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Income Tax Appellate Tribunal, DELHI BENCH ‘B’: NEW DELHI
Before: SHRI G.S. PANNU & SHRI MAHAVIR PRASAD
PER G.S. PANNU, VP : This appeal by the assessee for the assessment year 2000-01 is directed against the order of learned CIT(A), New Delhi dated 26.06.2019.
The assessee, vide its letter dated 02.09.2020, received through email, has requested for withdrawal of the appeal filed by him and stated that the 2 ITA-6808/Del/2019