260 (Del.) CIT v. Suresh Paul Bansal

287 ITR 286High Court#9142 most cited
12

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2018 to 2018.

Judgments citing 260 (Del.) CIT v. Suresh Paul Bansal

SH. BALBIR SINGH,SIRSA vs. PR. CIT, HISAR

ITA 652/CHANDI/2018[2013-14]Status: DisposedITAT Chandigarh31 Oct 2018AY 2013-14
For Appellant: Shri. Gautam Jain, Sh. Lalit MohanFor Respondent: Dr. Gulshan Raj
Section 263(1)

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ “बी” , च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “B”, CHANDIGARH "ी संजय गग", "या"यक सद"य एवं डा. बी.आर.आर, कुमार, लेखा सद"य BEFORE: Sh. SANJAY GARG, JM & DR. B.R.R. KUMAR, AM आयकर अपील सं./ ITA NO. 648/Chd/2018 "नधा"रण वष" / Assessment Year : 2013-14 Sh. Balwinder Singh Pr. CIT बनाम S/o Sh. Amar Singh Aaykar Bhawan Vill. Khairpur, Sirsa Sector-14, Hisar "थायी लेखा सं./PAN NO: DXGPS3816E अपीलाथ"/Appellant ""यथ"/Respondent आयकर अपील सं./ ITA NO. 649/Chd/2018 "नधा"रण वष" / Assessment Year : 2013-14 Sh. Lakhvinder Singh Pr. CIT बनाम S/o Sh. Amar Singh Aaykar Bhaw…

SH. GURDEEP SINGH,SIRSA vs. PR. CIT, HISAR

ITA 651/CHANDI/2018[2013-14]Status: DisposedITAT Chandigarh31 Oct 2018AY 2013-14
For Appellant: Shri. Gautam Jain, Sh. Lalit MohanFor Respondent: Dr. Gulshan Raj
Section 263(1)

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ “बी” , च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “B”, CHANDIGARH "ी संजय गग", "या"यक सद"य एवं डा. बी.आर.आर, कुमार, लेखा सद"य BEFORE: Sh. SANJAY GARG, JM & DR. B.R.R. KUMAR, AM आयकर अपील सं./ ITA NO. 648/Chd/2018 "नधा"रण वष" / Assessment Year : 2013-14 Sh. Balwinder Singh Pr. CIT बनाम S/o Sh. Amar Singh Aaykar Bhawan Vill. Khairpur, Sirsa Sector-14, Hisar "थायी लेखा सं./PAN NO: DXGPS3816E अपीलाथ"/Appellant ""यथ"/Respondent आयकर अपील सं./ ITA NO. 649/Chd/2018 "नधा"रण वष" / Assessment Year : 2013-14 Sh. Lakhvinder Singh Pr. CIT बनाम S/o Sh. Amar Singh Aaykar Bhaw…

SH. LAKHVINDER SINGH,SIRSA vs. PR. CIT, HISAR

ITA 649/CHANDI/2018[2013-14]Status: DisposedITAT Chandigarh31 Oct 2018AY 2013-14
For Appellant: Shri. Gautam Jain, Sh. Lalit MohanFor Respondent: Dr. Gulshan Raj
Section 263(1)

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ “बी” , च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “B”, CHANDIGARH "ी संजय गग", "या"यक सद"य एवं डा. बी.आर.आर, कुमार, लेखा सद"य BEFORE: Sh. SANJAY GARG, JM & DR. B.R.R. KUMAR, AM आयकर अपील सं./ ITA NO. 648/Chd/2018 "नधा"रण वष" / Assessment Year : 2013-14 Sh. Balwinder Singh Pr. CIT बनाम S/o Sh. Amar Singh Aaykar Bhawan Vill. Khairpur, Sirsa Sector-14, Hisar "थायी लेखा सं./PAN NO: DXGPS3816E अपीलाथ"/Appellant ""यथ"/Respondent आयकर अपील सं./ ITA NO. 649/Chd/2018 "नधा"रण वष" / Assessment Year : 2013-14 Sh. Lakhvinder Singh Pr. CIT बनाम S/o Sh. Amar Singh Aaykar Bhaw…

