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W B Co-Operative Milk Producers… vs ACIT | ITAT Kolkata 2017 | BharatTax

Home/W B CO-OPERATIVE MILK PRODUCERS FEDERATION LTD.,KOLKATA vs. ACIT, CIR-51, KOLKATA, KOLKATA

W B CO-OPERATIVE MILK PRODUCERS FEDERATION LTD.,KOLKATA vs. ACIT, CIR-51, KOLKATA, KOLKATA

ITA 1114/KOL/2016Status: DisposedITAT Kolkata21 December 2017AY 2011-2012

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