ROMI SHIV,MEERUT vs. PR. CIT, MEERUT

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ITA 2131/DEL/2016Status: DisposedITAT Delhi17 March 2020AY 2011-122 pages

In favour of the Revenue: the assessee's appeal was dismissed. From the AI summary of this appeal.

AI SummaryDismissed

What did the Tribunal hold?

The Income Tax Appellate Tribunal considered the assessee's request for withdrawal. As the revenue had no objection, the tribunal dismissed the appeal as withdrawn.

What were the facts?

The assessee filed an appeal against an order passed by the Commissioner of Income Tax. The assessee's authorized representative subsequently filed a letter seeking withdrawal of the appeal.

What were the issues?

The primary issue was the assessee's request to withdraw their appeal before the tribunal.

Which sections of the Income-tax Act were involved?

Section 143(3)

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, DELHI BENCH ‘D’, NEW DELHI

For Appellant: Adv tTFtrsff eft ait? ^ /
Hearing: 17.3.2020Pronounced: 17.03.2020

The present appeal is filed by the assessee against the order of Commissioner of Income Tax, Meerut dated 30.03.2016 relating to assessment year 2011-12 against order passed under section 143(3) of the Income Tax Act, 1961.

3iRrn 3FffET *T. / ITANo:-2131/Del/2016

2.

The learned AR for the assessee files a letter dated 07.03.2020 seeking withdrawal of appeal. The learned DR for the Revenue has no objection to the same. Hence the appeal of the assessee is dismissed as withdrawn.

3.

In the result, appeal of the assessee is dismissed.

Order pronounced in the open court on 17th day of March, 2020.

Sd/- Sd/-

(PRASHANT M AHARISHI) (SUSHMA CHOWLA) cfoiT TTcyPf/ACCOUNTANT MEMBER 3U7^T§T/VICE PRESIDENT

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Draft dictated 17.03.2020 Draft placed before author 17.03.2020 Approved Draft .comes to the Sr.PS/PS Order signed and pronounced on .03.2020 File sent to the Bench Clerk .03.2020 Date on which file goes to the AR Date on which file goes to the F(ead Clerk. Date of dispatch of Order. Date of uploading on the website .03.2020

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