Agra Development Authority v. Assistant Commissioner of Income-tax (TDS) Agra

25 Taxmann.com 187Reported decision2012#3133 most cited
38

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2023 to 2023.

Issues it is cited on

Judgments citing Agra Development Authority v. Assistant Commissioner of Income-tax (TDS) Agra

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