110, CIT v. Sophia Finance Ltd.

IMRAN AHMAD,MORADABAD, UTTAR PRADESH vs. INCOME TAX OFFICER, MORADABAD

Appeal is partly allowed

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH: ‘E’ NEW DELHI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI MANISH AGARWAL, ACCOUNTANT MEMBER Assessment Year: 2013-14 Sh. Imran Ahmad, Vs. Income Tax officer, Gali No. 10, Ashrafi Empire, Civil Line, Zahid Nagar, Karoola, Moradabad Moradabad PAN: AEFPA3482F (Appellant) (Respondent) Assessee by None Department by Ms. Ankush Kalra, Sr. DR Date of hearing 03.12.2025 Date of pronouncement 03.12.2025 ORDER PER SATBEER SINGH GODARA, JM This assessee’s appeal for assessment year 2013-14, arises against the Commissioner of Income Tax (Appeals)/National Fac…

RAJESH KAPOOR,DELHI vs. ACIT, CIRCLE- 47(1), DELHI

Appeal is partly allowed

Bench: SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH: ‘E’ NEW DELHI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI MANISH AGARWAL, ACCOUNTANT MEMBER Assessment Year: 2012-13 Sh. Rajesh Kapoor, Vs. ACIT, 4067, Naya Bazar, Circle-47(1), Delhi-06 New Delhi PAN: AAMPK0063B (Appellant) (Respondent) Assessee by Sh. Ramesh Goel, CA Sh. Ratan Lal Goel, Adv. Department by Ms. Amisha S. Gupta, CIT(DR) Date of hearing 01.12.2025 Date of pronouncement 01.12.2025 ORDER PER SATBEER SINGH GODARA, JM This assessee’s appeal for assessment year 2012-13, arises against the Commissioner of Income Tax (Appeals)-24 [in short…

M/S. QNS CASTINGS PVT. LTD.,MUZAFFARNAGAR vs. ITO, MUZAFFARNAGAR

In the result, the appeal of the assessee is dismissed

Bench: Shri Kul Bharat & Shri Avdhesh Kumar Mishra

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘G’: NEW DELHI BEFORE SHRI KUL BHARAT, JUDICIAL MEMBER AND SHRI AVDHESH KUMAR MISHRA, ACCOUNTANT MEMBER ITA No.3554/Del/2017, A.Y.2012-13 M/s. QNS Castings Pvt. ITO Ltd. Ward-2(2), 4th K.M.Stone, Vs. Muzaffarnagar Meerut Road, Muzaffar Nagar PAN: AAACQ2131R (Appellant) (Respondent) Appellant by None Respondent by Sh. Dharam Veer Singh, CIT-DR Date of Hearing 28/05/2024 Date of Pronouncement 26/07/2024 ORDER PER AVDHESH KUMAR MISHRA, AM This appeal of the Assessment Year [In short, the ‘AY’] 2012-13 preferred by the assessee is directed against the order dated 2…

NS PAPERS LTD.,MUZAFFARNAGAR vs. ACIT, CIRCLE-2, MUZAFFARNAGAR

In the result, the appeal of the assessee stands dismissed

Bench: Shri Shamim Yahya & Shri Challa Nagendra Prasad[Assessment Year: 2014-15]

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH, ‘E’: NEW DELHI BEFORE SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER AND SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER [Assessment Year: 2014-15] M/s NS Papers Limited, Assistant Commissioner of Income 8th K.M. Stone, Meerut Road, Tax, Muzaffar Nagar, Vs Circle-2, Muzaffarnagar PAN-AAACR7902B Assessee Revenue Assessee by None Revenue by Ms. Rinku Singh, CIT-DR Date of Hearing 24.08.2022 Date of Pronouncement 24.08.2022 ORDER PER SHAMIM YAHYA, AM, This appeal by the assessee is directed against the order of the Ld. CIT(A), Muzaffrnagar, dated 23.03.2018 pertaining to…

POTENT FOODS PRIVATE LIMTED,FARIDABAD vs. ITO WARD-2(1), FARIDABAD

In the result, appeal of the Assessee is allowed

Bench: Shri R.K. Panda

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “SMC” : DELHI BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER ITA.No.104/Del./2021 Assessment Year 2016-2017 M/s. Potent Foods Pvt. The Income Tax Officer, Ltd., FF-9, Vishnu Ward – 2 (1), FBD Place, Near Neelam vs. C.R. Building, Flyover, Sector 20-B, Faridabad. Faridabad. Haryana. PIN – 121 001 Haryana – 122 001. PAN AAGCP6222N (Appellant) (Respondent) Shri Rajiv Saxena, Shri Sumangla Saxena & For Assessee : Shri Shyam Sunder Advocates For Revenue : Shri Om Prakash, Sr. DR Date of Hearing : 30.03.2022 Date of Pronouncement : 05.05.2022 ORDER This appeal filed by th…

