60. In State of Tamil Nadu v. Thirumagal Mills Ltd.

1 SCC 176Reported decision2011#1098 most cited

What is 60. In State of Tamil Nadu v. Thirumagal Mills Ltd. authority for?

The case is cited for the principle that an amendment can be made to proceedings to correct a defective name of a party, and that procedural irregularities should not defeat substantive justice.

100

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2013 to 2021.

Also referred to as

State of Tamil Nadu v. Thirumagal Mills Ltd. · 1 SCC 176 · procedural irregularity · amendment of proceedings · substantive justice · defective party name

Judgments citing 60. In State of Tamil Nadu v. Thirumagal Mills Ltd.

B T Kantharaj vs. The State of Karnataka

WP/27680/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE 363 LIMITED VS. FOOD INSPECTOR AND ANOTHER. 17.(2014) 16 SCC : POOJA RAVINDER DEVIDASANI Vs. STATE OF MAHARASHTRA AND ANOTHER. 18.(2018) 2 GAUHATI LAW REPORTS 313: STATE OF ASSAM, IN RE. 19.1981 (SUPP) SCC 87: S.P. GUPTA Vs. UNION OF INDIA AND…

Nanjundappa vs. The State of Karnataka

WP/47827/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE 363 LIMITED VS. FOOD INSPECTOR AND ANOTHER. 17.(2014) 16 SCC : POOJA RAVINDER DEVIDASANI Vs. STATE OF MAHARASHTRA AND ANOTHER. 18.(2018) 2 GAUHATI LAW REPORTS 313: STATE OF ASSAM, IN RE. 19.1981 (SUPP) SCC 87: S.P. GUPTA Vs. UNION OF INDIA AND…

Thariq Khan vs. State of Karnataka

WP/8585/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE 363 LIMITED VS. FOOD INSPECTOR AND ANOTHER. 17.(2014) 16 SCC : POOJA RAVINDER DEVIDASANI Vs. STATE OF MAHARASHTRA AND ANOTHER. 18.(2018) 2 GAUHATI LAW REPORTS 313: STATE OF ASSAM, IN RE. 19.1981 (SUPP) SCC 87: S.P. GUPTA Vs. UNION OF INDIA AND…

Smt Janaki vs. The State of Karnataka

WP/28215/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE 363 LIMITED VS. FOOD INSPECTOR AND ANOTHER. 17.(2014) 16 SCC : POOJA RAVINDER DEVIDASANI Vs. STATE OF MAHARASHTRA AND ANOTHER. 18.(2018) 2 GAUHATI LAW REPORTS 313: STATE OF ASSAM, IN RE. 19.1981 (SUPP) SCC 87: S.P. GUPTA Vs. UNION OF INDIA AND…

Smt. Lakshmamma vs. The State of Karnataka

WP/6960/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE 363 LIMITED VS. FOOD INSPECTOR AND ANOTHER. 17.(2014) 16 SCC : POOJA RAVINDER DEVIDASANI Vs. STATE OF MAHARASHTRA AND ANOTHER. 18.(2018) 2 GAUHATI LAW REPORTS 313: STATE OF ASSAM, IN RE. 19.1981 (SUPP) SCC 87: S.P. GUPTA Vs. UNION OF INDIA AND…

Sri Shivalingaiah vs. State of Karnataka

WP/6376/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE 363 LIMITED VS. FOOD INSPECTOR AND ANOTHER. 17.(2014) 16 SCC : POOJA RAVINDER DEVIDASANI Vs. STATE OF MAHARASHTRA AND ANOTHER. 18.(2018) 2 GAUHATI LAW REPORTS 313: STATE OF ASSAM, IN RE. 19.1981 (SUPP) SCC 87: S.P. GUPTA Vs. UNION OF INDIA AND…

Sri H K Basavegowda vs. The State of Karnataka

WP/28214/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE 363 LIMITED VS. FOOD INSPECTOR AND ANOTHER. 17.(2014) 16 SCC : POOJA RAVINDER DEVIDASANI Vs. STATE OF MAHARASHTRA AND ANOTHER. 18.(2018) 2 GAUHATI LAW REPORTS 313: STATE OF ASSAM, IN RE. 19.1981 (SUPP) SCC 87: S.P. GUPTA Vs. UNION OF INDIA AND…

Smt. Priyadarshini vs. The State of Karnataka

WP/35277/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE 363 LIMITED VS. FOOD INSPECTOR AND ANOTHER. 17.(2014) 16 SCC : POOJA RAVINDER DEVIDASANI Vs. STATE OF MAHARASHTRA AND ANOTHER. 18.(2018) 2 GAUHATI LAW REPORTS 313: STATE OF ASSAM, IN RE. 19.1981 (SUPP) SCC 87: S.P. GUPTA Vs. UNION OF INDIA AND…

Moosaveer @ Ibrahim Sab vs. State of Karnataka

WP/13029/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE 363 LIMITED VS. FOOD INSPECTOR AND ANOTHER. 17.(2014) 16 SCC : POOJA RAVINDER DEVIDASANI Vs. STATE OF MAHARASHTRA AND ANOTHER. 18.(2018) 2 GAUHATI LAW REPORTS 313: STATE OF ASSAM, IN RE. 19.1981 (SUPP) SCC 87: S.P. GUPTA Vs. UNION OF INDIA AND…

N Santhosh Kumar vs. The State of Karnataka

WP/22667/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE 363 LIMITED VS. FOOD INSPECTOR AND ANOTHER. 17.(2014) 16 SCC : POOJA RAVINDER DEVIDASANI Vs. STATE OF MAHARASHTRA AND ANOTHER. 18.(2018) 2 GAUHATI LAW REPORTS 313: STATE OF ASSAM, IN RE. 19.1981 (SUPP) SCC 87: S.P. GUPTA Vs. UNION OF INDIA AND…

