6. Vijay Kumar Saraf v. ITAT 119961

226 ITR 860Reported decision1997#20037 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2019 to 2023.

Also reported as

85 Taxmann 465

Judgments citing 6. Vijay Kumar Saraf v. ITAT 119961

6. Vijay Kumar Saraf v. ITAT 119961 (226 ITR 860) — Cited in 4 Judgments | BharatTax