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M/S. Ambica Capital Markets Ltd… vs DCIT | ITAT Kolkata 2017 | BharatTax

Home/M/S. AMBICA CAPITAL MARKETS LTD.,HOWRAH vs. DCIT, CENTRAL CIRCLE-2(1), KOLKATA, KOLKATA

M/S. AMBICA CAPITAL MARKETS LTD.,HOWRAH vs. DCIT, CENTRAL CIRCLE-2(1), KOLKATA, KOLKATA

ITA 865/KOL/2017Status: DisposedITAT Kolkata30 August 2017AY 2009-10

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