ACIT, CENTRAL CIRCLE-19, NEW DELHI vs. M/S K.R. PULP & PAPERS LTD,, NEW DELHI

In the result, the appeal of the Revenue is

Bench: Shri R.K. Panda & Shri N.K. Choudhry

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “C”: DELHI. BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND SHRI N.K. CHOUDHRY, JUDICIAL MEMBER ITA No.5064/Del./2017 Assessment Year 2009-10 The ACIT, Central M/s. KR Pulp and Papers Circle-19, Room No.104, vs., Ltd., 304, Roots Tower, ARA Centre, E-2, District Centre, Laxmi Jhandewalan, Nagar, New Delhi – 110 092 New Delhi. PAN AAACK5861C (Appellant) (Respondent) For Revenue : Smt. Sunita Singh, CIT-DR Shri Gautam Jain, Advocate Shri Lalit Mohan, C.A. For Assessee : Ms. Monika Aggarwal, Advocate. Date of Hearing : 03.02.2022 Date of Pronouncement : 31.03.20…

ACIT, NEW DELHI vs. M/S. BBN TRANSPORTATION PVT. LTD., NEW DELHI

Appeals are dismissed in favour of the

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘C’: NEW DELHI (Through Video Conferencing) BEFORE, SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER I.T.A No.6174/Del/2013 (ASSESSMENT YEAR 2009-10) Asst.CIT M/s Sur Buildcon Central Circle-13, Pvt. Ltd. New Delhi. Vs. 315, 3rd Floor E-Block International Trade Tower, Nehru Place New Delhi. PAN-AALCF 7467F (Appellant) (Respondent) C.O. No.258/Del/2015 Arising out of ITA No.6174/Del/2013 (ASSESSMENT YEAR 2009-10) M/s Sur Buildcon Pvt. Dy. CIT Ltd. Central Circle-13, 315, 3rd Floor Vs. New Delhi. E-Block Internati…

ACIT, NEW DELHI vs. M/S. SUR BUILDCON PVT. LTD., NEW DELHI

Appeals are dismissed in favour of the

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘C’: NEW DELHI (Through Video Conferencing) BEFORE, SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER I.T.A No.6174/Del/2013 (ASSESSMENT YEAR 2009-10) Asst.CIT M/s Sur Buildcon Central Circle-13, Pvt. Ltd. New Delhi. Vs. 315, 3rd Floor E-Block International Trade Tower, Nehru Place New Delhi. PAN-AALCF 7467F (Appellant) (Respondent) C.O. No.258/Del/2015 Arising out of ITA No.6174/Del/2013 (ASSESSMENT YEAR 2009-10) M/s Sur Buildcon Pvt. Dy. CIT Ltd. Central Circle-13, 315, 3rd Floor Vs. New Delhi. E-Block Internati…

OCEAN THERMOPLASTICS ELASTOMERS P.LTD,NEW DELHI vs. DCIT, CIRCLE-19(1) & 19(2), NEW DELHI

Bench: Shri Bhavnesh Saini & Shri O.P. Kantassessment Year: 2012-13

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘E’, NEW DELHI BEFORE SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND SHRI O.P. KANT, ACCOUNTANT MEMBER Assessment Year: 2012-13 M/s. Ocean Thermoplastics Vs. DCIT, Elastomers Pvt. Ltd., Circle -19(1) & 19(2), BN-19, Paschim Shalimar New Delhi Bagh, New Delhi PAN :AAACO0193K (Appellant) (Respondent) Appellant by Shri R.S. Ahuja, CA Respondent by Shri K. Hauthang, Sr.DR Date of hearing 25.09.2019 Date of pronouncement 15.11.2019 ORDER PER O.P. KANT, AM: This appeal by the assessee is directed against order dated 30.11.2018 passed by the learned CIT(A)-36, New Delhi…

LAKSHYA EDUCATIONAL TRUST,GHAZIABAD vs. ADDL. CIT, RANGE-1, GHAZIABAD

In the result appeal of the assessee is dismissed

Bench: Shri Bhavnesh Saini & Shri Prashant Maharishilakshya Educational Trust, Vs. Addl. Cit, Range-1, Akhilesh Kumar, Adv., Chamber Ghaziabad No. 206-207, Ansal Satyam, Rdc Raj Nagar, Ghaziabad, Pan: Aatl6943M (Appellant) (Respondent)

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “D”: NEW DELHI BEFORE SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER Lakshya Educational Trust, Vs. Addl. CIT, Range-1, Akhilesh Kumar, Adv., Chamber Ghaziabad NO. 206-207, Ansal Satyam, RDC Raj Nagar, Ghaziabad, PAN: AATL6943M (Appellant) (Respondent) Assessee by : Shri Akhilesh Kumar, Adv Revenue by: Smt Naina Soin Kapil, Sr. DR Date of Hearing 01/04/2019 Date of pronouncement 04/06/2019 O R D E R PER PRASHANT MAHARISHI, A. M. 1. This appeal is filed by the assessee, Lakshya Educational Trust, AOP, through its trustee against the o…