Article 14 of the Constitution. In Cellular Operators Association of India v. Telecom Regulatory Authority of India

7 SCC 703Reported decision2016#1138 most cited
99

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2017 to 2021.

Also referred to as

Cellular Operators Association of India v. TRAI · 7 SCC 703 · 2016 SCC · Article 14 Constitution · constitutional law · equality principle · non-arbitrariness · telecom regulation · Supreme Court

Judgments citing Article 14 of the Constitution. In Cellular Operators Association of India v. Telecom Regulatory Authority of India

B T KANTHARAJ vs. THE STATE OF KARNATAKA

WP/27680/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…FEDAR NIRANJAN SINGH AND ANOTHER Vs. CUSTODIAN, EVACUEE PROPERTY (PB) AND ANOTHER. 5. (1974) 2 SCC 402: MAGANLAL CHHAGANLAL (P) LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS AND CONNECTED MATTERS. 6. (2016) 7 SCC 703: CELLULAR OPERATORS ASSOCIATION OF INDIA AND OTHERS VS. TELECOM REGULATORY AUTHORITY OF INDIA AND OTHERS. 362 7. (1996) 3 SCC 709: STATE OF A.P. AND OTHERS Vs. MCDOWELL & CO. AND OTHERS. 8. (1968) 3 SCR 662: AIR 1969 SC 78: 22 STC 416 : DHULABHAI Vs. STATE OF M.P. 9. (1982) 2 SCC 134: GOV…

NANJUNDAPPA vs. THE STATE OF KARNATAKA

WP/47827/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…FEDAR NIRANJAN SINGH AND ANOTHER Vs. CUSTODIAN, EVACUEE PROPERTY (PB) AND ANOTHER. 5. (1974) 2 SCC 402: MAGANLAL CHHAGANLAL (P) LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS AND CONNECTED MATTERS. 6. (2016) 7 SCC 703: CELLULAR OPERATORS ASSOCIATION OF INDIA AND OTHERS VS. TELECOM REGULATORY AUTHORITY OF INDIA AND OTHERS. 362 7. (1996) 3 SCC 709: STATE OF A.P. AND OTHERS Vs. MCDOWELL & CO. AND OTHERS. 8. (1968) 3 SCR 662: AIR 1969 SC 78: 22 STC 416 : DHULABHAI Vs. STATE OF M.P. 9. (1982) 2 SCC 134: GOV…

THARIQ KHAN vs. STATE OF KARNATAKA

WP/8585/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…FEDAR NIRANJAN SINGH AND ANOTHER Vs. CUSTODIAN, EVACUEE PROPERTY (PB) AND ANOTHER. 5. (1974) 2 SCC 402: MAGANLAL CHHAGANLAL (P) LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS AND CONNECTED MATTERS. 6. (2016) 7 SCC 703: CELLULAR OPERATORS ASSOCIATION OF INDIA AND OTHERS VS. TELECOM REGULATORY AUTHORITY OF INDIA AND OTHERS. 362 7. (1996) 3 SCC 709: STATE OF A.P. AND OTHERS Vs. MCDOWELL & CO. AND OTHERS. 8. (1968) 3 SCR 662: AIR 1969 SC 78: 22 STC 416 : DHULABHAI Vs. STATE OF M.P. 9. (1982) 2 SCC 134: GOV…

SMT JANAKI vs. THE STATE OF KARNATAKA

WP/28215/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…FEDAR NIRANJAN SINGH AND ANOTHER Vs. CUSTODIAN, EVACUEE PROPERTY (PB) AND ANOTHER. 5. (1974) 2 SCC 402: MAGANLAL CHHAGANLAL (P) LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS AND CONNECTED MATTERS. 6. (2016) 7 SCC 703: CELLULAR OPERATORS ASSOCIATION OF INDIA AND OTHERS VS. TELECOM REGULATORY AUTHORITY OF INDIA AND OTHERS. 362 7. (1996) 3 SCC 709: STATE OF A.P. AND OTHERS Vs. MCDOWELL & CO. AND OTHERS. 8. (1968) 3 SCR 662: AIR 1969 SC 78: 22 STC 416 : DHULABHAI Vs. STATE OF M.P. 9. (1982) 2 SCC 134: GOV…

