ARNATAKA), 'CIT VS. BRIGADE ENTERPRISES LTD.', (2021) 124 TAXMANN.COM 237 (KARNATAKA), 'CIT v. MONNET INDUSTRIES LTD

176 Taxmann 81High Court2009#13649 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2019 to 2024.

Sections most often in play

Section 143(3)Section 144ASection 271(1)(c)Section 36(1)(iii)Section 80IB

Judgments citing ARNATAKA), 'CIT VS. BRIGADE ENTERPRISES LTD.', (2021) 124 TAXMANN.COM 237 (KARNATAKA), 'CIT v. MONNET INDUSTRIES LTD

ACIT CIRCLE-59(1), NEW DELHI vs. ATEEQ AHMED, NEW DELHI

In the result, the appeal of the Revenue for A

ITA 5096/DEL/2019[2014-15]Status: DisposedITAT Delhi29 Apr 2024AY 2014-15

Bench: Sh. G.S.Pannu, Hon’Ble & Sh. Anubhav Sharmaita No. 5095 & 5096/Del/2019 (Assessment Year : 2013-14 & 2014-15) Acit Vs. Sh. Ateeq Ahmed Circle-59(1), 306/7, Iiird Floor, Delhi Aditya Complex, Community Centre, Preet Vihar, New Delhi Pan : Aeipa7958R (Appellant) (Respondent)

Section 143(3)Section 271Section 271(1)(c)Section 36(1)(iii)Section 80Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI (DELHI BENCH ‘A’ : NEW DELHI) BEFORE SH. G.S.PANNU, HON’BLE VICE PRESIDENT AND SH. ANUBHAV SHARMA, JUDICIAL MEMBER ITA No. 5095 & 5096/Del/2019 (Assessment Year : 2013-14 & 2014-15) ACIT Vs. Sh. Ateeq Ahmed Circle-59(1), 306/7, IIIrd Floor, Delhi Aditya Complex, Community Centre, Preet Vihar, New Delhi PAN : AEIPA7958R (APPELLANT) (RESPONDENT) Assessee by Sh. Majeedullah, CA Revenue by Sh. Kanv Bali, Sr. DR & Shri Vivek Vardhan, Sr. DR Date of hearing: 08.03.2024 Date of Pronouncement: 29.04.2024 ORDER PER ANUBHAV SHARMA, JM: These appeals have been preferred b…

ACIT CIRCLE-59(1), NEW DELHI vs. ATEEQ AHMED, NEW DELHI

In the result, the appeal of the Revenue for A

ITA 5095/DEL/2019[2013-14]Status: DisposedITAT Delhi29 Apr 2024AY 2013-14

Bench: Sh. G.S.Pannu, Hon’Ble & Sh. Anubhav Sharmaita No. 5095 & 5096/Del/2019 (Assessment Year : 2013-14 & 2014-15) Acit Vs. Sh. Ateeq Ahmed Circle-59(1), 306/7, Iiird Floor, Delhi Aditya Complex, Community Centre, Preet Vihar, New Delhi Pan : Aeipa7958R (Appellant) (Respondent)

Section 143(3)Section 271Section 271(1)(c)Section 36(1)(iii)Section 80Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI (DELHI BENCH ‘A’ : NEW DELHI) BEFORE SH. G.S.PANNU, HON’BLE VICE PRESIDENT AND SH. ANUBHAV SHARMA, JUDICIAL MEMBER ITA No. 5095 & 5096/Del/2019 (Assessment Year : 2013-14 & 2014-15) ACIT Vs. Sh. Ateeq Ahmed Circle-59(1), 306/7, IIIrd Floor, Delhi Aditya Complex, Community Centre, Preet Vihar, New Delhi PAN : AEIPA7958R (APPELLANT) (RESPONDENT) Assessee by Sh. Majeedullah, CA Revenue by Sh. Kanv Bali, Sr. DR & Shri Vivek Vardhan, Sr. DR Date of hearing: 08.03.2024 Date of Pronouncement: 29.04.2024 ORDER PER ANUBHAV SHARMA, JM: These appeals have been preferred b…

PR. COMMISSIONER OF INCOME TAX vs. M/S AMALGAMATED BEAN COFFEE TRADING CO LTD

In the result, the orders dated 21

ITA/388/2018HC Karnataka12 Mar 2021

Bench: ALOK ARADHE,ASHOK S.KINAGI

Section 260Section 260A

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 12TH DAY OF MARCH 2021 PRESENT THE HON’BLE MR. JUSTICE ALOK ARADHE AND THE HON’BLE MR. JUSTICE ASHOK S. KINAGI I.T.A. NO.315 OF 2018 C/W I.T.A. NO.388 OF 2018 I.T.A. NO.313 OF 2018 I.T.A. NO.315 OF 2018 BETWEEN: COFFEEDAY GLOBAL LTD. (FORMERLY KNOWN AS AMALGAMATED BEAN COFFEE TRADING CO LTD) NO.23/2, VITTAL MALLYA ROAD BENGALURU - 560001 REP. HEREIN BY ITS COMPANY SECRETARY MR. SADANAND POOJARY. ... APPELLANT (BY SRI. SURYANARAYANA T, ADV.,) AND: 1. ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE-11 BANGALORE, BMTC BUILDING…

