49 ITR 112 (SC) Sreelekhal3anerjee v. CIT 2

20 Taxmann.com 462High Court2012#5546 most cited

What is 49 ITR 112 (SC) Sreelekhal3anerjee v. CIT 2 authority for?

A High Court judgment that cites Sreelekha Banerjee v. CIT (1963) 49 ITR 112 (SC) implies that the assessing officer's addition was justified, particularly if the assessee failed to provide crucial information such as the names and addresses of depositors and beneficiaries.

21

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2017 to 2023.

Also referred to as

Sreelekha Banerjee v. CIT · 49 ITR 112 SC · 20 taxmann.com 462 · addition deletion · depositors names · beneficiaries names · assessing officer finding · AO

Issues it is cited on

section 110survey under section 133apanchnamasection 250(4)section 271aon-moneyloose papersescapement of incomereopening of assessmentsection 133section 133asection 131

Judgments citing 49 ITR 112 (SC) Sreelekhal3anerjee v. CIT 2

INCOME TAX OFFICER, WARD-2, KISHANGARH vs. SHRI RAJU, KISHANGARH

ITA 507/JPR/2018[2011-12]Status: DisposedITAT Jaipur30 Nov 2023AY 2011-12

Bench: SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

Section 143(3)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Jh lanhi xkslkbZ]U;kf;d lnL; ,oaJh jkBkSM+ deys'k t;arHkkbZ] ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No. 944& 945/JP/2015 fu/kZkj.k o"kZ@Assessment Year : 2010-11& 2011-12 Asstt. Commissioner of cuke Smt. Kusum Devi Vs. Income-tax, Central Circle, Vijayvargiya, Near Ram Ajmer Mandir, Chhabra Colony, Behind Bus Stand, Madanganj- Kishangarh LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AIGPV 4323 B vihykFkhZ@Appellant izR;FkhZ@Respondent vk;dj vih…

ACIT, CENTRAL CIRCLE, AJMER vs. SHRI GOVIND NARAYAN SHARMA, KISHANGARH

ITA 955/JPR/2015[2011-12]Status: DisposedITAT Jaipur30 Nov 2023AY 2011-12

Bench: SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

Section 143(3)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Jh lanhi xkslkbZ]U;kf;d lnL; ,oaJh jkBkSM+ deys'k t;arHkkbZ] ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No. 944& 945/JP/2015 fu/kZkj.k o"kZ@Assessment Year : 2010-11& 2011-12 Asstt. Commissioner of cuke Smt. Kusum Devi Vs. Income-tax, Central Circle, Vijayvargiya, Near Ram Ajmer Mandir, Chhabra Colony, Behind Bus Stand, Madanganj- Kishangarh LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AIGPV 4323 B vihykFkhZ@Appellant izR;FkhZ@Respondent vk;dj vih…

ACIT, CENTRAL CIRCLE, AJMER vs. SHRI GOVIND NARAYAN SHARMA, KISHANGARH

ITA 954/JPR/2015[2010-11]Status: DisposedITAT Jaipur30 Nov 2023AY 2010-11

Bench: SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

Section 143(3)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Jh lanhi xkslkbZ]U;kf;d lnL; ,oaJh jkBkSM+ deys'k t;arHkkbZ] ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No. 944& 945/JP/2015 fu/kZkj.k o"kZ@Assessment Year : 2010-11& 2011-12 Asstt. Commissioner of cuke Smt. Kusum Devi Vs. Income-tax, Central Circle, Vijayvargiya, Near Ram Ajmer Mandir, Chhabra Colony, Behind Bus Stand, Madanganj- Kishangarh LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AIGPV 4323 B vihykFkhZ@Appellant izR;FkhZ@Respondent vk;dj vih…

ACIT, CENTRAL CIRCLE, AJMER vs. SHRI VASU DEV SOMANI, KISHANGARH

ITA 951/JPR/2015[2011-12]Status: DisposedITAT Jaipur30 Nov 2023AY 2011-12

Bench: SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

Section 143(3)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Jh lanhi xkslkbZ]U;kf;d lnL; ,oaJh jkBkSM+ deys'k t;arHkkbZ] ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No. 944& 945/JP/2015 fu/kZkj.k o"kZ@Assessment Year : 2010-11& 2011-12 Asstt. Commissioner of cuke Smt. Kusum Devi Vs. Income-tax, Central Circle, Vijayvargiya, Near Ram Ajmer Mandir, Chhabra Colony, Behind Bus Stand, Madanganj- Kishangarh LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AIGPV 4323 B vihykFkhZ@Appellant izR;FkhZ@Respondent vk;dj vih…

