Search
Search
ITAT
High Courts
Supreme Court
Landmark Cases
Sections
Phrases
Insights
AI Research
History
Loading judgment…
Krishna Behari Lal Jewellers Pvt… vs Principla Commissioner of Income… | ITAT Varanasi 2022 | BharatTax
Home
/
KRISHNA BEHARI LAL JEWELLERS PVT. LTED.,GORAKHPUR vs. PRINCIPLA COMMISSIONER OF INCOME TAX, GORAKHPUR
KRISHNA BEHARI LAL JEWELLERS PVT. LTED.,GORAKHPUR vs. PRINCIPLA COMMISSIONER OF INCOME TAX, GORAKHPUR
Bookmark
Report Error
PDF
ITA 119/ALLD/2017
Status: Disposed
ITAT Varanasi
24 January 2022
AY 2012-13
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead
