Allahabad Bank v. DCIT, Circle-6, Kolkata

90 Taxmann.com 328Reported decision2018#26005 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2018 to 2018.

Judgments citing Allahabad Bank v. DCIT, Circle-6, Kolkata

M/S THE H.P. STATE CO-OPERATIVE BANK, BANIKHET BRANCH,CHAMBA vs. ITO (TDS), PALAMPUR

In the result all the appeals of the assessee are allowed for statistical purposes

ITA 334/CHANDI/2017[2010-11]Status: DisposedITAT Chandigarh05 Mar 2018AY 2010-11

Bench: Ms. Diva Singh & Dr. B.R.R.Kumar

For Appellant: Shri P.N. Arora (Advocate)For Respondent: Smt. Chandrakanta
Section 201Section 201(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCHES ‘A’, CHANDIGARH BEFORE MS. DIVA SINGH, JUDICIAL MEMBER AND DR. B.R.R.KUMAR, ACCOUNTANT MEMBER ITA Nos. 326 to 329/CHD/2017 Assessment Years: 2010-11 to 2013-14 The H.P. State Co-operative Bank Vs. The ITO(TDS) Dalhousie Branch Palampur Chamba PAN : AABFH7694E ITA Nos. 330 to 333/CHD/2017 Assessment Years: 2010-11 to 2013-14 The H.P. State Co-operative Bank Vs. The ITO(TDS) Near Post Office Palampur Chamba & ITA Nos. 334 to 337/CHD/2017 Assessment Years: 2010-11 to 2013-14 The H.P. State Co-operative Bank Vs. The ITO(TDS) Banikhet Branch Palampur Chamba…

M/S THE H.P. STATE CO-OPERATIVE BANK,CHAMBA vs. ITO (TDS), PALAMPUR

In the result all the appeals of the assessee are allowed for statistical purposes

ITA 330/CHANDI/2017[2010-11]Status: DisposedITAT Chandigarh05 Mar 2018AY 2010-11

Bench: Ms. Diva Singh & Dr. B.R.R.Kumar

For Appellant: Shri P.N. Arora (Advocate)For Respondent: Smt. Chandrakanta
Section 201Section 201(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCHES ‘A’, CHANDIGARH BEFORE MS. DIVA SINGH, JUDICIAL MEMBER AND DR. B.R.R.KUMAR, ACCOUNTANT MEMBER ITA Nos. 326 to 329/CHD/2017 Assessment Years: 2010-11 to 2013-14 The H.P. State Co-operative Bank Vs. The ITO(TDS) Dalhousie Branch Palampur Chamba PAN : AABFH7694E ITA Nos. 330 to 333/CHD/2017 Assessment Years: 2010-11 to 2013-14 The H.P. State Co-operative Bank Vs. The ITO(TDS) Near Post Office Palampur Chamba & ITA Nos. 334 to 337/CHD/2017 Assessment Years: 2010-11 to 2013-14 The H.P. State Co-operative Bank Vs. The ITO(TDS) Banikhet Branch Palampur Chamba…

M/S THE H.P. STATE CO-OPERATIVE BANK, DALHOUSIE BRANCH,CHAMBA vs. ITO (TDS), PALAMPUR

In the result all the appeals of the assessee are allowed for statistical purposes

ITA 326/CHANDI/2017[2010-11]Status: DisposedITAT Chandigarh05 Mar 2018AY 2010-11

Bench: Ms. Diva Singh & Dr. B.R.R.Kumar

For Appellant: Shri P.N. Arora (Advocate)For Respondent: Smt. Chandrakanta
Section 201Section 201(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCHES ‘A’, CHANDIGARH BEFORE MS. DIVA SINGH, JUDICIAL MEMBER AND DR. B.R.R.KUMAR, ACCOUNTANT MEMBER ITA Nos. 326 to 329/CHD/2017 Assessment Years: 2010-11 to 2013-14 The H.P. State Co-operative Bank Vs. The ITO(TDS) Dalhousie Branch Palampur Chamba PAN : AABFH7694E ITA Nos. 330 to 333/CHD/2017 Assessment Years: 2010-11 to 2013-14 The H.P. State Co-operative Bank Vs. The ITO(TDS) Near Post Office Palampur Chamba & ITA Nos. 334 to 337/CHD/2017 Assessment Years: 2010-11 to 2013-14 The H.P. State Co-operative Bank Vs. The ITO(TDS) Banikhet Branch Palampur Chamba…

Allahabad Bank v. DCIT, Circle-6, Kolkata (90 Taxmann.com 328) — Cited in 3 Judgments | BharatTax