Adaikathal Nallathankgal Padaippu Veedu v. Income-tax Officer, Exemptions

159 Taxmann.com 465Reported decision2024#22978 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2024 to 2024.

Issues it is cited on

block of assetsprincipal commissioner of income-taxsection 254service of noticespeaking orderscrutiny assessmentsection 143(1)appeal before the tribunalsection 25section 148section 147section 143

Judgments citing Adaikathal Nallathankgal Padaippu Veedu v. Income-tax Officer, Exemptions

NLC INDIA LTD.,CUDDALLORE vs. DCIT, NON-CORPORATE CIRCLE-8(1), CHENNAI

In the result, appeals filed by the assessees are allowed for

ITA 793/CHNY/2024[2012-13]Status: DisposedITAT Chennai26 Jul 2024AY 2012-13

Bench: Shri Aby T. Varkey & Shri S.R.Raghunathaआयकर अपील सं./Ita Nos.791, 792 & 793/Chny/2024 िनधा"रण वष"/Assessment Years: 2007-08, 2010-11 & 2012-13 V. M/S. Nlc India Ltd., The Dcit, Block-1, Corporate Office, Ncc-8(1), Neyveli, Chennai. Cuddalore-607 801. [Pan: Aaacn 1121 C] (अपीलाथ"/Appellant) (""यथ"/Respondent)

For Appellant: Ms. Krishna Lassya, AdvocateFor Respondent: Shri D. Hema Bhupal, JCIT
Section 143(1)Section 143(3)Section 148

…आयकर अपीलीय अिधकरण, ‘बी’ "यायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH: CHENNAI "ी एबी टी. वक", "ाियक सद" एवं एवं एवं एवं "ी एस. आर. रघुनाथा, लेखा सद" के सम" BEFORE SHRI ABY T. VARKEY, JUDICIAL MEMBER AND SHRI S.R.RAGHUNATHA, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.791, 792 & 793/Chny/2024 िनधा"रण वष"/Assessment Years: 2007-08, 2010-11 & 2012-13 v. M/s. NLC India Ltd., The DCIT, Block-1, Corporate Office, NCC-8(1), Neyveli, Chennai. Cuddalore-607 801. [PAN: AAACN 1121 C] (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/ Appellant by : Ms. Krishna Lassya, Advocate ""यथ" क" ओर से /Responden…

NLC INDIA LTD.,CUDDALORE vs. DCIT, NON-CORPORATE CIRCLE-8(1), CHENNAI

In the result, appeals filed by the assessees are allowed for

ITA 792/CHNY/2024[2010-11]Status: DisposedITAT Chennai26 Jul 2024AY 2010-11

Bench: Shri Aby T. Varkey & Shri S.R.Raghunathaआयकर अपील सं./Ita Nos.791, 792 & 793/Chny/2024 िनधा"रण वष"/Assessment Years: 2007-08, 2010-11 & 2012-13 V. M/S. Nlc India Ltd., The Dcit, Block-1, Corporate Office, Ncc-8(1), Neyveli, Chennai. Cuddalore-607 801. [Pan: Aaacn 1121 C] (अपीलाथ"/Appellant) (""यथ"/Respondent)

For Appellant: Ms. Krishna Lassya, AdvocateFor Respondent: Shri D. Hema Bhupal, JCIT
Section 143(1)Section 143(3)Section 148

…आयकर अपीलीय अिधकरण, ‘बी’ "यायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH: CHENNAI "ी एबी टी. वक", "ाियक सद" एवं एवं एवं एवं "ी एस. आर. रघुनाथा, लेखा सद" के सम" BEFORE SHRI ABY T. VARKEY, JUDICIAL MEMBER AND SHRI S.R.RAGHUNATHA, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.791, 792 & 793/Chny/2024 िनधा"रण वष"/Assessment Years: 2007-08, 2010-11 & 2012-13 v. M/s. NLC India Ltd., The DCIT, Block-1, Corporate Office, NCC-8(1), Neyveli, Chennai. Cuddalore-607 801. [PAN: AAACN 1121 C] (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/ Appellant by : Ms. Krishna Lassya, Advocate ""यथ" क" ओर से /Responden…

NLC INDIA LTD.,CUDDALORE vs. DCIT, NON-ORPORTE CIRCLE-8(1), CHENNAI

In the result, appeals filed by the assessees are allowed for

ITA 791/CHNY/2024[2007-08]Status: DisposedITAT Chennai26 Jul 2024AY 2007-08

Bench: Shri Aby T. Varkey & Shri S.R.Raghunathaआयकर अपील सं./Ita Nos.791, 792 & 793/Chny/2024 िनधा"रण वष"/Assessment Years: 2007-08, 2010-11 & 2012-13 V. M/S. Nlc India Ltd., The Dcit, Block-1, Corporate Office, Ncc-8(1), Neyveli, Chennai. Cuddalore-607 801. [Pan: Aaacn 1121 C] (अपीलाथ"/Appellant) (""यथ"/Respondent)

For Appellant: Ms. Krishna Lassya, AdvocateFor Respondent: Shri D. Hema Bhupal, JCIT
Section 143(1)Section 143(3)Section 148

…आयकर अपीलीय अिधकरण, ‘बी’ "यायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH: CHENNAI "ी एबी टी. वक", "ाियक सद" एवं एवं एवं एवं "ी एस. आर. रघुनाथा, लेखा सद" के सम" BEFORE SHRI ABY T. VARKEY, JUDICIAL MEMBER AND SHRI S.R.RAGHUNATHA, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.791, 792 & 793/Chny/2024 िनधा"रण वष"/Assessment Years: 2007-08, 2010-11 & 2012-13 v. M/s. NLC India Ltd., The DCIT, Block-1, Corporate Office, NCC-8(1), Neyveli, Chennai. Cuddalore-607 801. [PAN: AAACN 1121 C] (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/ Appellant by : Ms. Krishna Lassya, Advocate ""यथ" क" ओर से /Responden…

Adaikathal Nallathankgal Padaippu Veedu v. Income-tax Officer, Exemptions (159 Taxmann.com 465) — Cited in 3 Judgments | BharatTax