ACIT, CENTRAL CIRCLE, AJMER vs. SHRI VASU DEV SOMANI, KISHANGARH

ITA 950/JPR/2015[2010-11]Status: DisposedITAT Jaipur30 Nov 2023AY 2010-11

Bench: SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

Section 143(3)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Jh lanhi xkslkbZ]U;kf;d lnL; ,oaJh jkBkSM+ deys'k t;arHkkbZ] ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No. 944& 945/JP/2015 fu/kZkj.k o"kZ@Assessment Year : 2010-11& 2011-12 Asstt. Commissioner of cuke Smt. Kusum Devi Vs. Income-tax, Central Circle, Vijayvargiya, Near Ram Ajmer Mandir, Chhabra Colony, Behind Bus Stand, Madanganj- Kishangarh LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AIGPV 4323 B vihykFkhZ@Appellant izR;FkhZ@Respondent vk;dj vih…

ACIT, CENTRAL CIRCLE, AJMER vs. SHRI VASU DEV SOMANI, KISHANGARH

ITA 949/JPR/2015[2009-10]Status: DisposedITAT Jaipur30 Nov 2023AY 2009-10

Bench: SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

Section 143(3)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Jh lanhi xkslkbZ]U;kf;d lnL; ,oaJh jkBkSM+ deys'k t;arHkkbZ] ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No. 944& 945/JP/2015 fu/kZkj.k o"kZ@Assessment Year : 2010-11& 2011-12 Asstt. Commissioner of cuke Smt. Kusum Devi Vs. Income-tax, Central Circle, Vijayvargiya, Near Ram Ajmer Mandir, Chhabra Colony, Behind Bus Stand, Madanganj- Kishangarh LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AIGPV 4323 B vihykFkhZ@Appellant izR;FkhZ@Respondent vk;dj vih…

ACIT, CENTRAL CIRCLE, AJMER vs. SMT. KUSUM DEVI VIJAYVARGIYA, KISHANGARH

ITA 945/JPR/2015[211-12]Status: DisposedITAT Jaipur30 Nov 2023

Bench: SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

Section 143(3)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Jh lanhi xkslkbZ]U;kf;d lnL; ,oaJh jkBkSM+ deys'k t;arHkkbZ] ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No. 944& 945/JP/2015 fu/kZkj.k o"kZ@Assessment Year : 2010-11& 2011-12 Asstt. Commissioner of cuke Smt. Kusum Devi Vs. Income-tax, Central Circle, Vijayvargiya, Near Ram Ajmer Mandir, Chhabra Colony, Behind Bus Stand, Madanganj- Kishangarh LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AIGPV 4323 B vihykFkhZ@Appellant izR;FkhZ@Respondent vk;dj vih…

ACIT, CENTRAL CIRCLE, AJMER vs. SMT. KUSUM DEVI VIJAYVARGIYA, KISHANGARH

ITA 944/JPR/2015[2010-11]Status: DisposedITAT Jaipur30 Nov 2023AY 2010-11

Bench: SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

Section 143(3)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Jh lanhi xkslkbZ]U;kf;d lnL; ,oaJh jkBkSM+ deys'k t;arHkkbZ] ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No. 944& 945/JP/2015 fu/kZkj.k o"kZ@Assessment Year : 2010-11& 2011-12 Asstt. Commissioner of cuke Smt. Kusum Devi Vs. Income-tax, Central Circle, Vijayvargiya, Near Ram Ajmer Mandir, Chhabra Colony, Behind Bus Stand, Madanganj- Kishangarh LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AIGPV 4323 B vihykFkhZ@Appellant izR;FkhZ@Respondent vk;dj vih…

ACIT, CENTRAL CIRCLE, AJMER vs. SMT. SUDARSHNA SOMANI, KISHANGARH

ITA 935/JPR/2015[2011-12]Status: DisposedITAT Jaipur30 Nov 2023AY 2011-12

Bench: SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

Section 143(3)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Jh lanhi xkslkbZ]U;kf;d lnL; ,oaJh jkBkSM+ deys'k t;arHkkbZ] ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No. 944& 945/JP/2015 fu/kZkj.k o"kZ@Assessment Year : 2010-11& 2011-12 Asstt. Commissioner of cuke Smt. Kusum Devi Vs. Income-tax, Central Circle, Vijayvargiya, Near Ram Ajmer Mandir, Chhabra Colony, Behind Bus Stand, Madanganj- Kishangarh LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AIGPV 4323 B vihykFkhZ@Appellant izR;FkhZ@Respondent vk;dj vih…

ACIT, CENTRAL CIRCLE, AJMER vs. SMT. SUDARSHNA SOMANI, KISHANGARH

ITA 934/JPR/2015[2010-11]Status: DisposedITAT Jaipur30 Nov 2023AY 2010-11

Bench: SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

Section 143(3)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Jh lanhi xkslkbZ]U;kf;d lnL; ,oaJh jkBkSM+ deys'k t;arHkkbZ] ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No. 944& 945/JP/2015 fu/kZkj.k o"kZ@Assessment Year : 2010-11& 2011-12 Asstt. Commissioner of cuke Smt. Kusum Devi Vs. Income-tax, Central Circle, Vijayvargiya, Near Ram Ajmer Mandir, Chhabra Colony, Behind Bus Stand, Madanganj- Kishangarh LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AIGPV 4323 B vihykFkhZ@Appellant izR;FkhZ@Respondent vk;dj vih…

