M/S. INSILCO LTD.,NOIDA vs. DCIT, NEW DELHI
ITA 2074/DEL/2013Status: DisposedITAT Delhi04 December 2015AY 2006-073 pages
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Before: SHRI J.S. REDDY & SMT. BEENA PILLAI
For Appellant: Smt. Rashi Khanna, Adv, Ms. Neha Singh, Adv
For Respondent: Smt. Mitali Madhusmita, CIT DR
Hearing: 09/10/2015Pronounced: 04/12/2015
Date of Hearing 09/10/2015 Date of Pronouncement 04/12/2015 ORDER PER BENCH: This is an appeal filed by the assessee against the order of the Dispute Resolution Panel-1 u/s 144C(5) of the Income Tax Act, 1961 dated 26.02.2013 for A.Y. 2006-07. 2. The present appeal has been filed against the order passed by DRP, which is not maintainable.
3.
Hence the appeal filed by the assessee stands dismissed as not maintainable. The order is pronounced in the open court on 04/12/2015
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