SH. BALWINDER SINGH,SIRSA vs. PR. CIT, HISAR

ITA 648/CHANDI/2018[2013-14]Status: DisposedITAT Chandigarh31 Oct 2018AY 2013-14
For Appellant: Shri. Gautam Jain, Sh. Lalit MohanFor Respondent: Dr. Gulshan Raj
Section 263(1)

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ “बी” , च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “B”, CHANDIGARH "ी संजय गग", "या"यक सद"य एवं डा. बी.आर.आर, कुमार, लेखा सद"य BEFORE: Sh. SANJAY GARG, JM & DR. B.R.R. KUMAR, AM आयकर अपील सं./ ITA NO. 648/Chd/2018 "नधा"रण वष" / Assessment Year : 2013-14 Sh. Balwinder Singh Pr. CIT बनाम S/o Sh. Amar Singh Aaykar Bhawan Vill. Khairpur, Sirsa Sector-14, Hisar "थायी लेखा सं./PAN NO: DXGPS3816E अपीलाथ"/Appellant ""यथ"/Respondent आयकर अपील सं./ ITA NO. 649/Chd/2018 "नधा"रण वष" / Assessment Year : 2013-14 Sh. Lakhvinder Singh Pr. CIT बनाम S/o Sh. Amar Singh Aaykar Bhaw…

SH. BALDEV RAJ,SIRSA vs. PR. CIT, HISAR

ITA 612/CHANDI/2018[2013-14]Status: DisposedITAT Chandigarh31 Oct 2018AY 2013-14
For Appellant: Shri. Gautam Jain, Sh. Lalit MohanFor Respondent: Dr. Gulshan Raj
Section 263(1)

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ “बी” , च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “B”, CHANDIGARH "ी संजय गग", "या"यक सद"य एवं डा. बी.आर.आर, कुमार, लेखा सद"य BEFORE: Sh. SANJAY GARG, JM & DR. B.R.R. KUMAR, AM आयकर अपील सं./ ITA NO. 648/Chd/2018 "नधा"रण वष" / Assessment Year : 2013-14 Sh. Balwinder Singh Pr. CIT बनाम S/o Sh. Amar Singh Aaykar Bhawan Vill. Khairpur, Sirsa Sector-14, Hisar "थायी लेखा सं./PAN NO: DXGPS3816E अपीलाथ"/Appellant ""यथ"/Respondent आयकर अपील सं./ ITA NO. 649/Chd/2018 "नधा"रण वष" / Assessment Year : 2013-14 Sh. Lakhvinder Singh Pr. CIT बनाम S/o Sh. Amar Singh Aaykar Bhaw…

SH. JAGTAR SINGH,SIRSA vs. PR. CIT, HISAR

ITA 610/CHANDI/2018[2013-14]Status: DisposedITAT Chandigarh31 Oct 2018AY 2013-14
For Appellant: Shri. Gautam Jain, Sh. Lalit MohanFor Respondent: Dr. Gulshan Raj
Section 263(1)

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ “बी” , च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “B”, CHANDIGARH "ी संजय गग", "या"यक सद"य एवं डा. बी.आर.आर, कुमार, लेखा सद"य BEFORE: Sh. SANJAY GARG, JM & DR. B.R.R. KUMAR, AM आयकर अपील सं./ ITA NO. 648/Chd/2018 "नधा"रण वष" / Assessment Year : 2013-14 Sh. Balwinder Singh Pr. CIT बनाम S/o Sh. Amar Singh Aaykar Bhawan Vill. Khairpur, Sirsa Sector-14, Hisar "थायी लेखा सं./PAN NO: DXGPS3816E अपीलाथ"/Appellant ""यथ"/Respondent आयकर अपील सं./ ITA NO. 649/Chd/2018 "नधा"रण वष" / Assessment Year : 2013-14 Sh. Lakhvinder Singh Pr. CIT बनाम S/o Sh. Amar Singh Aaykar Bhaw…

