1. CIT v. Kohinoor Paper

97 Taxmann.com 572High Court2018#16329 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2019 to 2022.

Judgments citing 1. CIT v. Kohinoor Paper

GMM PFAUDLER LTD.,,AHMEDABAD vs. THE DY. CIT., CIRCLE-2(1)(1),, AHMEDABAD

Appeal is dismissed

ITA 2213/AHD/2016[2012-13]Status: DisposedITAT Ahmedabad29 Nov 2022AY 2012-13
For Appellant: Shri S.N. Soparkar, Sr. A.R. &For Respondent: Shri Atul Pandey, Sr. D.R
Section 14ASection 36

…THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “D” BENCH Before: Shri Waseem Ahmed, Accountant Member And Shri Siddhartha Nautiyal, Judicial Member Sl. Appeal ITA A.Y. Appellant Respondent No. 1. 1370/Ahd/2015 2010-11 The DCIT, Circle-4, A’bad GMM Pfaulder P. Ltd. A’bad 2. 2003/Ahd/2016 2011-12 The DCIT, Circle-2(1)(1), GMM Pfaulder A’bad P. Ltd. A’bad 3. 2827/Ahd/2016 2012-13 The DCIT, Circle-2(1)(1), GMM Pfaulder A’bad P. Ltd. A’bad 4. 951/Ahd/2015 2010-11 GMM Pfaulder P. Ltd. The DCIT, A’bad Circle-2(1)(1), A’bad 5. 2212/Ahd/2016 2011-12 GMM Pfaulder P. Ltd. The DCIT, A’bad Circle-2(1)(1), A’bad 6. 2213/Ahd/2…

GMM PFAUDLER LTD.,,AHMEDABAD vs. THE DY. CIT., CIRCLE-2(1)(1),, AHMEDABAD

Appeal is dismissed

ITA 2212/AHD/2016[2011-12]Status: DisposedITAT Ahmedabad29 Nov 2022AY 2011-12
For Appellant: Shri S.N. Soparkar, Sr. A.R. &For Respondent: Shri Atul Pandey, Sr. D.R
Section 14ASection 36

…THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “D” BENCH Before: Shri Waseem Ahmed, Accountant Member And Shri Siddhartha Nautiyal, Judicial Member Sl. Appeal ITA A.Y. Appellant Respondent No. 1. 1370/Ahd/2015 2010-11 The DCIT, Circle-4, A’bad GMM Pfaulder P. Ltd. A’bad 2. 2003/Ahd/2016 2011-12 The DCIT, Circle-2(1)(1), GMM Pfaulder A’bad P. Ltd. A’bad 3. 2827/Ahd/2016 2012-13 The DCIT, Circle-2(1)(1), GMM Pfaulder A’bad P. Ltd. A’bad 4. 951/Ahd/2015 2010-11 GMM Pfaulder P. Ltd. The DCIT, A’bad Circle-2(1)(1), A’bad 5. 2212/Ahd/2016 2011-12 GMM Pfaulder P. Ltd. The DCIT, A’bad Circle-2(1)(1), A’bad 6. 2213/Ahd/2…

THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1),, AHMEDABAD vs. GMM P FOULDER PVT. LIMITED,, AHMEDABAD

Appeal is dismissed

ITA 2003/AHD/2016[2011-12]Status: DisposedITAT Ahmedabad29 Nov 2022AY 2011-12
For Appellant: Shri S.N. Soparkar, Sr. A.R. &For Respondent: Shri Atul Pandey, Sr. D.R
Section 14ASection 36

…THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “D” BENCH Before: Shri Waseem Ahmed, Accountant Member And Shri Siddhartha Nautiyal, Judicial Member Sl. Appeal ITA A.Y. Appellant Respondent No. 1. 1370/Ahd/2015 2010-11 The DCIT, Circle-4, A’bad GMM Pfaulder P. Ltd. A’bad 2. 2003/Ahd/2016 2011-12 The DCIT, Circle-2(1)(1), GMM Pfaulder A’bad P. Ltd. A’bad 3. 2827/Ahd/2016 2012-13 The DCIT, Circle-2(1)(1), GMM Pfaulder A’bad P. Ltd. A’bad 4. 951/Ahd/2015 2010-11 GMM Pfaulder P. Ltd. The DCIT, A’bad Circle-2(1)(1), A’bad 5. 2212/Ahd/2016 2011-12 GMM Pfaulder P. Ltd. The DCIT, A’bad Circle-2(1)(1), A’bad 6. 2213/Ahd/2…