SMT. LAKSHMAMMA vs. THE STATE OF KARNATAKA

WP/6960/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…FEDAR NIRANJAN SINGH AND ANOTHER Vs. CUSTODIAN, EVACUEE PROPERTY (PB) AND ANOTHER. 5. (1974) 2 SCC 402: MAGANLAL CHHAGANLAL (P) LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS AND CONNECTED MATTERS. 6. (2016) 7 SCC 703: CELLULAR OPERATORS ASSOCIATION OF INDIA AND OTHERS VS. TELECOM REGULATORY AUTHORITY OF INDIA AND OTHERS. 362 7. (1996) 3 SCC 709: STATE OF A.P. AND OTHERS Vs. MCDOWELL & CO. AND OTHERS. 8. (1968) 3 SCR 662: AIR 1969 SC 78: 22 STC 416 : DHULABHAI Vs. STATE OF M.P. 9. (1982) 2 SCC 134: GOV…

SRI SHIVALINGAIAH vs. STATE OF KARNATAKA

WP/6376/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…FEDAR NIRANJAN SINGH AND ANOTHER Vs. CUSTODIAN, EVACUEE PROPERTY (PB) AND ANOTHER. 5. (1974) 2 SCC 402: MAGANLAL CHHAGANLAL (P) LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS AND CONNECTED MATTERS. 6. (2016) 7 SCC 703: CELLULAR OPERATORS ASSOCIATION OF INDIA AND OTHERS VS. TELECOM REGULATORY AUTHORITY OF INDIA AND OTHERS. 362 7. (1996) 3 SCC 709: STATE OF A.P. AND OTHERS Vs. MCDOWELL & CO. AND OTHERS. 8. (1968) 3 SCR 662: AIR 1969 SC 78: 22 STC 416 : DHULABHAI Vs. STATE OF M.P. 9. (1982) 2 SCC 134: GOV…

SRI H K BASAVEGOWDA vs. THE STATE OF KARNATAKA

WP/28214/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…FEDAR NIRANJAN SINGH AND ANOTHER Vs. CUSTODIAN, EVACUEE PROPERTY (PB) AND ANOTHER. 5. (1974) 2 SCC 402: MAGANLAL CHHAGANLAL (P) LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS AND CONNECTED MATTERS. 6. (2016) 7 SCC 703: CELLULAR OPERATORS ASSOCIATION OF INDIA AND OTHERS VS. TELECOM REGULATORY AUTHORITY OF INDIA AND OTHERS. 362 7. (1996) 3 SCC 709: STATE OF A.P. AND OTHERS Vs. MCDOWELL & CO. AND OTHERS. 8. (1968) 3 SCR 662: AIR 1969 SC 78: 22 STC 416 : DHULABHAI Vs. STATE OF M.P. 9. (1982) 2 SCC 134: GOV…

SMT. PRIYADARSHINI vs. THE STATE OF KARNATAKA

WP/35277/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…FEDAR NIRANJAN SINGH AND ANOTHER Vs. CUSTODIAN, EVACUEE PROPERTY (PB) AND ANOTHER. 5. (1974) 2 SCC 402: MAGANLAL CHHAGANLAL (P) LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS AND CONNECTED MATTERS. 6. (2016) 7 SCC 703: CELLULAR OPERATORS ASSOCIATION OF INDIA AND OTHERS VS. TELECOM REGULATORY AUTHORITY OF INDIA AND OTHERS. 362 7. (1996) 3 SCC 709: STATE OF A.P. AND OTHERS Vs. MCDOWELL & CO. AND OTHERS. 8. (1968) 3 SCR 662: AIR 1969 SC 78: 22 STC 416 : DHULABHAI Vs. STATE OF M.P. 9. (1982) 2 SCC 134: GOV…

