Abhiram Singh v. C.D. Commachen

2 SCC 629Reported decision2017#17126 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2013 to 2024.

Judgments citing Abhiram Singh v. C.D. Commachen

Abhiram Singh v. C.D. Commachen (2 SCC 629) — Cited in 5 Judgments | BharatTax