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DCIT vs Ackruti City Ltd, Mumbai | ITAT Mumbai 2017 | BharatTax

Home/DCIT CEN CIR 5(1), MUMBAI vs. ACKRUTI CITY LTD, MUMBAI

DCIT CEN CIR 5(1), MUMBAI vs. ACKRUTI CITY LTD, MUMBAI

ITA 7696/MUM/2014Status: DisposedITAT Mumbai30 June 2017AY 2011-12

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