248 ITR 449 (SC), Smt. Padmavati Jai Krishna v. Addl. CIT

90 Taxmann.com 422Income Tax Appellate Tribunal2018#16284 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2019 to 2024.

Judgments citing 248 ITR 449 (SC), Smt. Padmavati Jai Krishna v. Addl. CIT

SOHAMNAGAR CO-OPERATIVE HOUSING SOCIETY LTD. VIBHAG II,AHMEDABAD vs. THE INCOME TAX OFFICER, WARD-3(3)(6), AHMEDABAD

In the result appeal filed by the assessee in ITA No

ITA 177/AHD/2023[2017-18]Status: DisposedITAT Ahmedabad30 Jul 2024AY 2017-18

Bench: Income Tax Appellate Tribunal, Ahmedabad Bench, Ahmedabad , Which Has Arisen From The Appellate Order Dated 17-01-2023 In Din & Order No. Itba/Nfac/S/250/2022-23/1048850676(1)

For Appellant: Shri Mohit Balani, A.RFor Respondent: Smt. Trupti Patel, Sr. D.R
Section 142(1)Section 143(1)Section 143(2)Section 143(3)Section 234Section 250Section 37Section 56Section 57

…THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “SMC” BENCH Before: Shri Ramit Kochar, Accountant Member Assessment Year 2017-18 Sohamnagar Co- The Income Tax Operative Housing Officer, Society Ltd., v. Ward-3(3)(6), Vibhag II, Goyal Park Ahmedabad, Appartment, Gujarat Vastrapur, Ahmedabad-380015 (Respondent) Gujarat, PAN: AADAS9025K (Appellant) Assessee by: Shri Mohit Balani, A.R. Revenue by: Smt. Trupti Patel, Sr. D.R. Date of hearing : 04-07-2024 Date of pronouncement : 30-07-2024 आदेश/ORDER This appeal in ITA No. 177/Ahd/2023 for assessment year 2017-18 is filed by the assessee before Income Tax Appellate Trib…

MAHAKALP AROGYA PRATHISTHAN ,MUMBAI vs. INCOME TAX OFFICER, WARD 17(2)(1), MUMBAI

In the result, the appeal of the assesse is allowed

ITA 2368/MUM/2022[2018-19]Status: DisposedITAT Mumbai10 Jan 2023AY 2018-19

Bench: Shri Amarjit Singh & Ms. Kavitha Rajagopalmahakalp Arogya Vs. Income Tax Officer, Pratisthan, Bajaj Bhavan Ward 17(2)(1) 2Nd Floor, Jamnalal Bajaj Kautilya Bhavan, Marg, 226 Nariman C-41 To C-43, G Block, Point, Mumbai Bandra Kurla Complex 400021 Bandra (East) Mumbai - 400051 स्थायी लेखा सं./जीआइआर सं./Pan/Gir No: Aaatm2595C Appellant .. Respondent Appellant By : Vasanti B. Patel Respondent By : Anil Sant

For Appellant: Vasanti B. PatelFor Respondent: Anil Sant
Section 11Section 57Section 57(3)

…P a g e | 1 ITA No.2368/Mum/2022 A.Y.2018-19 Mahakalp Arogya Pratisthan Vs. ITO, Ward-17(2)(1) IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI BEFORE SHRI AMARJIT SINGH, ACCOUNTANT MEMBER & MS. KAVITHA RAJAGOPAL, JUDICIAL MEMBER Mahakalp Arogya Vs. Income Tax Officer, Pratisthan, Bajaj Bhavan Ward 17(2)(1) 2nd Floor, Jamnalal Bajaj Kautilya Bhavan, Marg, 226 Nariman C-41 to C-43, G Block, Point, Mumbai Bandra Kurla Complex 400021 Bandra (East) Mumbai - 400051 स्थायी लेखा सं./जीआइआर सं./PAN/GIR No: AAATM2595C Appellant .. Respondent Appellant by : Vasanti B. Patel Respondent by : Anil Sant Date of Hear…

KAVITA MANDAR BHAGWAT,,PUNE vs. INCOME-TAX OFFICER, WARD - 3(4),, PUNE

In the result, all the three appeals of the assessee are dismissed

ITA 1313/PUN/2018[2012-13]Status: DisposedITAT Pune06 Feb 2020AY 2012-13

Bench: Shri D. Karunakara Rao & Shri Laliet Kumar

For Appellant: Shri Ajay JoshiFor Respondent: Shri Sanghamitra Khobragade
Section 56Section 57

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE SHRI D. KARUNAKARA RAO, ACCOUNTANT MEMBER AND SHRI LALIET KUMAR, JUDICIAL MEMBER I.T.A. No. 681/PUN/2017, 1312 & 1313/PUN/2018 Assessment Years : 2011-12, 2010-11 & 2012-13 Mrs. Kavita Mandar Bhagwat 2D Swaroop Park CHS Ltd., Gandhi Bhavan, Kothrud, Pune-411 038. PAN AAHPB9337 J Appellant Vs. Income-tax Officer, Ward 3(4) Pune Respondent Appellant by : Shri Ajay Joshi Respondent by: Shri Sanghamitra Khobragade Date of Hearing : 05-02-2020 Date of Pronouncement : 06-02-2010 ORDER PER LALIET KUMAR, JM : These three appeals of the assessee raising commo…