MOOSAVEER @ IBRAHIM SAB vs. STATE OF KARNATAKA

WP/13029/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…FEDAR NIRANJAN SINGH AND ANOTHER Vs. CUSTODIAN, EVACUEE PROPERTY (PB) AND ANOTHER. 5. (1974) 2 SCC 402: MAGANLAL CHHAGANLAL (P) LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS AND CONNECTED MATTERS. 6. (2016) 7 SCC 703: CELLULAR OPERATORS ASSOCIATION OF INDIA AND OTHERS VS. TELECOM REGULATORY AUTHORITY OF INDIA AND OTHERS. 362 7. (1996) 3 SCC 709: STATE OF A.P. AND OTHERS Vs. MCDOWELL & CO. AND OTHERS. 8. (1968) 3 SCR 662: AIR 1969 SC 78: 22 STC 416 : DHULABHAI Vs. STATE OF M.P. 9. (1982) 2 SCC 134: GOV…

N SANTHOSH KUMAR vs. THE STATE OF KARNATAKA

WP/22667/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…FEDAR NIRANJAN SINGH AND ANOTHER Vs. CUSTODIAN, EVACUEE PROPERTY (PB) AND ANOTHER. 5. (1974) 2 SCC 402: MAGANLAL CHHAGANLAL (P) LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS AND CONNECTED MATTERS. 6. (2016) 7 SCC 703: CELLULAR OPERATORS ASSOCIATION OF INDIA AND OTHERS VS. TELECOM REGULATORY AUTHORITY OF INDIA AND OTHERS. 362 7. (1996) 3 SCC 709: STATE OF A.P. AND OTHERS Vs. MCDOWELL & CO. AND OTHERS. 8. (1968) 3 SCR 662: AIR 1969 SC 78: 22 STC 416 : DHULABHAI Vs. STATE OF M.P. 9. (1982) 2 SCC 134: GOV…

SRI C GOVARDHAN REDDY vs. STATE OF KARNATAKA

WP/36459/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…FEDAR NIRANJAN SINGH AND ANOTHER Vs. CUSTODIAN, EVACUEE PROPERTY (PB) AND ANOTHER. 5. (1974) 2 SCC 402: MAGANLAL CHHAGANLAL (P) LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS AND CONNECTED MATTERS. 6. (2016) 7 SCC 703: CELLULAR OPERATORS ASSOCIATION OF INDIA AND OTHERS VS. TELECOM REGULATORY AUTHORITY OF INDIA AND OTHERS. 362 7. (1996) 3 SCC 709: STATE OF A.P. AND OTHERS Vs. MCDOWELL & CO. AND OTHERS. 8. (1968) 3 SCR 662: AIR 1969 SC 78: 22 STC 416 : DHULABHAI Vs. STATE OF M.P. 9. (1982) 2 SCC 134: GOV…

SRI RAJANNA vs. STATE OF KARNATAKA

WP/18646/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…FEDAR NIRANJAN SINGH AND ANOTHER Vs. CUSTODIAN, EVACUEE PROPERTY (PB) AND ANOTHER. 5. (1974) 2 SCC 402: MAGANLAL CHHAGANLAL (P) LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS AND CONNECTED MATTERS. 6. (2016) 7 SCC 703: CELLULAR OPERATORS ASSOCIATION OF INDIA AND OTHERS VS. TELECOM REGULATORY AUTHORITY OF INDIA AND OTHERS. 362 7. (1996) 3 SCC 709: STATE OF A.P. AND OTHERS Vs. MCDOWELL & CO. AND OTHERS. 8. (1968) 3 SCR 662: AIR 1969 SC 78: 22 STC 416 : DHULABHAI Vs. STATE OF M.P. 9. (1982) 2 SCC 134: GOV…

