M/S. J.K. SUPPLIES,CHENNAI vs. ACIT, NCC-22, TAMBARAM
आयकर अपीलीय अिधकरण, ’सी’ यायपीठ, चे ई।
IN THE INCOME TAX APPELLATE TRIBUNAL
‘C’ BENCH: CHENNAI
ी एबी टी. वक
, ाियक सद एवं
एवं
एवं
एवं
ी जगदीश, लेखा सद के सम
BEFORE SHRI ABY T. VARKEY, JUDICIAL MEMBER AND SHRI JAGADISH, ACCOUNTANT MEMBER
आयकर अपील सं./ITA No.252/Chny/2025
िनधारणवष/Assessment Year: 2015-16
M/s. Prakash Supplies,
B-4, Old No.16,
New No.19, Rams Flat,
Bhagavantham Street,
T. Nagar, Chennai-17. v.
The ACIT,
Non-Corporate Circle-22,
Tambaram.
[PAN:AAHFP 4527 C]
(अपीलाथ/Appellant)
(यथ/Respondent)
आयकर अपील सं./ITA No.253/Chny/2025
िनधारणवष/Assessment Year: 2015-16
M/s. J.K. Supplies,
Old No.132, New No.178,
Sowmiya Flats,
Othavadai Street,
Kodambakkam,
Chennai-24. v.
The ACIT,
Non-Corporate Circle-22,
Tambaram.
[PAN:AADFJ 9401 H]
(अपीलाथ/Appellant)
(यथ/Respondent)
अपीलाथ क ओर से/ Appellant by :
Mr.K. Balasubramanian, Adv.
यथ क ओर से /Respondent by :
Ms. Anitha, Addl.CIT
सुनवाईकतारीख/Date of Hearing
:
19.03.2025
घोषणाकतारीख /Date of Pronouncement
:
05.05.2025
M/s. Prakash Supplies
M/s.J.K.Supplies
(AY 2015-16)
:: 2 ::
आदेश / O R D E R
PER ABY T. VARKEY, JM:
These are appeals preferred by two different assessees against the separate orders of the Learned Commissioner of Income Tax (Appeals)-
18, (hereinafter referred to as ‘Ld.CIT(A)‘), Chennai, both dated
16.02.2024 for the Assessment Year (hereinafter referred to as ‘AY‘)
2015-16. 2. At the outset, the Ld.AR of the assessee, Shri K. Balasubramanian,
Advocate, drew our attention to the letter dated 15.03.2025 signed by the assessees/appellants and submitted that both the assessee’s are withdrawing the appeals since they have accepted the profit estimated by the Ld.CIT(A). The Ld.DR doesn’t oppose the withdrawal of the appeals.
Therefore, the delay of ‘274’ days in filing of these appeals are condoned and we dismiss both the appeals as withdrawn.
3. In the result, appeals filed by the assessees are dismissed as withdrawn.
Order pronounced on the 05th day of May, 2025, in Chennai. (जगदीश)
(JAGADISH)
लेखा सद /ACCOUNTANT MEMBER
(एबी टी. वक
)
(ABY T. VARKEY)
याियक सदय/JUDICIAL MEMBER
M/s. Prakash Supplies
M/s.J.K.Supplies
(AY 2015-16)
:: 3 ::
चे ई/Chennai,
!दनांक/Dated: 05th May, 2025. TLN
आदेश क ितिलिप अ$ेिषत/Copy to:
अपीलाथ/Appellant 2. थ/Respondent 3. आयकरआयु/CIT, Chennai / Madurai / Salem / Coimbatore. 4. िवभागीयितिनिध/DR 5. गाड फाईल/GF