GMM PFAUDLER LTD.,,AHMEDABAD vs. THE DY.CIT., CIRCLE-2(1)(1),, AHMEDABAD

Appeal is dismissed

ITA 951/AHD/2015[2010-11]Status: DisposedITAT Ahmedabad29 Nov 2022AY 2010-11
For Appellant: Shri S.N. Soparkar, Sr. A.R. &For Respondent: Shri Atul Pandey, Sr. D.R
Section 14ASection 36

…THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “D” BENCH Before: Shri Waseem Ahmed, Accountant Member And Shri Siddhartha Nautiyal, Judicial Member Sl. Appeal ITA A.Y. Appellant Respondent No. 1. 1370/Ahd/2015 2010-11 The DCIT, Circle-4, A’bad GMM Pfaulder P. Ltd. A’bad 2. 2003/Ahd/2016 2011-12 The DCIT, Circle-2(1)(1), GMM Pfaulder A’bad P. Ltd. A’bad 3. 2827/Ahd/2016 2012-13 The DCIT, Circle-2(1)(1), GMM Pfaulder A’bad P. Ltd. A’bad 4. 951/Ahd/2015 2010-11 GMM Pfaulder P. Ltd. The DCIT, A’bad Circle-2(1)(1), A’bad 5. 2212/Ahd/2016 2011-12 GMM Pfaulder P. Ltd. The DCIT, A’bad Circle-2(1)(1), A’bad 6. 2213/Ahd/2…

THE DCIT, CIRCLE-4,, AHMEDABAD vs. GMM PFAULDER PVT. LIMITED,, AHMEDABAD

Appeal is dismissed

ITA 1370/AHD/2015[2010-11]Status: DisposedITAT Ahmedabad29 Nov 2022AY 2010-11
For Appellant: Shri S.N. Soparkar, Sr. A.R. &For Respondent: Shri Atul Pandey, Sr. D.R
Section 14ASection 36

…THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “D” BENCH Before: Shri Waseem Ahmed, Accountant Member And Shri Siddhartha Nautiyal, Judicial Member Sl. Appeal ITA A.Y. Appellant Respondent No. 1. 1370/Ahd/2015 2010-11 The DCIT, Circle-4, A’bad GMM Pfaulder P. Ltd. A’bad 2. 2003/Ahd/2016 2011-12 The DCIT, Circle-2(1)(1), GMM Pfaulder A’bad P. Ltd. A’bad 3. 2827/Ahd/2016 2012-13 The DCIT, Circle-2(1)(1), GMM Pfaulder A’bad P. Ltd. A’bad 4. 951/Ahd/2015 2010-11 GMM Pfaulder P. Ltd. The DCIT, A’bad Circle-2(1)(1), A’bad 5. 2212/Ahd/2016 2011-12 GMM Pfaulder P. Ltd. The DCIT, A’bad Circle-2(1)(1), A’bad 6. 2213/Ahd/2…

MARVEL DRUGS P. LTD,MUMBAI vs. ACIT 6(3), MUMBAI

In the result, all the three appeals of the assessee are partly allowed for statistical purposes

ITA 1089/MUM/2010[2004-05]Status: DisposedITAT Mumbai20 May 2019AY 2004-05

Bench: Shri Rajesh Kumar & Shri Ram Lal Negiassessment Year: 2004-05 Assessment Year: 2005-06 Assessment Year: 2006-07

For Appellant: Shri Nishant Thakkar, A.RFor Respondent: Shri D.G. Pansari, D.R
Section 143(1)Section 40A(2)(b)Section 40a

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “D”, MUMBAI BEFORE SHRI RAJESH KUMAR, ACCOUNTANT MEMBER AND SHRI RAM LAL NEGI, JUDICIAL MEMBER Assessment Year: 2004-05 Assessment Year: 2005-06 Assessment Year: 2006-07 M/s. Marvel Drugs Pvt. ACIT 6(3), Ltd., Aayakar Bhavan, 20 Nagin Mahal, Mumbai Vs. 82 Veer Nariman Point, Churchgate, Mumbai – 400 020 PAN: AAACM4655N (Appellant) (Respondent) Present for: Assessee by : Shri Nishant Thakkar, A.R. Shri Hiten Chande, A.R. Revenue by : Shri D.G. Pansari, D.R. Date of Hearing : 21.02.2019 Date of Pronouncement : 20.05.2019 O R D E R Per Rajesh Kumar, Accountant…

1. CIT v. Kohinoor Paper (97 Taxmann.com 572) — Cited in 6 Judgments | BharatTax