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ITO vs The Fine Art Society, Mumbai | ITAT Mumbai 2017 | BharatTax
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ITO (EXEMPTION) - 2(4), MUMBAI vs. THE FINE ART SOCIETY, MUMBAI
ITO (EXEMPTION) - 2(4), MUMBAI vs. THE FINE ART SOCIETY, MUMBAI
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ITA 5944/MUM/2016
Status: Disposed
ITAT Mumbai
30 August 2017
AY 2009-10
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