SMT. MOTAMMA vs. DEPUTY COMMISSIONER

WP/25219/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…FEDAR NIRANJAN SINGH AND ANOTHER Vs. CUSTODIAN, EVACUEE PROPERTY (PB) AND ANOTHER. 5. (1974) 2 SCC 402: MAGANLAL CHHAGANLAL (P) LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS AND CONNECTED MATTERS. 6. (2016) 7 SCC 703: CELLULAR OPERATORS ASSOCIATION OF INDIA AND OTHERS VS. TELECOM REGULATORY AUTHORITY OF INDIA AND OTHERS. 362 7. (1996) 3 SCC 709: STATE OF A.P. AND OTHERS Vs. MCDOWELL & CO. AND OTHERS. 8. (1968) 3 SCR 662: AIR 1969 SC 78: 22 STC 416 : DHULABHAI Vs. STATE OF M.P. 9. (1982) 2 SCC 134: GOV…

K T THIPPERUDRAPPA vs. THE STATE OF KARNATAKA

WP/50828/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…FEDAR NIRANJAN SINGH AND ANOTHER Vs. CUSTODIAN, EVACUEE PROPERTY (PB) AND ANOTHER. 5. (1974) 2 SCC 402: MAGANLAL CHHAGANLAL (P) LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS AND CONNECTED MATTERS. 6. (2016) 7 SCC 703: CELLULAR OPERATORS ASSOCIATION OF INDIA AND OTHERS VS. TELECOM REGULATORY AUTHORITY OF INDIA AND OTHERS. 362 7. (1996) 3 SCC 709: STATE OF A.P. AND OTHERS Vs. MCDOWELL & CO. AND OTHERS. 8. (1968) 3 SCR 662: AIR 1969 SC 78: 22 STC 416 : DHULABHAI Vs. STATE OF M.P. 9. (1982) 2 SCC 134: GOV…

SRI A M NARAYANASWAMY vs. THE STATE OF KARNATAKA

WP/8210/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…FEDAR NIRANJAN SINGH AND ANOTHER Vs. CUSTODIAN, EVACUEE PROPERTY (PB) AND ANOTHER. 5. (1974) 2 SCC 402: MAGANLAL CHHAGANLAL (P) LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS AND CONNECTED MATTERS. 6. (2016) 7 SCC 703: CELLULAR OPERATORS ASSOCIATION OF INDIA AND OTHERS VS. TELECOM REGULATORY AUTHORITY OF INDIA AND OTHERS. 362 7. (1996) 3 SCC 709: STATE OF A.P. AND OTHERS Vs. MCDOWELL & CO. AND OTHERS. 8. (1968) 3 SCR 662: AIR 1969 SC 78: 22 STC 416 : DHULABHAI Vs. STATE OF M.P. 9. (1982) 2 SCC 134: GOV…

SRI M B DEVAYYA vs. THE STATE OF KARNATAKA

WP/18327/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…FEDAR NIRANJAN SINGH AND ANOTHER Vs. CUSTODIAN, EVACUEE PROPERTY (PB) AND ANOTHER. 5. (1974) 2 SCC 402: MAGANLAL CHHAGANLAL (P) LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS AND CONNECTED MATTERS. 6. (2016) 7 SCC 703: CELLULAR OPERATORS ASSOCIATION OF INDIA AND OTHERS VS. TELECOM REGULATORY AUTHORITY OF INDIA AND OTHERS. 362 7. (1996) 3 SCC 709: STATE OF A.P. AND OTHERS Vs. MCDOWELL & CO. AND OTHERS. 8. (1968) 3 SCR 662: AIR 1969 SC 78: 22 STC 416 : DHULABHAI Vs. STATE OF M.P. 9. (1982) 2 SCC 134: GOV…