ACIT, CENTRAL CIRCLE, AJMENR vs. SMT. SUDARSHNA SOMANI, KISHANGARH

ITA 933/JPR/2015[2009-10]Status: DisposedITAT Jaipur30 Nov 2023AY 2009-10

Bench: SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

Section 143(3)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Jh lanhi xkslkbZ]U;kf;d lnL; ,oaJh jkBkSM+ deys'k t;arHkkbZ] ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No. 944& 945/JP/2015 fu/kZkj.k o"kZ@Assessment Year : 2010-11& 2011-12 Asstt. Commissioner of cuke Smt. Kusum Devi Vs. Income-tax, Central Circle, Vijayvargiya, Near Ram Ajmer Mandir, Chhabra Colony, Behind Bus Stand, Madanganj- Kishangarh LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AIGPV 4323 B vihykFkhZ@Appellant izR;FkhZ@Respondent vk;dj vih…

ACIT, AJMER vs. ABHISHEK KUMAWAT, KISHANGARH

ITA 928/JPR/2015[2011-12]Status: DisposedITAT Jaipur30 Nov 2023AY 2011-12

Bench: SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

Section 143(3)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Jh lanhi xkslkbZ]U;kf;d lnL; ,oaJh jkBkSM+ deys'k t;arHkkbZ] ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No. 944& 945/JP/2015 fu/kZkj.k o"kZ@Assessment Year : 2010-11& 2011-12 Asstt. Commissioner of cuke Smt. Kusum Devi Vs. Income-tax, Central Circle, Vijayvargiya, Near Ram Ajmer Mandir, Chhabra Colony, Behind Bus Stand, Madanganj- Kishangarh LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AIGPV 4323 B vihykFkhZ@Appellant izR;FkhZ@Respondent vk;dj vih…

ACIT, AJMER vs. ABHISHEK KUMAWAT, KISHANGARH

ITA 927/JPR/2015[2010-11]Status: DisposedITAT Jaipur30 Nov 2023AY 2010-11

Bench: SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

Section 143(3)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Jh lanhi xkslkbZ]U;kf;d lnL; ,oaJh jkBkSM+ deys'k t;arHkkbZ] ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No. 944& 945/JP/2015 fu/kZkj.k o"kZ@Assessment Year : 2010-11& 2011-12 Asstt. Commissioner of cuke Smt. Kusum Devi Vs. Income-tax, Central Circle, Vijayvargiya, Near Ram Ajmer Mandir, Chhabra Colony, Behind Bus Stand, Madanganj- Kishangarh LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AIGPV 4323 B vihykFkhZ@Appellant izR;FkhZ@Respondent vk;dj vih…

ACIT, CENTRAL CIRCLE, AJMER vs. SHRI MANISH KUMAR SINGHAL, KISHANGARH

ITA 912/JPR/2015[2011-12]Status: DisposedITAT Jaipur30 Nov 2023AY 2011-12

Bench: SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

Section 143(3)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Jh lanhi xkslkbZ]U;kf;d lnL; ,oaJh jkBkSM+ deys'k t;arHkkbZ] ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No. 944& 945/JP/2015 fu/kZkj.k o"kZ@Assessment Year : 2010-11& 2011-12 Asstt. Commissioner of cuke Smt. Kusum Devi Vs. Income-tax, Central Circle, Vijayvargiya, Near Ram Ajmer Mandir, Chhabra Colony, Behind Bus Stand, Madanganj- Kishangarh LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AIGPV 4323 B vihykFkhZ@Appellant izR;FkhZ@Respondent vk;dj vih…

ACIT, CENTRAL CIRCLE, AJMER, AJMER vs. SHRI MANISH KUMAR SINGHAL, KISHANGARH

ITA 911/JPR/2015[20010-11]Status: DisposedITAT Jaipur30 Nov 2023

Bench: SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

Section 143(3)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Jh lanhi xkslkbZ]U;kf;d lnL; ,oaJh jkBkSM+ deys'k t;arHkkbZ] ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No. 944& 945/JP/2015 fu/kZkj.k o"kZ@Assessment Year : 2010-11& 2011-12 Asstt. Commissioner of cuke Smt. Kusum Devi Vs. Income-tax, Central Circle, Vijayvargiya, Near Ram Ajmer Mandir, Chhabra Colony, Behind Bus Stand, Madanganj- Kishangarh LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AIGPV 4323 B vihykFkhZ@Appellant izR;FkhZ@Respondent vk;dj vih…