KAVITA MANDAR BHAGWAT,,PUNE vs. INCOME-TAX OFFICER, WARD - 3(4),, PUNE

In the result, all the three appeals of the assessee are dismissed

ITA 1312/PUN/2018[2010-11]Status: DisposedITAT Pune06 Feb 2020AY 2010-11

Bench: Shri D. Karunakara Rao & Shri Laliet Kumar

For Appellant: Shri Ajay JoshiFor Respondent: Shri Sanghamitra Khobragade
Section 56Section 57

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE SHRI D. KARUNAKARA RAO, ACCOUNTANT MEMBER AND SHRI LALIET KUMAR, JUDICIAL MEMBER I.T.A. No. 681/PUN/2017, 1312 & 1313/PUN/2018 Assessment Years : 2011-12, 2010-11 & 2012-13 Mrs. Kavita Mandar Bhagwat 2D Swaroop Park CHS Ltd., Gandhi Bhavan, Kothrud, Pune-411 038. PAN AAHPB9337 J Appellant Vs. Income-tax Officer, Ward 3(4) Pune Respondent Appellant by : Shri Ajay Joshi Respondent by: Shri Sanghamitra Khobragade Date of Hearing : 05-02-2020 Date of Pronouncement : 06-02-2010 ORDER PER LALIET KUMAR, JM : These three appeals of the assessee raising commo…

KAVITA MANDAR BHAGWAT,,PUNE vs. INCOME TAX OFFICER,, PUNE

In the result, all the three appeals of the assessee are dismissed

ITA 681/PUN/2017[2011-12]Status: DisposedITAT Pune06 Feb 2020AY 2011-12

Bench: Shri D. Karunakara Rao & Shri Laliet Kumar

For Appellant: Shri Ajay JoshiFor Respondent: Shri Sanghamitra Khobragade
Section 56Section 57

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE SHRI D. KARUNAKARA RAO, ACCOUNTANT MEMBER AND SHRI LALIET KUMAR, JUDICIAL MEMBER I.T.A. No. 681/PUN/2017, 1312 & 1313/PUN/2018 Assessment Years : 2011-12, 2010-11 & 2012-13 Mrs. Kavita Mandar Bhagwat 2D Swaroop Park CHS Ltd., Gandhi Bhavan, Kothrud, Pune-411 038. PAN AAHPB9337 J Appellant Vs. Income-tax Officer, Ward 3(4) Pune Respondent Appellant by : Shri Ajay Joshi Respondent by: Shri Sanghamitra Khobragade Date of Hearing : 05-02-2020 Date of Pronouncement : 06-02-2010 ORDER PER LALIET KUMAR, JM : These three appeals of the assessee raising commo…

PLUTO SECURITIES PRIVATE LIMITED,MUMBAI vs. DEPUTY COMMISSIONER OF INCOME TAX 10(3)(2), MUMBAI

In the result, appeal of the assessee is allowed

ITA 5872/MUM/2018[2015-16]Status: DisposedITAT Mumbai04 Nov 2019AY 2015-16

Bench: Shri R.C. Sharma & Shri Pawan Singhm/S Pluto Securities Private Ltd. Dcit Circle- 10(3)(2) L-1/110, The Summit, Near Room No. 509, Sawan Club, Vile Parle (E), Vs. Aayakar Bhavan, M.K. Road, Mumbai-400057. Mumbai-400020. Pan: Aaacp8330R Appellant Respondent

For Appellant: Dr. K. Shivram Sr Advocate with Shri Rahul Kakkani AdvocateFor Respondent: Shri Abi Rama Kartikiyen (DR)
Section 143(3)Section 254(1)Section 40A(2)(b)Section 57

…IN THE INCOME-TAX APPELLATE TRIBUNAL “C” BENCH MUMBAI BEFORE SHRI R.C. SHARMA, ACCOUNTANT MEMBER AND SHRI PAWAN SINGH JUDICIAL MEMBER M/s Pluto Securities Private Ltd. DCIT Circle- 10(3)(2) L-1/110, The Summit, Near Room No. 509, Sawan Club, Vile Parle (E), Vs. Aayakar Bhavan, M.K. Road, Mumbai-400057. Mumbai-400020. PAN: AAACP8330R Appellant Respondent Appellant by : Dr. K. Shivram Sr Advocate with Shri Rahul Kakkani Advocate Respondent by : Shri Abi Rama Kartikiyen (DR) Date of Hearing : 03.09.2019 Date of Pronouncement : 04.11.2019 ORDERUNDER SECTION 254(1)OF INCOME TAX ACT PER PAWAN SINGH, JUDICIAL ME…

248 ITR 449 (SC), Smt. Padmavati Jai Krishna v. Addl. CIT (90 Taxmann.com 422) — Cited in 6 Judgments | BharatTax