SMT UMA BALAGAVI vs. STATE OF KARNATAKA

WP/23800/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…FEDAR NIRANJAN SINGH AND ANOTHER Vs. CUSTODIAN, EVACUEE PROPERTY (PB) AND ANOTHER. 5. (1974) 2 SCC 402: MAGANLAL CHHAGANLAL (P) LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS AND CONNECTED MATTERS. 6. (2016) 7 SCC 703: CELLULAR OPERATORS ASSOCIATION OF INDIA AND OTHERS VS. TELECOM REGULATORY AUTHORITY OF INDIA AND OTHERS. 362 7. (1996) 3 SCC 709: STATE OF A.P. AND OTHERS Vs. MCDOWELL & CO. AND OTHERS. 8. (1968) 3 SCR 662: AIR 1969 SC 78: 22 STC 416 : DHULABHAI Vs. STATE OF M.P. 9. (1982) 2 SCC 134: GOV…

MR G PULLA REDDY vs. STATE OF KARNATAKA

WP/56168/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…FEDAR NIRANJAN SINGH AND ANOTHER Vs. CUSTODIAN, EVACUEE PROPERTY (PB) AND ANOTHER. 5. (1974) 2 SCC 402: MAGANLAL CHHAGANLAL (P) LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS AND CONNECTED MATTERS. 6. (2016) 7 SCC 703: CELLULAR OPERATORS ASSOCIATION OF INDIA AND OTHERS VS. TELECOM REGULATORY AUTHORITY OF INDIA AND OTHERS. 362 7. (1996) 3 SCC 709: STATE OF A.P. AND OTHERS Vs. MCDOWELL & CO. AND OTHERS. 8. (1968) 3 SCR 662: AIR 1969 SC 78: 22 STC 416 : DHULABHAI Vs. STATE OF M.P. 9. (1982) 2 SCC 134: GOV…

SMT. B.C.DHARMA vs. THE STATE OF KARNATAKA

WP/31322/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…FEDAR NIRANJAN SINGH AND ANOTHER Vs. CUSTODIAN, EVACUEE PROPERTY (PB) AND ANOTHER. 5. (1974) 2 SCC 402: MAGANLAL CHHAGANLAL (P) LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS AND CONNECTED MATTERS. 6. (2016) 7 SCC 703: CELLULAR OPERATORS ASSOCIATION OF INDIA AND OTHERS VS. TELECOM REGULATORY AUTHORITY OF INDIA AND OTHERS. 362 7. (1996) 3 SCC 709: STATE OF A.P. AND OTHERS Vs. MCDOWELL & CO. AND OTHERS. 8. (1968) 3 SCR 662: AIR 1969 SC 78: 22 STC 416 : DHULABHAI Vs. STATE OF M.P. 9. (1982) 2 SCC 134: GOV…

SRI SRIKANTH vs. THE PRINCIPAL SECRETARY

WP/22025/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…FEDAR NIRANJAN SINGH AND ANOTHER Vs. CUSTODIAN, EVACUEE PROPERTY (PB) AND ANOTHER. 5. (1974) 2 SCC 402: MAGANLAL CHHAGANLAL (P) LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS AND CONNECTED MATTERS. 6. (2016) 7 SCC 703: CELLULAR OPERATORS ASSOCIATION OF INDIA AND OTHERS VS. TELECOM REGULATORY AUTHORITY OF INDIA AND OTHERS. 362 7. (1996) 3 SCC 709: STATE OF A.P. AND OTHERS Vs. MCDOWELL & CO. AND OTHERS. 8. (1968) 3 SCR 662: AIR 1969 SC 78: 22 STC 416 : DHULABHAI Vs. STATE OF M.P. 9. (1982) 2 SCC 134: GOV…

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Article 14 of the Constitution. In Cellular Operators Association of India v. Telecom Regulatory Authority of India (7 SCC 703) — Cited in 99 Judgments | BharatTax