Asha Ashar v. ITO

SOPARIWALA EXPORTS ,MUMBAI vs. DY CIT -8(1), MUMBAI

In the result, the appeal filed by the assessee in ITA N0

…THE INCOME TAX APPELLATE TRIBUNAL “I” Bench, Mumbai Shri Shamim Yahya (AM) & Shri Rahul Chaudhary (JM) I.T.A. No. 1271/Mum/2021 (A.Y. 2011-12) Vs. Dy. Commissioner of Sopariwala Exports 21st Floor, Nirmal Building Income Tax-8(1) Nariman Point Aayakar Bhavan Mumbai – 400 021 M.K. Road PAN : AACFS6325E Mumbai – 400 020 (Appellant) (Respondent) Assessee by Ms. Pooja Rander Department by Shri B.K. Bagchi Date of Hearing 21.04.2022 Date of Pronouncement 26.04.2022 O R D E R Per Shamim Yahya (AM) :- This appeal by the assessee is directed against the order of learned CIT(A) dated 23.10.2018 pertains to A.Y.…

CRESENT REALTORS P. LTD.,MUMBAI vs. DY CIT -8(1), MUMBAI

In the result, the appeal filed by the assessee in ITA N0

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘C ‘ BENCH MUMBAI BEFORE: SHRI M.BALAGANESH, ACCOUNTANT MEMBER & MS. KAVITHA RAJAGOPAL, JUDICIAL MEMBER M/s. Cresent Realtors Pvt. Ltd., Vs. Dy.Commissioner of Income 21st Floor, Nirmal Building Tax-8(1) Nariman Point Aayakar Bhavan Mumbai – 400 021 M.K.Road, Mumbai-400020 PAN/GIR No.AACCC4894R (Appellant) .. (Respondent) Assessee by Shri Siddharth Kothari / Ms. Tejal Saraf Revenue by Shri R.A. Dhyani Date of Hearing 21/04/2022 Date of Pronouncement 25/04/2022 आदेश / O R D E R PER M. BALAGANESH (A.M): This appeal in ITA No.1272/Mum/2021 for A.Y.2015-16 arises out of…

SOPARIWALA EXPORTS ,MUMBAI vs. DY CIT -8(1), MUMBAI

In the result, the appeal filed by the assessee in ITA N0

…1 ITA No.1383/Mum/2021 A.Y. 2012-13 Sopariwala Exports Vs. DCIT-8(1) IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORESHRI AMARJIT SINGH, ACCOUNTANT MEMBER & Ms. KAVITHA RAJAGOPAL, JUDICIAL MEMBER Sopariwala Exports Vs. Dy. Commissioner of 21st Floor, Nirmal Income Tax-8(1) Building, Nariman Point, Aayakar Bhavan, Mumbai – 400 021 M.K. Road, Mumbai – 400 020 "थायी लेखा सं./जीआइआर सं./PAN/GIR No: AACFS6325E Appellant .. Respondent Appellant by : Ms. Hema Kataria Respondent by : Shri C.T. Mathews Date of Hearing 23.03.2022 Date of Pronouncement 31.03.2022 आदेश / O R D E R PER AMARJIT SINGH, AM:…

SOPARIWALA EXPORTS,MUMBAI vs. ACIT-CC-8(1), MUMBAI

In the result, the appeal filed by the assessee in ITA N0

Bench: Shri S Rifaur Rahman & Shri Pavan Kumar Gadalesopariwala Exports Vs. Acit, Cc-8(1) 21St Floor, Nirmal Bldg, R-656, Aayakar Nariman Point, Bhavan, Mumbai – Mumbai – 400021. 400020. "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aacfs6325E Appellant .. Respondent Appellant By : Ms.Ritu Kamalkishore.Ar Respondent By : Mr.Dilipkumar Shah.Sr.Dr Date Of Hearing 19.01.2022. Date Of Pronouncement 14.02.2022. आदेश / O R D E R Per Pavan Kumar Gadale Jm: The Assessee Has Filed The Appeal Against The Order Of Cit(A) -50, Mumbai Passed U/S 143(3) & 250 Of The Income Tax Act. The Assessee Has Raised The Following Grounds Of Appeal.

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE SHRI S RIFAUR RAHMAN, ACCOUNTANT MEMBER & SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER Sopariwala Exports Vs. ACIT, CC-8(1) 21st Floor, Nirmal Bldg, R-656, Aayakar Nariman Point, Bhavan, Mumbai – Mumbai – 400021. 400020. "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AACFS6325E Appellant .. Respondent Appellant by : Ms.Ritu KamalKishore.AR Respondent by : Mr.Dilipkumar Shah.Sr.DR Date of Hearing 19.01.2022. Date of Pronouncement 14.02.2022. आदेश / O R D E R PER PAVAN KUMAR GADALE JM: The assessee has filed the appeal against the order of CIT(A) -50, Mumbai pa…