SH. GANESH DASS MEHTA,SIRSA vs. PR. CIT, HISAR

ITA 609/CHANDI/2018[2013-14]Status: DisposedITAT Chandigarh31 Oct 2018AY 2013-14
For Appellant: Shri. Gautam Jain, Sh. Lalit MohanFor Respondent: Dr. Gulshan Raj
Section 263(1)

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ “बी” , च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “B”, CHANDIGARH "ी संजय गग", "या"यक सद"य एवं डा. बी.आर.आर, कुमार, लेखा सद"य BEFORE: Sh. SANJAY GARG, JM & DR. B.R.R. KUMAR, AM आयकर अपील सं./ ITA NO. 648/Chd/2018 "नधा"रण वष" / Assessment Year : 2013-14 Sh. Balwinder Singh Pr. CIT बनाम S/o Sh. Amar Singh Aaykar Bhawan Vill. Khairpur, Sirsa Sector-14, Hisar "थायी लेखा सं./PAN NO: DXGPS3816E अपीलाथ"/Appellant ""यथ"/Respondent आयकर अपील सं./ ITA NO. 649/Chd/2018 "नधा"रण वष" / Assessment Year : 2013-14 Sh. Lakhvinder Singh Pr. CIT बनाम S/o Sh. Amar Singh Aaykar Bhaw…

SH. BANT SINGH,SIRSA vs. PR. CIT, HISAR

ITA 607/CHANDI/2018[2013-14]Status: DisposedITAT Chandigarh31 Oct 2018AY 2013-14
For Appellant: Shri. Gautam Jain, Sh. Lalit MohanFor Respondent: Dr. Gulshan Raj
Section 263(1)

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ “बी” , च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “B”, CHANDIGARH "ी संजय गग", "या"यक सद"य एवं डा. बी.आर.आर, कुमार, लेखा सद"य BEFORE: Sh. SANJAY GARG, JM & DR. B.R.R. KUMAR, AM आयकर अपील सं./ ITA NO. 648/Chd/2018 "नधा"रण वष" / Assessment Year : 2013-14 Sh. Balwinder Singh Pr. CIT बनाम S/o Sh. Amar Singh Aaykar Bhawan Vill. Khairpur, Sirsa Sector-14, Hisar "थायी लेखा सं./PAN NO: DXGPS3816E अपीलाथ"/Appellant ""यथ"/Respondent आयकर अपील सं./ ITA NO. 649/Chd/2018 "नधा"रण वष" / Assessment Year : 2013-14 Sh. Lakhvinder Singh Pr. CIT बनाम S/o Sh. Amar Singh Aaykar Bhaw…

SH. JOGINDER SINGH,SIRSA vs. PR. CIT, HISAR

ITA 605/CHANDI/2018[2013-14]Status: DisposedITAT Chandigarh31 Oct 2018AY 2013-14
For Appellant: Shri. Gautam Jain, Sh. Lalit MohanFor Respondent: Dr. Gulshan Raj
Section 263(1)

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ “बी” , च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “B”, CHANDIGARH "ी संजय गग", "या"यक सद"य एवं डा. बी.आर.आर, कुमार, लेखा सद"य BEFORE: Sh. SANJAY GARG, JM & DR. B.R.R. KUMAR, AM आयकर अपील सं./ ITA NO. 648/Chd/2018 "नधा"रण वष" / Assessment Year : 2013-14 Sh. Balwinder Singh Pr. CIT बनाम S/o Sh. Amar Singh Aaykar Bhawan Vill. Khairpur, Sirsa Sector-14, Hisar "थायी लेखा सं./PAN NO: DXGPS3816E अपीलाथ"/Appellant ""यथ"/Respondent आयकर अपील सं./ ITA NO. 649/Chd/2018 "नधा"रण वष" / Assessment Year : 2013-14 Sh. Lakhvinder Singh Pr. CIT बनाम S/o Sh. Amar Singh Aaykar Bhaw…

