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Before: Shri V. Durga Rao & Shri G. Manjunatha
is at liberty to seek recall of the above order since, the ld. DR was not sure about as to whether the issue raised in the appeal of the Revenue is not arising out of RAP objection as no specific ground was raised in the grounds of appeal.
In the result, the appeals in 2216, 2217 & 2218/Chny/2017 filed by the Revenue are dismissed. Order pronounced on 19th May, 2022 at Chennai.