ACIT, CENTRAL CIRCLE, AJMENR, AJMER vs. SHRI MANISH KUMAR SINGHAL, KISHANGARH

ITA 910/JPR/2015[2009-10]Status: DisposedITAT Jaipur30 Nov 2023AY 2009-10

Bench: SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

Section 143(3)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Jh lanhi xkslkbZ]U;kf;d lnL; ,oaJh jkBkSM+ deys'k t;arHkkbZ] ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No. 944& 945/JP/2015 fu/kZkj.k o"kZ@Assessment Year : 2010-11& 2011-12 Asstt. Commissioner of cuke Smt. Kusum Devi Vs. Income-tax, Central Circle, Vijayvargiya, Near Ram Ajmer Mandir, Chhabra Colony, Behind Bus Stand, Madanganj- Kishangarh LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AIGPV 4323 B vihykFkhZ@Appellant izR;FkhZ@Respondent vk;dj vih…

ACIT, CENTRAL CIRCLE, AJMER, AJMER vs. SHRI MANISH KUMAR SINGHAL, KISHANGARH

ITA 909/JPR/2015[2008-09]Status: DisposedITAT Jaipur30 Nov 2023AY 2008-09

Bench: SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

Section 143(3)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Jh lanhi xkslkbZ]U;kf;d lnL; ,oaJh jkBkSM+ deys'k t;arHkkbZ] ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No. 944& 945/JP/2015 fu/kZkj.k o"kZ@Assessment Year : 2010-11& 2011-12 Asstt. Commissioner of cuke Smt. Kusum Devi Vs. Income-tax, Central Circle, Vijayvargiya, Near Ram Ajmer Mandir, Chhabra Colony, Behind Bus Stand, Madanganj- Kishangarh LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AIGPV 4323 B vihykFkhZ@Appellant izR;FkhZ@Respondent vk;dj vih…

ACIT, AJMER vs. PRAKASH CHAND VIJAYVARGIYA, KISHANGARH

ITA 908/JPR/2015[2011-12]Status: DisposedITAT Jaipur30 Nov 2023AY 2011-12

Bench: SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

Section 143(3)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Jh lanhi xkslkbZ]U;kf;d lnL; ,oaJh jkBkSM+ deys'k t;arHkkbZ] ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No. 944& 945/JP/2015 fu/kZkj.k o"kZ@Assessment Year : 2010-11& 2011-12 Asstt. Commissioner of cuke Smt. Kusum Devi Vs. Income-tax, Central Circle, Vijayvargiya, Near Ram Ajmer Mandir, Chhabra Colony, Behind Bus Stand, Madanganj- Kishangarh LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AIGPV 4323 B vihykFkhZ@Appellant izR;FkhZ@Respondent vk;dj vih…

ACIT, AJMER vs. PRAKASH CHAND VIJAYVARGIYA, KISHANGARH

ITA 907/JPR/2015[2010-11]Status: DisposedITAT Jaipur30 Nov 2023AY 2010-11

Bench: SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

Section 143(3)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Jh lanhi xkslkbZ]U;kf;d lnL; ,oaJh jkBkSM+ deys'k t;arHkkbZ] ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No. 944& 945/JP/2015 fu/kZkj.k o"kZ@Assessment Year : 2010-11& 2011-12 Asstt. Commissioner of cuke Smt. Kusum Devi Vs. Income-tax, Central Circle, Vijayvargiya, Near Ram Ajmer Mandir, Chhabra Colony, Behind Bus Stand, Madanganj- Kishangarh LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AIGPV 4323 B vihykFkhZ@Appellant izR;FkhZ@Respondent vk;dj vih…

RAMESHWAR PRASAD SHRINGI,GUMANPURA vs. PR.CIT, UDAIPUR

In the result, the appeal of the assessee is allowed

ITA 10/JPR/2021[2016-17]Status: DisposedITAT Jaipur23 Sept 2021AY 2016-17
For Appellant: Sh. Mahendra Gargieya (Adv.) &For Respondent: Sh. B. K. Gupta (Pr. CIT)
Section 143(2)Section 143(3)Section 263

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES ‘A’ JAIPUR Jh lanhi xkslkbZ] U;kf;d lnL; ,oa Jh foØe flag ;kno] ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI VIKRAM SINGH YADAV, AM vk;dj vihy la-@ITA No. 10/JP/2021 fu/kZkj.k o"kZ@Assessment Year :2016-17 cuke Rameshwar Prasad Shringi Pr. CIT, Vs. 1-B 1-B, Kotri Road Udaipur Gumanpura, Kota, Rajasthan LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No. AGWPS2257F vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Sh. Mahendra Gargieya (Adv.) & Sh. Devang Gargieya (Adv.) jktLo dh vksj ls…

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