SH. CHADAT SINGH,SIRSA vs. PR. CIT, HISAR

ITA 604/CHANDI/2018[2013-14]Status: DisposedITAT Chandigarh31 Oct 2018AY 2013-14
For Appellant: Shri. Gautam Jain, Sh. Lalit MohanFor Respondent: Dr. Gulshan Raj
Section 263(1)

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ “बी” , च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “B”, CHANDIGARH "ी संजय गग", "या"यक सद"य एवं डा. बी.आर.आर, कुमार, लेखा सद"य BEFORE: Sh. SANJAY GARG, JM & DR. B.R.R. KUMAR, AM आयकर अपील सं./ ITA NO. 648/Chd/2018 "नधा"रण वष" / Assessment Year : 2013-14 Sh. Balwinder Singh Pr. CIT बनाम S/o Sh. Amar Singh Aaykar Bhawan Vill. Khairpur, Sirsa Sector-14, Hisar "थायी लेखा सं./PAN NO: DXGPS3816E अपीलाथ"/Appellant ""यथ"/Respondent आयकर अपील सं./ ITA NO. 649/Chd/2018 "नधा"रण वष" / Assessment Year : 2013-14 Sh. Lakhvinder Singh Pr. CIT बनाम S/o Sh. Amar Singh Aaykar Bhaw…

SH. BALDEV SINGH,SIRSA vs. PR. CIT, HISAR

ITA 603/CHANDI/2018[2013-14]Status: DisposedITAT Chandigarh31 Oct 2018AY 2013-14
For Appellant: Shri. Gautam Jain, Sh. Lalit MohanFor Respondent: Dr. Gulshan Raj
Section 263(1)

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ “बी” , च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “B”, CHANDIGARH "ी संजय गग", "या"यक सद"य एवं डा. बी.आर.आर, कुमार, लेखा सद"य BEFORE: Sh. SANJAY GARG, JM & DR. B.R.R. KUMAR, AM आयकर अपील सं./ ITA NO. 648/Chd/2018 "नधा"रण वष" / Assessment Year : 2013-14 Sh. Balwinder Singh Pr. CIT बनाम S/o Sh. Amar Singh Aaykar Bhawan Vill. Khairpur, Sirsa Sector-14, Hisar "थायी लेखा सं./PAN NO: DXGPS3816E अपीलाथ"/Appellant ""यथ"/Respondent आयकर अपील सं./ ITA NO. 649/Chd/2018 "नधा"रण वष" / Assessment Year : 2013-14 Sh. Lakhvinder Singh Pr. CIT बनाम S/o Sh. Amar Singh Aaykar Bhaw…

SH. KULDEEP SINGH,SIRSA vs. PR. CIT, HISAR

ITA 653/CHANDI/2018[2013-14]Status: DisposedITAT Chandigarh31 Oct 2018AY 2013-14
For Appellant: Shri. Gautam Jain, Sh. Lalit MohanFor Respondent: Dr. Gulshan Raj
Section 263(1)

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ “बी” , च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “B”, CHANDIGARH "ी संजय गग", "या"यक सद"य एवं डा. बी.आर.आर, कुमार, लेखा सद"य BEFORE: Sh. SANJAY GARG, JM & DR. B.R.R. KUMAR, AM आयकर अपील सं./ ITA NO. 648/Chd/2018 "नधा"रण वष" / Assessment Year : 2013-14 Sh. Balwinder Singh Pr. CIT बनाम S/o Sh. Amar Singh Aaykar Bhawan Vill. Khairpur, Sirsa Sector-14, Hisar "थायी लेखा सं./PAN NO: DXGPS3816E अपीलाथ"/Appellant ""यथ"/Respondent आयकर अपील सं./ ITA NO. 649/Chd/2018 "नधा"रण वष" / Assessment Year : 2013-14 Sh. Lakhvinder Singh Pr. CIT बनाम S/o Sh. Amar Singh Aaykar Bhaw…