amit Shukla & Shri L.P. Sahuassessment Year: 2009-10

…In the Income-Tax Appellate Tribunal, Delhi Bench ‘F’, New Delhi Before : Shri Amit Shukla, Judicial Member And Shri L.P. Sahu, Accountant Member Assessment Year: 2009-10 Sh. Ajay Kumar Seth, G66, vs. Income-tax Officer, Nizamuddin West, New Delhi. Ward 37(3), New Delhi PAN-ABBPS0020N (Appellant) (Respondent) Assessment Year: 2009-10 Sh. Pramod Kumar Seth, B-36, vs. Income-tax Officer, Jangpura Extn. (F.F.), New Delhi. Ward 37(3), New Delhi PAN-AWEPS8844C (Appellant) (Respondent) Appellants by Sh. Abhishek Mathur, Advocate Respondent by Sh. Surender Pal, Sr. DR Date of Hearing 25.02.2019 Date of Pronounce…

AJAY KUMAR SETH,NEW DELHI vs. ITO, NEW DELHI

In the result, the appeal is dismissed

Bench: : Shri Amit Shukla & Shri L.P. Sahuassessment Year: 2009-10

…In the Income-Tax Appellate Tribunal, Delhi Bench ‘F’, New Delhi Before : Shri Amit Shukla, Judicial Member And Shri L.P. Sahu, Accountant Member Assessment Year: 2009-10 Sh. Ajay Kumar Seth, G66, vs. Income-tax Officer, Nizamuddin West, New Delhi. Ward 37(3), New Delhi PAN-ABBPS0020N (Appellant) (Respondent) Assessment Year: 2009-10 Sh. Pramod Kumar Seth, B-36, vs. Income-tax Officer, Jangpura Extn. (F.F.), New Delhi. Ward 37(3), New Delhi PAN-AWEPS8844C (Appellant) (Respondent) Appellants by Sh. Abhishek Mathur, Advocate Respondent by Sh. Surender Pal, Sr. DR Date of Hearing 25.02.2019 Date of Pronounce…