74 (Delhi),CIT v. Jet Airways (I) Ltd.

133 Taxmann.com 233High Court2021#22521 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2025 to 2025.

Sections most often in play

Section 147 Section 148 Section 139(1)Section 143(3)Section 148(2)Section 68 Section 115BBE Section 143(1)

Issues it is cited on

section 148(2)unexplained cash credit section 148 section 147 company section 14

Judgments citing 74 (Delhi),CIT v. Jet Airways (I) Ltd.

M/S. MUSE ADVERTISING AND MEDIA PVT. LTD.,KOLKATA vs. I.T.O., WARD - 10(3), KOLKATA, KOLKATA

In the result, the appeal of the assessee is allowed

ITA 2202/KOL/2024[2011-2012]Status: DisposedITAT Kolkata20 Nov 2025AY 2011-2012

Bench: SHRI RAJESH KUMAR, ACCOUNTANT MEMBER SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

Section 143(3)Section 147Section 148Section 250

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH,KOLKATA SHRI RAJESH KUMAR, ACCOUNTANT MEMBER SHRI PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER I.T.A. No.2202/Kol/2024 (Assessment Year 2011-2012) M/s Muse Advertising And Media Private Limited, 6B, Bentinck Street, Kolkata - 700001 [PAN: AAGCM8950J] ……..…...……………....Appellant vs. The Income Tax Officer, Ward-10(3), Kolkata, Aayakar Bhawan, P-7, Chowringhee Square, Kolkata - 700069 ............................ Respondent Appearances by: Assessee represented by : Akkal Dudhewala, Adv. Department represented by : Sandeep Lakra, Addl. CIT, Sr. DR Date of concluding the hear…

DCIT, CENTRAL CIRCLE - 4(2), KOLKATA, KOLKATA vs. JEENMATA REAL ESTATE ADVISORS PRIVATE LIMITED, MUMBAI

In the result, the appeal of the Revenue is dismissed

ITA 1070/KOL/2024[2017-18]Status: DisposedITAT Kolkata17 Jan 2025AY 2017-18

Bench: Shri Rajesh Kumar, Am & Shri Sonjoy Sarma, Jm Jeenmata Real Estate Advisors Dcit, Central Circle-4(2), Private Limited Kolkata 21 & 22, 2Nd Floor, Plot No.230, Aaykar Bhavan Poorva, 5Th Floor, Sakhar Bhawan, Ramnath Goenka Vs. Room No.506, 110, Shantipally, Marg, Nariman Point, Kolkata-700107, West Bengal Mumbai-400021, Maharashtra (Appellant) (Respondent) Pan No. Aaccj0774D Assessee By : Shri Akkal Dudhewala, Ar Revenue By : Shri Subhendu Datta, Cit Dr Date Of Hearing: 20.11.2024 Date Of Pronouncement : 17.01.2025

For Appellant: Shri Akkal Dudhewala, ARFor Respondent: Shri Subhendu Datta, CIT DR

Section 115JSection 139(1)Section 143(1)Section 147Section 148Section 148(2)Section 68Section 69C

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, KOLKATA BEFORE SHRI RAJESH KUMAR, AM AND SHRI SONJOY SARMA, JM Jeenmata Real Estate Advisors DCIT, Central Circle-4(2), Private Limited Kolkata 21 and 22, 2nd Floor, Plot No.230, Aaykar Bhavan Poorva, 5th Floor, Sakhar Bhawan, Ramnath Goenka Vs. Room No.506, 110, Shantipally, Marg, Nariman Point, Kolkata-700107, West Bengal Mumbai-400021, Maharashtra (Appellant) (Respondent) PAN No. AACCJ0774D Assessee by : Shri Akkal Dudhewala, AR Revenue by : Shri Subhendu Datta, CIT DR Date of hearing: 20.11.2024 Date of pronouncement : 17.01.2025 O R D E R Per Rajesh Kumar, AM…

NEENA COMMERCIAL PVT. LTD. ,NEW DELHI vs. ACIT(OSD),WARD-1(2), KOLKATA. , KOLKATA

In the result, the appeal of the assessee is allowed

ITA 1367/KOL/2023[2010-11]Status: DisposedITAT Kolkata15 Jan 2025AY 2010-11

Bench: Shri Rajesh Kumar, Am & Shri Pradip Kumar Choubey, Jm Neena Commercial Pvt. Ltd. Acit(Osd), Ward-1(2), Omaxe Square, Plot No.14, 3Rd Aaykar Bhavan, P-7, Floor, Jasola District Centre, Chowringhee Square, Vs. Jasola, New Delhi-110025 Kolkata-700069, West Bengal (Appellant) (Respondent) Pan No. Aaacn8914D Assessee By : Shri Amit Agrawal, Ar Revenue By : Shri Praveen Kishore, Dr Date Of Hearing: 20.11.2024 Date Of Pronouncement : 15.01.2025

For Appellant: Shri Amit Agrawal, ARFor Respondent: Shri Praveen Kishore, DR

Section 139(1)Section 143(3)Section 147Section 148Section 148(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, KOLKATA BEFORE SHRI RAJESH KUMAR, AM AND SHRI PRADIP KUMAR CHOUBEY, JM Neena Commercial Pvt. Ltd. ACIT(OSD), Ward-1(2), Omaxe Square, Plot No.14, 3rd Aaykar Bhavan, P-7, Floor, Jasola District Centre, Chowringhee Square, Vs. Jasola, New Delhi-110025 Kolkata-700069, West Bengal (Appellant) (Respondent) PAN No. AAACN8914D Assessee by : Shri Amit Agrawal, AR Revenue by : Shri Praveen Kishore, DR Date of hearing: 20.11.2024 Date of pronouncement : 15.01.2025 O R D E R Per Rajesh Kumar, AM: This is an appeal preferred by the assessee against the order of the National…