74 Taxman 615/210 ITR 485 (Bom.) and Forbes Forbes Compbell & Co. Ltd. v. CIT

74 Taxmann 268Reported decision1994#25731 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2020 to 2021.

Judgments citing 74 Taxman 615/210 ITR 485 (Bom.) and Forbes Forbes Compbell & Co. Ltd. v. CIT

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(2), BANGALORE vs. M/S. BANGALORE TURF CLUB LIMITED, BANGALORE

In the result, appeal filed by assessee stands partly allowed and appeal filed by revenue stands dismissed

ITA 2248/BANG/2019[2013-14]Status: DisposedITAT Bangalore11 Oct 2021AY 2013-14

Bench: Shri Chandra Poojari & Smt. Beena Pillaiassessment Year : 2013-14

For Respondent: Shri Padamchand Khincha
Section 194BSection 201fSection 37Section 37(1)Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment Year : 2013-14 M/s. Bangalore Turf Club The Deputy Ltd., Commissioner of Post Box No. 5038, Income Tax, #52, Race Course Road, Circle-1 (1) (2), Bangalore – 560001. Vs. Bangalore. PAN: AABCB6217G APPELLANT RESPONDENT & Assessment Year : 2013-14 M/s. Bangalore Turf The Deputy Club Ltd., Commissioner of Post Box No. 5038, Income Tax, #52, Race Course Circle-1 (1) (2), Road, Bangalore. Vs. Bangalore – 560001. PAN: AABCB6217G APPELLANT RESPONDENT : Shri Padamchan…

BANGALORE TURF CLUB LIMITED,BENGALURU vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1(1)(2), BENGALURU

In the result, appeal filed by assessee stands partly allowed and appeal filed by revenue stands dismissed

ITA 1849/BANG/2019[2013-14]Status: DisposedITAT Bangalore11 Oct 2021AY 2013-14

Bench: Shri Chandra Poojari & Smt. Beena Pillaiassessment Year : 2013-14

For Respondent: Shri Padamchand Khincha
Section 194BSection 201fSection 37Section 37(1)Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment Year : 2013-14 M/s. Bangalore Turf Club The Deputy Ltd., Commissioner of Post Box No. 5038, Income Tax, #52, Race Course Road, Circle-1 (1) (2), Bangalore – 560001. Vs. Bangalore. PAN: AABCB6217G APPELLANT RESPONDENT & Assessment Year : 2013-14 M/s. Bangalore Turf The Deputy Club Ltd., Commissioner of Post Box No. 5038, Income Tax, #52, Race Course Circle-1 (1) (2), Road, Bangalore. Vs. Bangalore – 560001. PAN: AABCB6217G APPELLANT RESPONDENT : Shri Padamchan…

BANGALORE TRUF CLUB LIMITED,BENGALURU vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BENGALURU

In the result appeal filed by assessee for assessment year 2012-

ITA 1848/BANG/2019[2012-13]Status: DisposedITAT Bangalore18 Dec 2020AY 2012-13

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Respondent: Shri Padamchand Khincha, C.A
Section 143(3)Section 194BSection 201fSection 234BSection 234CSection 40

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI , ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA No.1848 & 1850/BANG/2019 Assessment Year : 2012 – 13 & 2015-15 Bangalore Turf Club Ltd., The Asst. Commissioner Post Box No.5038, Income Tax, (ITA 1848) #52, Race Course Road, Circle-2(1)(1), Vs. Bengaluru-560 001. The Dy. Commissioner Income Tax, (ITA 1850) PAN – AABCB 6217 G Circle-1(1)(2), Bengaluru. APPELLANT RESPONDENT : Shri Padamchand Khincha, C.A Appellant by Respondent by : Ms. Neera Malhotra, CIT (DR) Date of Hearing : 10-12-2020 Date of Pronouncement…

74 Taxman 615/210 ITR 485 (Bom.) and Forbes Forbes Compbell & Co. Ltd. v. CIT (74 Taxmann 268) — Cited in 3 Judgments | BharatTax