2015(3)CLJ(CAL)536: ROSE VALLEY REAL ESTATE AND CONSTRUCTIONS LTD. AND OTHERS v. UNION OF INDIA AND OTHERS

2018 SCC OnLine MAD 3138Reported decision2018#7747 most cited
14

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2020 to 2020.

Judgments citing 2015(3)CLJ(CAL)536: ROSE VALLEY REAL ESTATE AND CONSTRUCTIONS LTD. AND OTHERS v. UNION OF INDIA AND OTHERS

2015(3)CLJ(CAL)536: ROSE VALLEY REAL ESTATE AND CONSTRUCTIONS LTD. AND OTHERS v. UNION OF INDIA AND OTHERS (2018 SCC OnLine MAD 3138) — Cited in 14 Judgments | BharatTax