The Principal Commissioner of Income Tax-7 vs. Mech Engineers and Electors Private Ltd

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ITTA/41/2020HC TelanganaHBHC01006503202024 February 2021Bench: T.VINOD KUMAR,M.S.RAMACHANDRA RAO2 pages
AI SummaryWithdrawn

What did the High Court hold?

The court granted the petitioners' request to withdraw their criminal miscellaneous petitions. Consequently, the petitions were dismissed as withdrawn.

What were the facts?

The petitioners, M/s Bharat Coking Coal Limited and two individuals, filed criminal miscellaneous petitions before the High Court of Jharkhand. They sought to withdraw these petitions. The court heard the parties involved.

What were the issues?

The primary issue was whether the petitioners should be allowed to withdraw their criminal miscellaneous petitions. The court considered the prayer made by the petitioners' counsel.

AI-generated summary — verify with the full judgment below

IN THE HIGH COURT OF JHARKHAND AT RANCHI CrMP No. 41 of 2020

1.

M/s Bharat coking coal Limited, having its office at Chanch Victoria Area- XII, Begunia, P.O.- Barakar, P.S. Barakar, District Burdwan West Bengal), through its General Manager (P)/Legal Santosh Kumar Singh, Aged about 59 years, Son of Late Ramayan Singh, having its office at Koyla Bhawan, P.O. Saraidhela, P.S. Saraidhela, District Dhanbad. 2. Debashish Chatterjee, Aged about 66 years, Son of Shri Sudhir Kumar Chatterjee, Resident of C.K-230, Sector-2, P.O. Sector-2, P.S. Kolkata, District Kolkata (West Bengal).

… Petitioners

Versus

1.

Union of India, Income Tax Department, through the Commissioner of Income Tax (TDS), having its office at Annexee, Birchand Patel Marg, P.O. G.P.O., P.S. Kotwali, District Patna. 2. Sandip Ganguly, Assistant Commissioner of Income Tax, TDS Circle, having its Office at Aayakar Bhavan, Luby Circular Road, P.O. & P.S.- Dhanbad, Dist.- Dhanbad- 826001

… Opp. Parties

With CrMP No. 379 of 2020

1.

M/s Bharat coking coal Limited, having its office at Civil Engineering Department, Koyla Bhawan, Koyla Nagar, P.O. BCCL Township, P.S.- Saraidhela, Dist.- Dhanbad- 826005, through its General Manager (P)/Legal Santosh Kumar Singh, Aged about 59 years, Son of Late Ramayan Singh, having its office at Koyla Bhawan, P.O. Saraidhela, P.S. Saraidhela, District Dhanbad. 2. Dilip Bhattacharya, aged about 63 years, son of Late Arun Kumar Bhattacharya, resident of 18/A, Thakurdas Banu Lane, P.O.- Shrirampur, P.S.- Shrirampur, Dist.- Hoogly-712201 (WB)

… Petitioner

Versus

1.

Union of India, Income Tax Department, through the Commissioner of Income Tax (TDS), having its office at Annexee, Birchand Patel Marg, P.O. G.P.O., P.S. Kotwali, District Patna. 2. Sandip Ganguly, Assistant Commissioner of Income Tax, TDS Circle, having its Office at Aayakar Bhavan, Luby Circular Road, P.O. & P.S.- Dhanbad, Dist.- Dhanbad

… Opp. Parties

Coram: HON’BLE MR. JUSTICE ANIL KUMAR CHOUDHARY

For the Petitioners : Mr. Deepak Kr. Sinha , Adv. For the State : Mr. Kumar Baibhav , Sr. S.C.

07 / 17.12.2024

Heard the parties. Learned counsel appearing for the petitioners seeks permission of the court to withdraw these petitions.

Prayer is allowed.

Accordingly, these criminal miscellaneous petitions are dismissed as withdrawn.

(ANIL KUMAR CHOUDHARY, J.) Smita/-

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