M/S SPML INFRA LTD.,KOLKATA vs. CIT(TDS), KOLKATA, KOLKATA

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ITA 682/KOL/2016Status: DisposedITAT Kolkata15 September 2016AY 2010-20111 pages
AI SummaryWithdrawn

What did the Tribunal hold?

The Tribunal permitted the withdrawal of the appeal as requested by the assessee's counsel. The appeal was accordingly dismissed as withdrawn.

What were the facts?

The assessee, M/s. SPML Infra Ltd., filed an appeal before the Income Tax Appellate Tribunal (ITAT) against an order of the CIT(TDS). The assessee's counsel requested to withdraw the appeal during the hearing.

What were the issues?

The primary issue was the assessee's request to withdraw the appeal filed before the Tribunal.

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, “B” BENCH: KOLKATA

Before: Shri Waseem Ahmed, AM & Shri K. Narasimha Chary, JM]

Hearing: 15.09.2016Pronounced: 15.09.2016

Heard together (2 matters)

ITA No. 682/Kol/2015
I.T.A No. 682/Kol/2016

Read from the judgment's own cause title. This page is filed under one of them.

For the Appellant: Shri Ravi Tulsiyan, FCA For the Respondent: Shri Arup Chatterjee, JCIT, Sr. DR ORDER

Per Shri K. Narasimha Chary, JM:

1.

This appeal by assessee is arising out of order of CIT(TDS), Kolkata vide No. CIT(TDS)/Kol/263/2014-15/3384-86 dated 26.03.2015.

2.

At the outset, the Ld. Counsel for the assessee stated that he wants to withdraw this appeal filed by assessee as he has been received instruction from the assessee. Ld. DR has not objected to this prayer of the assessee. Accordingly, we permit the withdrawal and dismiss the appeal of assessee as withdrawn. 3. In the result, the appeal of assessee is dismissed as withdrawn. 4. Order is pronounced in the open court. Sd/- Sd/- (Waseem Ahmed) (K. Narasimha Chary) Accountant Member Judicial Member Dated : 15th September, 2016 Jd.(Sr.P.S.) Copy of the order forwarded to: APPELLANT – M/s. SPML Infra Ltd., 22, Camac Street, 3rd floor, 1. Kolkata-700 016. Respondent –CIT(TDS), Kolkata. 2 The CIT(A), Kolkata 3. 4. CIT , Kolkata 5. DR, Kolkata Benches, Kolkata /True Copy, By order,

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