174 205 Taxman 466 (Guj.) 46, 47 Shree Chand Soni v. DCIT

63 Taxmann.com 240Reported decision2015#10966 most cited
10

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2026 to 2026.

Issues it is cited on

Judgments citing 174 205 Taxman 466 (Guj.) 46, 47 Shree Chand Soni v. DCIT

174 205 Taxman 466 (Guj.) 46, 47 Shree Chand Soni v. DCIT (63 Taxmann.com 240) — Cited in 10 Judgments | BharatTax