Sri C Govardhan Reddy vs. State of Karnataka

WP/36459/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE 363 LIMITED VS. FOOD INSPECTOR AND ANOTHER. 17.(2014) 16 SCC : POOJA RAVINDER DEVIDASANI Vs. STATE OF MAHARASHTRA AND ANOTHER. 18.(2018) 2 GAUHATI LAW REPORTS 313: STATE OF ASSAM, IN RE. 19.1981 (SUPP) SCC 87: S.P. GUPTA Vs. UNION OF INDIA AND…

Sri Rajanna vs. State of Karnataka

WP/18646/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE 363 LIMITED VS. FOOD INSPECTOR AND ANOTHER. 17.(2014) 16 SCC : POOJA RAVINDER DEVIDASANI Vs. STATE OF MAHARASHTRA AND ANOTHER. 18.(2018) 2 GAUHATI LAW REPORTS 313: STATE OF ASSAM, IN RE. 19.1981 (SUPP) SCC 87: S.P. GUPTA Vs. UNION OF INDIA AND…

Smt. Motamma vs. Deputy Commissioner

WP/25219/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE 363 LIMITED VS. FOOD INSPECTOR AND ANOTHER. 17.(2014) 16 SCC : POOJA RAVINDER DEVIDASANI Vs. STATE OF MAHARASHTRA AND ANOTHER. 18.(2018) 2 GAUHATI LAW REPORTS 313: STATE OF ASSAM, IN RE. 19.1981 (SUPP) SCC 87: S.P. GUPTA Vs. UNION OF INDIA AND…

K T Thipperudrappa vs. The State of Karnataka

WP/50828/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE 363 LIMITED VS. FOOD INSPECTOR AND ANOTHER. 17.(2014) 16 SCC : POOJA RAVINDER DEVIDASANI Vs. STATE OF MAHARASHTRA AND ANOTHER. 18.(2018) 2 GAUHATI LAW REPORTS 313: STATE OF ASSAM, IN RE. 19.1981 (SUPP) SCC 87: S.P. GUPTA Vs. UNION OF INDIA AND…

Sri A M Narayanaswamy vs. The State of Karnataka

WP/8210/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE 363 LIMITED VS. FOOD INSPECTOR AND ANOTHER. 17.(2014) 16 SCC : POOJA RAVINDER DEVIDASANI Vs. STATE OF MAHARASHTRA AND ANOTHER. 18.(2018) 2 GAUHATI LAW REPORTS 313: STATE OF ASSAM, IN RE. 19.1981 (SUPP) SCC 87: S.P. GUPTA Vs. UNION OF INDIA AND…

Sri M B Devayya vs. The State of Karnataka

WP/18327/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE 363 LIMITED VS. FOOD INSPECTOR AND ANOTHER. 17.(2014) 16 SCC : POOJA RAVINDER DEVIDASANI Vs. STATE OF MAHARASHTRA AND ANOTHER. 18.(2018) 2 GAUHATI LAW REPORTS 313: STATE OF ASSAM, IN RE. 19.1981 (SUPP) SCC 87: S.P. GUPTA Vs. UNION OF INDIA AND…

Smt Uma Balagavi vs. State of Karnataka

WP/23800/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE 363 LIMITED VS. FOOD INSPECTOR AND ANOTHER. 17.(2014) 16 SCC : POOJA RAVINDER DEVIDASANI Vs. STATE OF MAHARASHTRA AND ANOTHER. 18.(2018) 2 GAUHATI LAW REPORTS 313: STATE OF ASSAM, IN RE. 19.1981 (SUPP) SCC 87: S.P. GUPTA Vs. UNION OF INDIA AND…

Mr G Pulla Reddy vs. State of Karnataka

WP/56168/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE 363 LIMITED VS. FOOD INSPECTOR AND ANOTHER. 17.(2014) 16 SCC : POOJA RAVINDER DEVIDASANI Vs. STATE OF MAHARASHTRA AND ANOTHER. 18.(2018) 2 GAUHATI LAW REPORTS 313: STATE OF ASSAM, IN RE. 19.1981 (SUPP) SCC 87: S.P. GUPTA Vs. UNION OF INDIA AND…

Smt. B.C.Dharma vs. The State of Karnataka

WP/31322/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE 363 LIMITED VS. FOOD INSPECTOR AND ANOTHER. 17.(2014) 16 SCC : POOJA RAVINDER DEVIDASANI Vs. STATE OF MAHARASHTRA AND ANOTHER. 18.(2018) 2 GAUHATI LAW REPORTS 313: STATE OF ASSAM, IN RE. 19.1981 (SUPP) SCC 87: S.P. GUPTA Vs. UNION OF INDIA AND…

Sri Srikanth vs. The Principal Secretary

WP/22025/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE 363 LIMITED VS. FOOD INSPECTOR AND ANOTHER. 17.(2014) 16 SCC : POOJA RAVINDER DEVIDASANI Vs. STATE OF MAHARASHTRA AND ANOTHER. 18.(2018) 2 GAUHATI LAW REPORTS 313: STATE OF ASSAM, IN RE. 19.1981 (SUPP) SCC 87: S.P. GUPTA Vs. UNION OF INDIA AND…

60. In State of Tamil Nadu v. Thirumagal Mills Ltd. (1 SCC 176) — Cited in 100 Judgments | BharatTax