COFFEEDAY GLOBAL LTD. vs. ADDITIONAL COMMISSIONER OF INCOME TAX

In the result, the orders dated 21

ITA/315/2018HC Karnataka12 Mar 2021

Bench: ALOK ARADHE,ASHOK S.KINAGI

Section 260Section 260A

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 12TH DAY OF MARCH 2021 PRESENT THE HON’BLE MR. JUSTICE ALOK ARADHE AND THE HON’BLE MR. JUSTICE ASHOK S. KINAGI I.T.A. NO.315 OF 2018 C/W I.T.A. NO.388 OF 2018 I.T.A. NO.313 OF 2018 I.T.A. NO.315 OF 2018 BETWEEN: COFFEEDAY GLOBAL LTD. (FORMERLY KNOWN AS AMALGAMATED BEAN COFFEE TRADING CO LTD) NO.23/2, VITTAL MALLYA ROAD BENGALURU - 560001 REP. HEREIN BY ITS COMPANY SECRETARY MR. SADANAND POOJARY. ... APPELLANT (BY SRI. SURYANARAYANA T, ADV.,) AND: 1. ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE-11 BANGALORE, BMTC BUILDING…

COFFEEDAY GLOBAL LTD. vs. ADDITIONAL COMMISSIONER OF INCOME TAX

In the result, the orders dated 21

ITA/313/2018HC Karnataka12 Mar 2021

Bench: ALOK ARADHE,ASHOK S.KINAGI

Section 260Section 260A

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 12TH DAY OF MARCH 2021 PRESENT THE HON’BLE MR. JUSTICE ALOK ARADHE AND THE HON’BLE MR. JUSTICE ASHOK S. KINAGI I.T.A. NO.315 OF 2018 C/W I.T.A. NO.388 OF 2018 I.T.A. NO.313 OF 2018 I.T.A. NO.315 OF 2018 BETWEEN: COFFEEDAY GLOBAL LTD. (FORMERLY KNOWN AS AMALGAMATED BEAN COFFEE TRADING CO LTD) NO.23/2, VITTAL MALLYA ROAD BENGALURU - 560001 REP. HEREIN BY ITS COMPANY SECRETARY MR. SADANAND POOJARY. ... APPELLANT (BY SRI. SURYANARAYANA T, ADV.,) AND: 1. ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE-11 BANGALORE, BMTC BUILDING…

M/S. VIGNETTE INDIA PVT. LTD.,NEW DELHI vs. DCIT, NEW DELHI

In the result, the appeal of the assessee in ITA No

ITA 980/DEL/2013[2001-02]Status: DisposedITAT Delhi05 Sept 2019AY 2001-02
For Appellant: Sh. Salil Kapoor, AdvFor Respondent: Ms. Naina Soin Kapil, Sr. DR
Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES ‘D’, NEW DELHI Before Sh. Bhavnesh Saini, Judicial Member Dr. B. R. R. Kumar, Accountant Member ITA No. 388/Del/2009 : Asstt. Year : 2001-02 ITA No. 980/Del/2013 : Asstt. Year : 2001-02 M/s Vignette India Pvt. Ltd., Vs Deputy Commissioner of C/o Perfect Accounting and Income Tax, Circle-17(1), Shared Services Pvt. Ltd., E-20, New Delhi-110002 First Floor, Hauz Khas, New Delhi-110016 (APPELLANT) (RESPONDENT) PAN No. AABCV0946J Assessee by : Sh. Salil Kapoor, Adv. Revenue by : Ms. Naina Soin Kapil, Sr. DR Date of Hearing: 13.08.2019 Date of Pronouncement: 05.09.2…

INCOME TAX OFFICER, WARD-2-2, JAIPUR vs. M/S SUKH SAGAR ENCLAVE, JAIPUR

In the result, appeal of the revenue is dismissed

ITA 1116/JPR/2018[2014-15]Status: DisposedITAT Jaipur11 Jan 2019AY 2014-15
For Appellant: Shri P.C. Parwal (C.A)For Respondent: Shri Varinder Mehta (CIT-DR) fu/kZkfjrh dh vksj ls@
Section 37(1)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES “A”, JAIPUR Jh fot; iky jko] U;kf;d lnL; ,oa Jh foØe flag ;kno] ys[kk lnL; ds le{k BEFORE: SHRI VIJAY PAL RAO, JM & SHRI VIKRAM SINGH YADAV, AM vk;dj vihy la-@ITA No. 1116/JP/2018 fu/kZkj.k o"kZ@Assessment Year : 2014-15 cuke I.T.O. M/s Sukh Sagar Enclave, Vs. Ward-2(2), 38, Shiv Path, Suraj Nagar West, Jaipur. Civil Lines, Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AACAS 8980 Q vihykFkhZ@Appellant izR;FkhZ@Respondent jktLo dh vksj ls@ Revenue by : Shri Varinder Mehta (CIT-DR) fu/kZkfjrh dh vksj ls@ Assessee b…

ARNATAKA), 'CIT VS. BRIGADE ENTERPRISES LTD.', (2021) 124 TAXMANN.COM 237 (KARNATAKA), 'CIT v. MONNET INDUSTRIES LTD (176 Taxmann 81) — Cited in 7 Judgments | BharatTax