G.L. CONSTRUCTIONS P.LTD,MUMBAI vs. ACIT 9(3(2), MUMBAI

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ITA 4028/MUM/2018Status: DisposedITAT Mumbai20 August 2019AY 2013-142 pages

In favour of the Revenue: the assessee's appeal was dismissed. From the AI summary of this appeal.

AI SummaryDismissed

What did the Tribunal hold?

The tribunal noted that relief had already been granted by the first appellate authority. No objection was raised by the revenue.

What were the facts?

The assessee filed an appeal for AY 2013-14 against the order of the CIT(A). The assessee's representative requested withdrawal of the appeal.

What were the issues?

The primary issue was the assessee's request to withdraw the appeal after receiving relief from the lower appellate authority.

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, “G” BENCH, MUMBAI

Before: HON’BLE SHRI C.N. PRASAD, JM & HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM

For Appellant: Shri N.R. Agrawal-Ld. AR

Per Manoj Kumar Aggarwal (Accountant Member)

1.

Aforesaid appeal by assessee for Assessment Year [in short referred to as ‘AY’] 2013-14 contest the order of Ld. Commissioner of Income-Tax (Appeals)-16 Mumbai, [in short referred to as ‘CIT(A)’], Appeal No. CIT(A)-16/ACIT-9(3)(2)/IT-258/2016-17 dated 29/05/2018. 2 M/s. G.L. Constructions Pvt. Ltd. Assessment Year :2013-14

2.

The learned Authorized Representative for Assessee, at the outset, pleaded for withdrawal of the appeal since relief was already granted by learned first appellate authority vide order dated 24/08/2018. No objection was raised by the revenue against the same.

3.

Keeping in view the pleadings, the appeal stands dismissed as withdrawn. Order pronounced in the open court on 20th August, 2019. (C.N. Prasad) (Manoj Kumar Aggarwal) "ाियक सद" / Judicial Member लेखा सद" / Accountant Member मुंबई Mumbai; िदनांक Dated : 20/08/2019 Sr.PS, Jaisy Varghese आदेशकी"ितिलिपअ"ेिषत/Copy of the Order forwarded to : अपीलाथ"/ The Appellant

1.

""थ"/ The Respondent 2. आयकरआयु"(अपील) / The CIT(A) 3. आयकरआयु"/ CIT– concerned 4. िवभागीय"ितिनिध, आयकरअपीलीयअिधकरण, मुंबई/ DR, ITAT, Mumbai 5. गाड"फाईल / Guard File 6. आदेशानुसार/ BY ORDER, उप/सहायक पंजीकार (Dy./Asstt.

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