DARSHAN R MEHTA,MUMBAI vs. ITO 20(1)(4), MUMBAI

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ITA 4465/MUM/2015Status: DisposedITAT Mumbai17 September 2019AY 2011-122 pages
AI SummaryPartly Allowed

What did the Tribunal hold?

The Tribunal dismissed the issues as not pressed by the assessee. The appeal was consequently treated as partly allowed for statistical purposes.

What were the facts?

The assessee's appeal for AY 2011-12 was partly recalled. During the hearing, the assessee's representative stated that the assessee was no longer interested in contesting the recalled issues.

What were the issues?

Whether the assessee is willing to press the recalled issues before the Tribunal.

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, “SMC” BENCH, MUMBAI

Before: HON’BLE SHRI MAHAVIR SINGH, JM & HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM

For Appellant: Shri N.M. Porwal-Ld. AR
For Respondent: Shri Akhtar H. Ansari-Ld.DR, Shri N.M. Porwal-Ld. AR

आदेश / O R D E R

Per Bench: - 1. Aforesaid appeal by assessee for Assessment Year [in short referred to as AY] 2011-12 is partly recalled matter. However, when the appeal was called for hearing, learned Authorized Representative for Assessee, Shri N.M.Porwal, submitted that the assessee is no more interested in

Darshan R. Mehta Assessment Year 2011-12 contesting the issues recalled by the Tribunal and therefore, not pressing these issues. The revenue raised no objection against the same. 2. Keeping in view the said submissions, the issue stand dismissed as being not pressed. 3. Consequently, the appeal may be treated as partly allowed for statistical purposes. Order pronounced in the open court on 17th September, 2019.

Sd/- Sd/- (Mahavir Singh) (Manoj Kumar Aggarwal) �ाियक सद� / Judicial Member लेखा सद� / Accountant Member मुंबई Mumbai; िदनांकDated : 17/09/2019 Sr.PS:-Jaisy Varghese आदेश की �ितिलिप अ�ेिषत/Copy of the Order forwarded to : अपीलाथ�/ The Appellant 1. ��थ�/ The Respondent 2. आयकरआयु�(अपील) / The CIT(A) 3. आयकरआयु�/ CIT– concerned 4. िवभागीय�ितिनिध, आयकरअपीलीयअिधकरण, मुंबई/ DR, ITAT, Mumbai 5. गाड�फाईल / Guard File 6.

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